Recent Judgments

INTELLOSOL SOFTWARES INDIA PRIVATE LIMITED,NEW DELHI vs DCIT, CIRCLE- 10(1), DELHI

JIND CENTRAL CO-OP BANK LTD.,JIND, HARYANA vs INCOME TAX OFFICER, BHIWANI, HARYANA

ACIT, CIRCLE 10(1), NEW DELHI vs INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED , DELHI

SAVITA GUPTA,DELHI vs ITO WARD 51(1), DELHI

SAVITA GUPTA,DELHI vs ITO WARD 51(1), DELHI

BHARAT GOLA,JEEWAN PARK vs COMMISSIONER INCOME TAX APPEALS, VIKAS BHAWAN I P ESTATE

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs LION SERVICES LIMITED, DELHI

INCOME TAX OFFICER, WARD-17(1), C.R. BUILDING, I.P. ESTATE, NEW DELHI vs MOHAN MART PVT. LTD., KATRA ISHWAR BHAWAN, KHARI BAOLI, DELHI

CHANDER MOHAN SETHI,DELHI vs DCIT CENTRAL CIRCLE, GHAZIABAD

ACIT, NEW DELHI vs SUNANDA POLYMERS, NEW DELHI

SRS KNOWLEDGE & TECHNOLOGIES PVT. LTD.,FARIDABAD HARYANA vs DEPUTY COMMISSIONER OF INCOME TAX, FARIDABAD, HARYANA

PERIWAL POLYMERS PVT LTD,NEW DELHI vs JCIT, CC, CENTRAL RANGE-04 DELHI, NEW DELHI

PERIWAL POLYMERS PVT LTD,NEW DELHI vs JCIT, CENTRAL CIRCLE CENTRAL RANGE 04 DELHI, NEW DELHI

PERIWAL POLYMERS PVT LTD,NEW DELHI vs JCIT, CENTRAL CIRCLE CENTRAL RANGE-04 DELHI, NEW DELHI

PERIWAL POLYMERS PVT LTD,NEW DELHI vs JCIT,CC, CENTRAL RANGE-04 DELHI, NEW DELHI

TABLEAU INTERNATIONAL, UNLIMITED COMPANY,DUBLIN, IRELAND vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1) INTERNATIONAL TAXATION, CIVIC CENTRE, DELHI, CIVIC CENTRE, DELHI

M/S. THAKKAR STEEL,FARIDABAD vs ADDL. CIT, FARIDABAD

ELIZABETH JOSE,ERNAKULAM vs DCIT, CORPORATE CIRCLE 1(1), ERNAKULAM

SHRI INTURI RAMA RAO (Accountant Member)

THE PR. COMMISSIONER OF INCOME TAX CIT (A) vs M/S.ASSOCIATED MINING COMPANY

THE PR. COMMISSIONER OF INCOME TAX, CIT(A) vs M/S.ASSOCIATED MINING COMPANY

THE PR. COMMISSIONER OF INCOME -TAX CIT (A) vs M/s. ASSOCIATED MINING COMPANY

SRI. C. RAMAIAH REDDY vs DEPUTY COMMISSIONER OF INCOME TAX

THE PR COMMISSIONER OF INCOME TAX CIT (A) vs M/S. ASSOCIATED MINING COMPANY

PR. COMMISSIONER OF INCOME TAX vs MENIZIES BOBBA GROUND HANDLING SERVICES PVT LTD

THE PR. COMMISSIONER OF INCOME TAX CIT (A) vs M/s. ASSOCIATED MINING COMPANY

THE PR. COMMISSIONER OF INCOME TAX vs M/s. ASSOCIATED MINING COMPANY

PAWAN KUMAR VASHISTHA S/O SHRI RAM CHANDER VASHISTHA vs INCOME TAX OFFICER

ARUN MONGA, MANEESH SHARMA

DEEPAK vs DEPUTY COMMISSIONER ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE GURGAON 2

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE HARPREET KAUR JEEWAN

SUMITRA FILLING STATION THROUGH ITS PARTNER RAKESH KUMAR vs DEPUTY COMMISSIONER ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE GURGAON 2

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE HARPREET KAUR JEEWAN

RAKESH KUMAR vs DEPUTY COMMISSIONER ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE GURGAON 2

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE HARPREET KAUR JEEWAN