ITO, EXEMPTION, WARD, JODHPUR vs. M/S. URBAN IMPROVEMENT TRUST, SIROHI

IN THE INCOME TAX APPELLATE TRIBUNAL JODHPUR BENCH, JODHPUR

BEFORE SHRI N.K.SAINI, VICE PRESIDENT AND SHRI N.K. CHOUDHRY, JUDICIAL MEMBER The Income Tax Officer, Vs M/s Urban Improvement (Exemption) Trust, Near Sub