U P SAHKARI GRAM VIKAS BANK LTD,LUCKNOW vs. DY.CIT-1, LUCKNOW
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Income Tax Appellate Tribunal, LUCKNOW ‘B’ BENCH, LUCKNOW
Before: SH. SUDHANSHU SRIVASTAVA & SH. NIKHIL CHOUDHARY
PER BENCH.: These eight appeals have been filed by the Assessee and the Revenue against the various orders of the ld. CIT(A) under section 250 of the Income Tax Act, 1961 for the assessment years 2013-14, 2016-17, 2017-18, 2018- 19 and 2020-21. As the issues involved in these appeals are of a common nature, the appeals were heard together and orders
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