Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,232 total)
JABIR ALAM, ,CHOPRA vs ITO, WARD 2(4), , RAIGANJ
ITA 1306/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
KAMAL PAREKH,KOLKATA vs DCIT, CIRCLE 32, , KOLKATA
ITA 1301/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
PIONEER PROPERTY MANAGEMENT LTD.,KOLKATA vs A.C.I.T., CIRCLE - 7(2),, KOLKATA
ITA 2997/KOL/2025[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
EVERRISE HOUSING PRIVATE LIMITED,KOLKATA vs ITO, WARD 10(2),, KOLKATA
ITA 2360/KOL/2025[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs SGS SILK MILLS PVT LTD, KOLKATA
ITA 2216/KOL/2025[2012-13]Status: DisposedITAT KolkataAY 2012-13
KISHAN GOPAL MOHTA,KOLKATA vs ACIT, CIRCLE 31,, KOLKATA
ITA 2199/KOL/2025[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
HOSURU MALLAPPA ONKARAPPA,CHICKMAGALUR vs INCOME TAX OFFICER, CHICKMAGALUR
ITA 2100/BANG/2026[2019-2020]Status: DisposedITAT BangaloreAY 2019-2020
ACIT-CIRCLE 6(1)(1) MUMBAI, MUMBAI vs ADITYA BIRLA REAL ESTATE LIMITED, MUMBAI
ITA 7767/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ACIT-CIRCLE6(1)(1) MUMBAI., MUMBAI vs ADITYA BIRLA REAL ESTATE LIMITED, MUMBAI
ITA 7766/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 3(3), MUMBAI, MUMBAI vs KALPATARU PROJECTS INTERNATIONAL LIMITED (EARLIER JMC PROJECTS (INDIA) LIMITED), GUJARAT
ITA 6482/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 3(3), MUMBAI, MUMBAI vs KALPATARU PROJECTS INTERNATIONAL LIMITED (EARLIER JMC PROJECTS (INDIA) LIMITED), GUJARAT
ITA 6480/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 3(3), MUMBAI, MUMBAI vs KALPATARU PROJECTS INTERNATIONAL LIMITED (EARLIER JMC PROJECTS (INDIA) LIMITED), GUJARAT
ITA 6479/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
HOLY CROSS CHURCH,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5635/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
MONARCH CO-OP CREDIT SOCIETY LIMITED,ANDHERI vs INCOME TAX OFFICER, WARD 41(4)(2), MUMBAI, BANDRA
ITA 5594/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, 15(3)(2), MUMBAI vs SHAREKHAN LIMITED, MUMBAI
ITA 4287/MUM/2026[2020]Status: DisposedITAT Mumbai
SHAPOORJI PALLONJI AND COMPANY PRIVATE LIMITED,MUMBAI vs DCIT, CENTRAL CIRCLE - 8(3), MUMBAI
ITA 2226/MUM/2026[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHAREKHAN LIMITED,MUMBAI vs DCIT, CIRCLE 15(3)(2), MUMBAI
ITA 1935/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
EYE FOCUS ENTERTAINMENT,MUMBAI vs ITO WARD 16(1)(1), MUMBAI
ITA 8283/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
APICES STUDIO PVT LTD, PREVIOUSLY KNOWN AS 3D ARCHITECTURE PVT LTD,THANE vs INCOME TAX OFFICER, WARD 1(1), THANE , THANE
ITA 8131/MUM/2025[2013-14]Status: DisposedITAT MumbaiAY 2013-14
PARSVNATH RAIL LAND PROJECT PRIVATE LIMITED,DELHI vs DCIT, CIRCLE 19(1), C. R. BUILDING, DELHI, DELHI
ITA 5142/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18
RATTIRAM,REWARI vs ITO WARD 2, REWARI
ITA 5130/DEL/2026[2020-21]Status: DisposedITAT DelhiAY 2020-21
DY. COMMISSIONER OF INCOME TAX, NOIDA vs M/S GLOBE BROADCASTING PVT. LTD., NOIDA
ITA 4917/DEL/2026[2019-20]Status: DisposedITAT DelhiAY 2019-20
HIMANSHU NARWAT,FARIDABAD vs ITO, FARIDABAD
ITA 3154/DEL/2026[2016-17]Status: DisposedITAT DelhiAY 2016-17
HIMANSHU NARWAT,FARIDABAD vs ITO, FARIDABAD
ITA 3153/DEL/2026[2015-16]Status: DisposedITAT DelhiAY 2015-16
HIMANSHU NARWAT,FARIDABAD vs ITO, FARIDABAD
ITA 3152/DEL/2026[2014-15]Status: DisposedITAT DelhiAY 2014-15
PURAN MURTI EDUCATIONAL SOCIETY,SONEPAT vs CIT E, CHANDIGARH
ITA 3120/DEL/2026[-]Status: DisposedITAT Delhi
NIRU ANAND ,DELHI vs ITO WARD 32(4), DELHI
ITA 3055/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
PADAM SINGH,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD
ITA 2489/DEL/2026[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S GURUVAR BUILDWELL (P) LTD,NEW DELHI vs ACIT , CENTRAL CIRLCE-25, DELHI
ITA 1879/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
M/S RUP CHAND FILLING STATION,HARYANA vs ITO WARD-2(4), HARYANA
ITA 1780/DEL/2026[2017-18]Status: DisposedITAT DelhiAY 2017-18