Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
GAGAN MATHUR TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 2800/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
GAGAN MATHUR TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI
ITA 2799/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
GOVINDRAM GOURIDUTTA PODDAR,MUMBAI vs I.T.O WARD 42(1)(2), MUMBAI
ITA 2697/MUM/2026[2023-2024]Status: DisposedITAT MumbaiAY 2023-2024
THE ALUMNI ASSOCIATION OF SCIENCE COLLEGE NAGPUR,MUMBAI vs INCOME TAX OFFICER, NFAC
ITA 2512/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
ITO, MUMBAI vs MICRO PLANTAE LIMITED, MUMBAI
ITA 2484/MUM/2026[2010]Status: DisposedITAT Mumbai
ITO, MUMBAI vs MICRO PLANTAE LIMITED , MUMBAI
ITA 2483/MUM/2026[2009]Status: DisposedITAT Mumbai
ITO, MUMBAI vs MICRO PLANTAE LIMITED, MUMBAI
ITA 2409/MUM/2026[2008]Status: DisposedITAT Mumbai
JT. COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE 4(1), MUMBAI, MUMBAI vs ASHWIN SHANTILAL MEHTA, MUMBAI
ITA 1957/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
LATE SHRI SANDEEP SHYAM TANDON,MUMBAI vs DCIT-(26)(1), MUMBAI
ITA 1886/MUM/2026[2005-06]Status: DisposedITAT MumbaiAY 2005-06
LATE SHRI SANDEEP SHYAM TANDON,MUMBAI vs DCIT-(26)(1), MUMBAI
ITA 1794/MUM/2026[2007-08]Status: DisposedITAT MumbaiAY 2007-08
LATE SHRI SANDEEP SHYAM TANDON,MUMBAI vs DCIT-(26)(1), MUMBAI
ITA 1793/MUM/2026[2006-07]Status: DisposedITAT MumbaiAY 2006-07
LATE SHRI SANDEEP SHYAM TANDON,MUMBAI vs DCIT-(26)(1), MUMBAI
ITA 1792/MUM/2026[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ACIT-24(1), MUMBAI, MUMBAI vs FIROZ MADADALI MERCHANT, MUMBAI
ITA 1747/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
YASHWANT HARIBHAU GAIKAR,NAVI MUMBAI vs INCOME TAX OFFICER, WARD 42(3)(2), MUMBAI, MUMBAI
ITA 168/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
VIMALA ASHOK NAHATA CHARITABLE TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 1508/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
VIMALA ASHOK NAHATA CHARITABLE TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 1507/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SEJAL PARAS DOSHI ,MUMBAI vs ITO WARD 42(1)(5), MUMBAI
ITA 1486/MUM/2026[2024-25]Status: DisposedITAT MumbaiAY 2024-25
INDIA THERMAL POWER PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, MUMBAI
ITA 1171/MUM/2026[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
MAYUR JOITKUMAR JAIN,MUMBAI CENTRAL vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 20(2), MUMBAI
ITA 114/MUM/2026[2017-2018]Status: DisposedITAT MumbaiAY 2017-2018
V CITY BUILDERS AND DEVELOPERS LLP,MUMBAI vs ITO 30(3)(5), MUMBAI
ITA 9345/MUM/2025[2012-13]Status: DisposedITAT MumbaiAY 2012-13
YESMAN INFIN PRIVATE LIMITED,MUMBAI vs DCIT 8(3)(4), MUMBAI
ITA 8565/MUM/2025[2008-09]Status: DisposedITAT MumbaiAY 2008-09
MAYUR JOITKUMAR JAIN ,MUMBAI vs DCIT, CIRCLE 20(1), MUMBAI
ITA 8525/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
KBC BANK NAAMLOZE VENNOOTSCHAP,BELGIUM vs ACIT, INT TAX CIRCLE 3(1)(2), MUMBAI
ITA 8160/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
INCOME TAX OFFICER-41(1)(3), MUMBAI, BKC, MUMBAI vs MANOJ HIRACHAND MOTTA , MUMBAI
ITA 8128/MUM/2025[2010-11]Status: DisposedITAT MumbaiAY 2010-11
LUPIN LIMITED,MUMBAI vs PR CIT-3, MUMBAI
ITA 7025/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
KUSHAL NARENDRA DESAI ,MUMBAI vs DCIT,CC6(1), MUMBAI
ITA 5231/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
TULIKA PREM DEVIDAYAL ,MUMBAI vs DCIT, CIRCLE 26(1), MUMBAI
ITA 4938/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
TRIL ROADS PRIVATE LIMITED,MUMBAI vs DY COMM. OF INCOMET TAX, CIRCLE 1(3)(1), MUMBAI
ITA 6532/MUM/2024[2018-19]Status: DisposedITAT MumbaiAY 2018-19
STATE BANK OF INDIA,MUMBAI vs ASST CIT CIR 2(2)(1), MUMBAI
ITA 2851/MUM/2019[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 2(2)(1), MUMBAI vs STATE BANK OF INDIA, MUMBAI
ITA 5916/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
