JAGANNATH KARBARH DESHAPRAN SAMABAY KRISHI UNNAYAN SAMITY LTD.,EGRA, PURBA MEDINIPUR vs I.T.O., WARD - 27(4), HALDIA, HALDIA

Income Tax Appellate Tribunal, “C (SMC

Before: SHRI SANJAY GARG, HON’BLE & DR. MANISH BORAD, HON’BLE

For Appellant: Shri Siddharth Agarwal, Advocate

Hearing: 22/05/2022Pronounced: 22/05/2023

आदेश क� �ितिलिप अ�ेिषत/Copy of the Order forwarded to : 1. अपीलाथ� / The Appellant 2. ��यथ� / The Respondent 3. संबंिधत आयकर आयु� / Concerned Pr. CIT 4. आयकर आयु� अपील / The CIT(A)- ( ) 5. िवभागीय �ितिनिध अिधकरण अपीलीय आयकर कोलकाता/DR,ITAT, Kolkata, , , 6. गाड� फाईल /Guard file.

आदेशानुसार/ BY ORDER, TRUE COPY

Assistant Registrar आयकर अपीलीय अिधकरण ITAT, Kolkata

JAGANNATH KARBARH DESHAPRAN SAMABAY KRISHI UNNAYAN SAMITY LTD.,EGRA, PURBA MEDINIPUR vs. I.T.O., WARD - 27(4), HALDIA, HALDIA