Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,061 total)
KRISHNAMOORTHY VENKATESWARAN,CHENNAI vs ITO NON CORP WARD 22(7), TAMBARAM
ITA 449/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
SANGEETHA VELMURUGAN,CHENNAI vs ITO NON CORP CIRCLE 19(1), CHENNAI
ITA 446/CHNY/2026[2016-17]Status: DisposedITAT ChennaiAY 2016-17
PONNUSAMY NADAR EDUCATIONAL TRUST,CHENNAI vs CIT, (EXEMPTION), CHENNAI, CHENNAI
ITA 267/CHNY/2026[-]Status: DisposedITAT Chennai
MUTHUKUMAR PRABHAKARAN,TIRUPUR vs ITO, WARD-1(4), TIRUPUR
ITA 2403/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
RAMANAICKENPETTAI PACCS,TIRUPATTUR vs ITO, WARD-3,, VELLORE
ITA 1944/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
ASHOK KUMAR DEEPA,TRICHY vs ASSESSING OFFICER, TRICHY
ITA 1925/CHNY/2026[2019-2020]Status: DisposedITAT ChennaiAY 2019-2020
APPASAMY SELLAMUTHU,TIRUPPUR vs ITO, WARD-2(1), TIRUPPUR
ITA 1892/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
ABDUL AZEES,TIRUNELVELI vs ITO, WARD-1,, TIRUNELVELI
ITA 1888/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
NELLORE VENKATESWARA REDDY,CHENNAI vs COMMISSIONER OF INCOME TAX APPEALS, CHENNAI
ITA 1869/CHNY/2026[2020-2021]Status: DisposedITAT ChennaiAY 2020-2021
GOVINDASAMY SASIKALA,TIRUVALLUR vs ITO, NON CORP WARD 10(3), CHE, CHE
ITA 3913/CHNY/2025[2017-198]Status: DisposedITAT ChennaiAY 2017-198
JAMUNA, REP. BY SAMBASIVAM CHINNAPPAN, LEGAL HEIR,SALEM vs ITO, WARD-1(6), SALEM
ITA 3862/CHNY/2025[2018-19]Status: DisposedITAT ChennaiAY 2018-19
RAMESH,KANCHIPURAM vs ITO, WARD-1,, KANCHIPURAM
ITA 3808/CHNY/2025[2022-23]Status: DisposedITAT ChennaiAY 2022-23
ASST. COMMISSIONER OF INCOME TAX, CHENNAI vs ANTILIA VENTURE CAPITAL, CHENNAI
ITA 3405/CHNY/2025[2016-17]Status: DisposedITAT ChennaiAY 2016-17
JBA METAL COMPANY,TIRUVANNAMALAI vs ACIT, CIRCLE-1,, VELLORE
ITA 2486/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
MAHABUBSAHEB HUSENSAB RONAD,ANNIGERI vs INCOME TAX OFFICER WARD 1(1), HUBLI
ITA 661/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
ABARAN FOUNDATION,BENGALURU vs COMMISIONER OF INCOME TAX EXEMPTIONS, UNITY BUILDING BENGALURU
ITA 649/BANG/2026[2026-27]Status: DisposedITAT BangaloreAY 2026-27
EVERNEST ESTATES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(2)(1), BENGALURU
ITA 632/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
ISM ALUMNI ASSOCIATION BANGALORE CHAPTER,BANGALORE vs CIT( EXEMPTION), CIT( EXEMPTION)
ITA 588/BANG/2026[2026-27]Status: DisposedITAT BangaloreAY 2026-27
NARESH BACHWANI,MAHARASHTRA vs DCIT, CIRCLE-3(1)(1), BANGALORE
ITA 2525/BANG/2026[2024-25]Status: DisposedITAT BangaloreAY 2024-25
KANAKA VIVIDODDESHA SAHAKARA SANGHA NIYAMITA (EARLIER IT WAS KANAKA MULTI PURPOSE CO-OPERATIVE SOCIETY NIYAMITA),DAVANGERE vs INCOME TAX OFFICER, WARD-3, DAVANAGERE
ITA 2656/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
NEHA M CHANDWANI, INCOME TAX OFFICER, 41(2)(5), MUMBAI vs VEGANESHAN NADAR, MULUND (WEST), MUMBAI
ITA 886/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ACIT-17(1), MUMBAI, MUMBAI vs KAPADIA BROS., KAPADIA BUILDING SHERIFF DEVJI STREET
ITA 878/MUM/2026[2020-21]Status: DisposedITAT MumbaiAY 2020-21
BABULAL NARAYANLAL MEHTA,MUMBAI vs WARD 9(1)(1), MUMBAI
ITA 4873/MUM/2026[17-18]Status: DisposedITAT Mumbai
RAJGIR CHAMBERS C OP HSG,MUMBAI vs INCOME TAX OFFICER, MUMNBAI
ITA 3037/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
CHETAN TULSIDAS KANAKIA,MUMBAI vs ITO 42(1)(1), MUMBAI
ITA 3032/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SHREE GOPILAL MOHINIDEVI MANGLUNIA CHARITABLE TRUST,MUMBAI vs CIT EXEMPTIONS MUMBAI, MUMBAI
ITA 2959/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SHREE GOPILAL MOHINIDEVI MANGLUNIA CHARITABLE TRUST,MUMBAI vs CIT EXEMPTION MUMBAI, MUMBAI
ITA 2958/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
SAMIDHA JITESH JAGDALE,BADLAPUR vs INCOME TAX OFFICER, WARD 2(2), KALYAN, KALYAN
ITA 2933/MUM/2026[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ZODIAC CLOTHING COMPANY LIMITED (SUCCESSOR TO ZODIAC FINSEC AND HOLDINGS LIMITED),MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 8(3)(1), MUMBAI, MUMBAI
ITA 2854/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ZODIAC CLOTHING COMPANY LIMITED (SUCCESSOR TO ZODIAC FINSEC AND HOLDINGS LIMITED),MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 8(3)(1), MUMBAI, MUMBAI
ITA 2853/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11