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CHIRIPAL INDUSTRIES LTD.,,AHMEDABAD vs THE DCIT , CIRCLE-1(1)(2),, AHMEDABAD | BharatTax

Home/CHIRIPAL INDUSTRIES LTD.,,AHMEDABAD vs. THE DCIT , CIRCLE-1(1)(2),, AHMEDABAD

CHIRIPAL INDUSTRIES LTD.,,AHMEDABAD vs. THE DCIT , CIRCLE-1(1)(2),, AHMEDABAD

ITA 174/AHD/2019Status: DisposedITAT Ahmedabad25 October 2021AY 2015-16

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