UP SAHKARI GRAM VIKAS BANK LTD,LUCKNOW vs. DY.CIT, LUCKNOW-NEW

ITA 419/LKW/2023Status: DisposedITAT Lucknow30 July 2026AY 2017-1846 pages

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Income Tax Appellate Tribunal, LUCKNOW ‘B’ BENCH, LUCKNOW

Before: SH. SUDHANSHU SRIVASTAVA & SH. NIKHIL CHOUDHARY

Hearing: 04.06.2026Pronounced: 30.07.2026

PER BENCH.: These eight appeals have been filed by the Assessee and the Revenue against the various orders of the ld. CIT(A) under section 250 of the Income Tax Act, 1961 for the assessment years 2013-14, 2016-17, 2017-18, 2018- 19 and 2020-21. As the issues involved in these appeals are of a common nature, the appeals were heard together and orders

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