Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,232 total)

JAGANMOHAN REDDY GADDAM,MEDAK vs ITO, WARD-1, SANGAREDDY

ITA 849/HYD/2026[2020-21]Status: DisposedITAT HyderabadAY 2020-21
30/9/2026

SANTHOSH DONTHULA,WARANGAL vs ITO, WARD-1, WARANGAL

ITA 833/HYD/2026[2023-24]Status: DisposedITAT HyderabadAY 2023-24
30/9/2026

SHASHIDHAR NAGAM,HYDERABAD vs ACIT, CIRCLE - 6(1), HYDERABAD

ITA 830/HYD/2026[2022-23]Status: DisposedITAT HyderabadAY 2022-23
30/9/2026

LAXMAN RAO GORUKANTI,WARANGAL vs ITO, WARD -1, WARANGAL

ITA 434/HYD/2026[2016-17]Status: DisposedITAT HyderabadAY 2016-17
30/9/2026

VENKATARAMANA DUPAM,KURNOOL vs ITO, WARD-1, NANDYAL

ITA 180/HYD/2026[2022-23]Status: DisposedITAT HyderabadAY 2022-23
30/9/2026

SRINIVASA RAO PATTIPATI,HYDERABAD vs ITO, WARD-15(2), HYDERABAD

ITA 1395/HYD/2026[2016-2017]Status: DisposedITAT HyderabadAY 2016-2017
30/9/2026

BAPTIST CHURCH DILSUKHNAGAR,HYDERABAD vs ITO, WARD-1(1), EXEMPTIONS, HYDERABAD

ITA 1386/HYD/2026[2012-13]Status: DisposedITAT HyderabadAY 2012-13
30/9/2026

THE WINDSOR FLAT OWNERS WELFARE ASSOCIATION,HYDERABAD vs ITO, WARD-11(1), HYDERABAD

ITA 1385/HYD/2026[2023-24]Status: DisposedITAT HyderabadAY 2023-24
30/9/2026

PAYSWIFF TECHNOLOGIES PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-5(1), HYDERABAD

ITA 131/HYD/2026[2021-22]Status: DisposedITAT HyderabadAY 2021-22
30/9/2026

ALTAF ALI BAIG MOGHAL,PRAKASAM vs ITO, WARD-1, CHIRALA

ITA 1228/HYD/2026[2021-22]Status: DisposedITAT HyderabadAY 2021-22
30/9/2026

HARIJANA NAGARAJU,KURNOOL vs ITO, WARD-1, KURNOOL

ITA 1116/HYD/2026[2018-19]Status: DisposedITAT HyderabadAY 2018-19
30/9/2026

HARIJANA NAGARAJU,KURNOOL vs ITO, WARD-1, KURNOOL

ITA 1109/HYD/2026[2018-19]Status: DisposedITAT HyderabadAY 2018-19
30/9/2026

SRIVARI ELITE MUTUALLY AIDED CO OP,TIRUPATI vs ITO, WARD - 1(3), TIRUPATI

ITA 107/HYD/2026[2017-2018]Status: DisposedITAT HyderabadAY 2017-2018
30/9/2026

HIRA ENTERPRISES,HYDERABAD vs ITO, WARD-9(2), HYDERABAD

ITA 2450/HYD/2025[2017-18]Status: DisposedITAT HyderabadAY 2017-18
30/9/2026

LAKKARAJU RAMPRASAD HUF,TIRUPATI vs ACIT, CIRCLE -1(1), TIRUPATI

ITA 2401/HYD/2025[2016-2017]Status: DisposedITAT HyderabadAY 2016-2017
30/9/2026

POOJA CRAFTED HOMES PRIVATE LIMITED,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(2), HYDERABAD

ITA 2245/HYD/2025[2023-24]Status: DisposedITAT HyderabadAY 2023-24
30/9/2026

POOJA CRAFTED HOMES PRIVATE LIMITED,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(2), HYDERABAD

ITA 2244/HYD/2025[2022-23]Status: DisposedITAT HyderabadAY 2022-23
30/9/2026

POOJA CRAFTED HOMES PRIVATE LIMITED,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(2), HYDERABAD

ITA 2243/HYD/2025[2021-22]Status: DisposedITAT HyderabadAY 2021-22
30/9/2026

CHENNA NARAYANA CHAKKA,HYDERABAD vs ITO, WARD 6(1), HYDERABAD

ITA 1944/HYD/2025[2014-15]Status: DisposedITAT HyderabadAY 2014-15
30/9/2026

CHENNA NARAYANA CHAKKA,HYDERABAD vs ITO, WARD-6(1), HYDERABAD

ITA 1943/HYD/2025[2013-14]Status: DisposedITAT HyderabadAY 2013-14
30/9/2026

QUANTIUM ANALYTICS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD 16(3), HYDERABAD

ITA 1336/HYD/2024[2021-22]Status: DisposedITAT HyderabadAY 2021-22
30/9/2026

BA CONTINUUM INDIA PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE -1(1), HYDERABAD

ITA 205/HYD/2021[2016-17]Status: DisposedITAT HyderabadAY 2016-17
30/9/2026

SINGHI CAPITAL FINANCE PVT. LTD. (FORMERLY TRADELINK CARRYING CO. PVT. LTD.),KOLKATA vs I.T.O., WARD - 4(1), KOLKATA

ITA 725/KOL/2026[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
30/9/2026

GOURANGA CHANDRA DAS,KOLKATA vs I.T.O., WARD - 44(2), KOLKATA

ITA 668/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
30/9/2026

SUNITA OBEROI,KOLKATA vs ITO, WARD 32(1),, KOLKATA

ITA 563/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
30/9/2026

MUKESH KUMAR AGARWAL,SIKKIM, GANGTOK vs I.T.O., WARD - 3(1), GANGTOK, GANGTOK

ITA 2630/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
30/9/2026

CIDER TRACOM PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(1), KOLKATA

ITA 2629/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
30/9/2026

ILA PALCHOUDHURI FOUNDATION,KOLKATA vs C.I.T. (EXEMPTION), KOLKATA

ITA 2344/KOL/2026[-]Status: DisposedITAT Kolkata
30/9/2026

RAM AWATAR BANKA,PURULIA vs THE INCOME TAX OFFICER, WARD - 3(2), PURULIA, PURULIA

ITA 1783/KOL/2026[2015-16]Status: DisposedITAT KolkataAY 2015-16
30/9/2026

MAGEBA BRIDGE PRODUCTS PRIVATE LIMITED,KOLKATA vs ACIT, CIRCLE 11(1), KOLKATA, KOLKATA

ITA 1771/KOL/2026[2017-18]Status: DisposedITAT KolkataAY 2017-18
30/9/2026