Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
MOHAMMED MUSTAFEEZUR RAHMAN,BANGALORE, KARNATAKA vs THE INCOME TAX OFFICER, WARD - 1(1)(1), BANGALORE, BMTC BUILDING, KORAMANGALA, BANGALORE
ITA 222/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
MOHAMMED MUSTAFEEZUR RAHMAN,BANGALORE, KARNATAKA vs THE INCOME TAX OFFICER, WARD - 1(1)(1), , , BANGALORE
ITA 218/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
SERMADEVI YEGNASWAMY RAMAKRISHNAN,BENGALURU vs INCOME TAX OFFICER WARD-3(3)(1), BENGALURU
ITA 20/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
NILANGSU MITRA,BENGALURU vs INCOME TAX OFFICER, WARD 5(3)(3), BANGALORE
ITA 1421/BANG/2026[2020-21]Status: DisposedITAT BangaloreAY 2020-21
DHARAMVIR KUMAR,BANGALORE vs ITO, WARD 3(1)(1), BANGALORE, BANGALORE
ITA 1142/BANG/2026[2018-2019]Status: DisposedITAT BangaloreAY 2018-2019
GERALD SEQUEIRA,MANGALURU vs INCOME TAX OFFICER , MANGALURU
ITA 1120/BANG/2026[2018-2019]Status: DisposedITAT BangaloreAY 2018-2019
GERALD SEQUEIRA,MANGALORE vs INCOME TAX OFFICER, MANGALURU
ITA 1119/BANG/2026[2017-2018]Status: DisposedITAT BangaloreAY 2017-2018
GOWDALLY V S S BANK,GOWDALLI vs ITO MADIKERI, WARD 1, MADIKERI
ITA 1077/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
CQAL CAMPUS EMPLOYEES CREDIT C0 OP SOCIETY LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-6(2)(4), BENGALURU
ITA 103/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
DR. SANGHMITRA DASGUPTA,BENGALURU vs ITO, WARD-2(2)(3), BENGALURU
ITA 100/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
HOSADURGA LATEEF ABDULLA,HUNSUR vs INCOME TAX OFFICER, WARD-1(1), MYSORE
ITA 2742/BANG/2025[2020-21]Status: DisposedITAT BangaloreAY 2020-21
HASSAN NARASIMHA MURTHY NARASIMHAN ,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(1), BANGALORE
ITA 2283/BANG/2025[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ASHWINI ,BENGALURU vs INCOME TAX OFFICER, WARD-5(1)(1), BENGALURU
ITA 1666/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
ASHWINI ,BENGALURU vs INCOME TAX OFFICER, WARD-5(1)(1), BENGALURU
ITA 1665/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
ASHWINI ,BENGALURU vs INCOME TAX OFFICER, WARD-5(1)(1), BENGALURU
ITA 1664/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
ASHWINI,BENGALURU vs INCOME TAX OFFICER, WARD-5(1)(1), BANGALORE
ITA 1588/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
PRATHAMESH DATTATRAYA SAWANT,MUMBAI vs ITO WARD 31(2)(1), MUMBAI, MUMBAI
ITA 835/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ACIT, PAREL MUMBAI vs ASHAPURA DEVELOPERS, BANDRA(E)
ITA 769/MUM/2026[2023]Status: DisposedITAT Mumbai
ACIT, PAREL vs ASHAPURA DEVELOPERS, BANDRA(E)
ITA 768/MUM/2026[2020]Status: DisposedITAT Mumbai
PAWAN ONKARDAS CHANDAK,PUNE vs ACIT, CENTRAL CIRCLE 6(1), MUMBAI, MUMBAI
ITA 4183/MUM/2026[2022-2023]Status: DisposedITAT MumbaiAY 2022-2023
SMT BRIJMALA JAIN CHARITABLE TRUST,MUMBAI vs CIT EXEMPTION MUMBAI, MUMBAI
ITA 2920/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
ACIT CC 2(4) MUMBAI, MUMBAI vs GIRAFFE DEVELOPERS PVT LTD, MUMBAI
ITA 1842/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
M/S TURAKHIA ENGINEERING COMPANY PRIVATE LIMITED,MUMBAI vs DCIT CENTRAL CIRCLE-8(2) , AAYAKAR BHAWAN, MUMBAI
ITA 1249/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SEEMA DHRUVA MALL,GOREGAON, MUMBAI vs DCTI 42(3)(1), MUMBAI
ITA 1230/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
K P TEXTILES PRIVATE LIMITED,MUMBAI vs ACIT CIRCLE 4(2)(2), MUMBAI
ITA 1170/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SHIRISH CHANDRAKANT SHAH,MUMBAI vs ACIT, CENTRAL CIRCLE-2(1), MUMBAI, MUMBAI
ITA 9224/MUM/2025[2018-19]Status: DisposedITAT MumbaiAY 2018-19
SHIRISH CHANDRAKANT SHAH,MUMBAI vs ACIT, CENTRAL CIRCLE-2(1), MUMBAI, MUMBAI
ITA 9223/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
SHIRISH CHANDRAKANT SHAH,MUMBAI vs ACIT, CENTRAL CIRCLE-2(1), MUMBAI, MUMBAI
ITA 9222/MUM/2025[2016-17]Status: DisposedITAT MumbaiAY 2016-17
SHIRISH CHANDRAKANT SHAH,MUMBAI vs ACIT, CENTRAL CIRCLE-2(1), MUMBAI, MUMBAI
ITA 9221/MUM/2025[2015-16]Status: DisposedITAT MumbaiAY 2015-16
SHIRISH CHANDRAKANT SHAH,MUMBAI vs ACIT, CENTRAL CIRCLE-2(1), MUMBAI, MUMBAI
ITA 9220/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15