Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,374 total)
PARTHASARADHI MUTUALLY AIDED CO-OPERATIVE THRIFT SOCIETY LIMITED,HYDERABAD vs INCOME-TAX OFFICER, WARD-17(1), HYDERABAD
ITA 2322/HYD/2026[AY 2016-17]Status: DisposedITAT Hyderabad
MURUGAIAH ALTHURI,CHITTOOR vs INCOME TAX OFFICER, WARD-1, CHITTOOR
ITA 2100/HYD/2026[2016-17]Status: DisposedITAT HyderabadAY 2016-17
THOTI SANKARAIAH,CHITTOOR vs INCOME TAX OFFICER, WARD-1, CHITTOOR
ITA 2094/HYD/2026[2016-17]Status: DisposedITAT HyderabadAY 2016-17
BABU GUNDLAPALLE,CHITTOOR vs INCOME TAX OFFICER, WARD-1, CHITTOOR
ITA 2093/HYD/2026[2016-17]Status: DisposedITAT HyderabadAY 2016-17
SREE GAYATHRI BRAHMANA MUTUALLY AIDED CO OPERATIVE SOCIETY LTD,ADONI vs INCOME TAX OFFICER, WARD - 1, ADONI
ITA 2070/HYD/2026[2017-18]Status: DisposedITAT HyderabadAY 2017-18
SUJATHA VADDANAPU,NALGONDA vs ITO, WARD-1, NALGONDA
ITA 2048/HYD/2026[2020-21]Status: DisposedITAT HyderabadAY 2020-21
RAMA NAIDU GUTHA,ANANTAPUR vs ITO, WARD -1, ANANTAPUR
ITA 1895/HYD/2026[2023-24]Status: DisposedITAT HyderabadAY 2023-24
RAMA NAIDU GUTHA,ANANTAPUR vs ITO, WARD-1, ANANTAPUR
ITA 1894/HYD/2026[2023-24]Status: DisposedITAT HyderabadAY 2023-24
AMR INFRASTRUCTURES,HYDERABAD vs DCIT., CENTRAL CIRCLE-2(1), HYDERABAD
ITA 818/HYD/2025[2020-21]Status: DisposedITAT HyderabadAY 2020-21
AUTOFORM SALES GMBH,HYDERABAD vs ADIT (INTERNATIONAL TAXATION) - 1, HYDERABAD
ITA 498/HYD/2025[2022-23]Status: DisposedITAT HyderabadAY 2022-23
MADHUSUDHAN GADE,NIZAMABAD vs ITO., WARD-1, NIZAMABAD
ITA 379/HYD/2025[2017-18]Status: DisposedITAT HyderabadAY 2017-18
M N S BARIUM SALTS,KADAPA vs ITO, WARD-1, KADAPA
ITA 2412/HYD/2025[2020-21]Status: DisposedITAT HyderabadAY 2020-21
SANTOSH KUMAR KATTURI,ADILABAD vs ITO, WARD-1, ADILABAD
ITA 2411/HYD/2025[2023-24]Status: DisposedITAT HyderabadAY 2023-24
RADHAKISHAN POTHARAJULA,KARIM NAGAR vs ITO (INT TAXN)-2, HYDERABAD
ITA 2340/HYD/2025[2016-17]Status: DisposedITAT HyderabadAY 2016-17
NAND KISHORE AGARWAL,HYDERABAD vs INCOME TAX OFFICER,WARD-7(3), HYDERABAD., HYDERABAD
ITA 2101/HYD/2025[2015-16]Status: DisposedITAT HyderabadAY 2015-16
VENEPALLI SATYANARAYANA RAO,NALGONDA vs ITO, WARD-1, SURYAPET
ITA 2100/HYD/2025[2013-14]Status: DisposedITAT HyderabadAY 2013-14
CDG PETCHEM LIMITED,HYDERABAD vs ITO, WARD - 1(1), HYDERABAD
ITA 1900/HYD/2025[2018-2019]Status: DisposedITAT HyderabadAY 2018-2019
JAIPAL JONA,HYDERABAD vs DCIT, CENTRAL CIRCLE-3(3), HYDERABAD
ITA 1889/HYD/2025[2023-24]Status: DisposedITAT HyderabadAY 2023-24
VENKATA PADMAVATHI DALAPATHIRAO REPRESENTED BY DALAPATHI VENKATA KRISHNA NAGENDER RAO-LEGAL HEIR,HYDERABAD vs ITO, WARD-4(1), HYDERABAD
ITA 1791/HYD/2025[2015-16]Status: DisposedITAT HyderabadAY 2015-16
SS EARLY LEARNING SOCIETY,HYDERABAD. vs CIT (EXEMPTION), HYDERABAD.
ITA 1208/HYD/2025[2026-27]Status: DisposedITAT HyderabadAY 2026-27
SAIYED ZAHARUL ALAM,MURSHIDABAD vs I.T.O., WARD - 42(1), MURSHIDABAD
ITA 2233/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
RAJESH JALAN,KOLKATA vs ITO, WARD 49(1),, KOLKATA
ITA 1173/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), CHENNAI, CHENNAI vs IG3 INFRA LIMITED, KANCHIPURAM
ITA 2578/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), CHENNAI, CHENNAI vs IG3 INFRA LIMITED, OGGIAMTHORAIPAKKA
ITA 2577/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), CHENNAI, CHENNAI vs SHANMUGHAM THIAGARAJAN, CHENNAI
ITA 2576/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), CHENNAI, CHENNAI vs SHANMUGHAM THIAGARAJAN, CHENNAI
ITA 2575/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
VCO CONSULATATNS AND SEVICES PRIVATE LIMITED,CHENNAI vs ITO, CORPORATE WARD 3(3), CHENNAI, CHENNAI
ITA 2145/CHNY/2025[2019-20]Status: DisposedITAT ChennaiAY 2019-20
RENU ARUN TALWAR,MUMBAI vs CIRCLE 17(1), MUMBAI, MUMBAI
ITA 204/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SAWALCHAND CHUNILAL BAFNA HUF,MUMBAI vs INCOME TAX OFFICER-16(1)(1), MUMBAI
ITA 7492/MUM/2025[2011-12]Status: DisposedITAT MumbaiAY 2011-12
CORNERSTONE ONDEMAND INTERNATIONAL LIMITED ,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) 2(1)(1), MUMBAI
ITA 2128/MUM/2025[2022-23]Status: DisposedITAT MumbaiAY 2022-23
