Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
PRABHAKAR MISHRA,KOLKATA vs ACIT, CIRCLE-44, KOLKATA, KOLKATA
ITA 200/CTK/2023[2013-14]Status: DisposedITAT KolkataAY 2013-14
MOHAMED NAJEEF,TIRUNELVELI vs ITO, CC-3(3), CHENNAI
ITA 90/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
MOHAMED NAJEEF,TIRUNELVEL vs ITO, CC-3(3), CHENNAI
ITA 89/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
MOHAMED NAJEEF,TIRUNELVELI vs ITO, CC-3(3), CHENNAI
ITA 88/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
MHAMED NAJEEF,TIRUNELVELI vs ITO, CC-3(3), CHENNAI
ITA 87/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
MOHAMED NAJEEF,TIRUNELVELI vs ITO, CENTRAL CIRCLE-3(3), CHENNAI
ITA 86/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
ROSALIE MERY, REDDIAR PALAYAM,PONDICHERRY vs ITO, WARD-4, PONDICHERRY, PONDICHERRY
ITA 634/CHNY/2026[2012-13]Status: DisposedITAT ChennaiAY 2012-13
M.DEEPA,THENI vs ITO WARD 1(2) THENI, THENI
ITA 261/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
UDUMALPET TEJAS ROTARY TRUST,UDUMALPET vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHENNAI
ITA 2199/CHNY/2026[NOT APPLICABLE]Status: DisposedITAT Chennai
UDUMALPET TEJAS ROTARY TRUST,UDUMALPET vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHENNAI
ITA 2198/CHNY/2026[NOT APPLICABLE]Status: DisposedITAT Chennai
ARYA SAMAJ FOUNDATION,CHENNAI vs CIT, EXEMPTIONS,, CHENNAI
ITA 1889/CHNY/2026[-]Status: DisposedITAT Chennai
M/S. EGGER PUMPS INDIA PVT. LTD.,COIMBATORE vs ITO, CORP. WARD-1,, COIMBATORE
ITA 1251/CHNY/2026[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ANBU EDUCATIONAL & CHARITABLE TRUST,CHENNAI vs DCIT, EXEMPTIONS CIRCLE, COIMBATORE, COIMBATORE
ITA 1160/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
THANMAYA EGG CENTRE,NAMAKKAL vs ITO, WARD-1,, NAMAKKAL
ITA 1153/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
TUSHARKANT,CHENNAI vs INCOME TAX OFFICER, CHENNAI
ITA 1120/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
CHENNAI PHARMA INDUSTRIAL INFRASTRUCTURE UPGRADATION CO.,,CHENNAI vs CIT, EXEMPTIONS,, CHENNAI
ITA 1103/CHNY/2026[-]Status: DisposedITAT Chennai
CHENNAI PHARMA INDUSTRIAL INFRASTRUCTURE UPGRADATION CO.,,CHENNAI vs CIT, EXEMPTIONS, CHENNAI
ITA 1102/CHNY/2026[-]Status: DisposedITAT Chennai
JAYAVELBOSE,CHENNAI vs DCIT, NCC-7(1), CHENNAI
ITA 2712/CHNY/2025[2017-18]Status: DisposedITAT ChennaiAY 2017-18
KISHORE KUMAR MOOLCHAND JAIN,JAYANAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1)(1), BENGALURU, BENGALURU
ITA 991/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
ATIKAHMMAD MOMIN,INDI, VIJAYAPUR vs ITO WARD-1 & TPS. KAR-W-(521)(92), VIJAYAPUR
ITA 965/BANG/2026[2018-19]Status: DisposedITAT BangaloreAY 2018-19
BASAVARAJ SIDDAPPA GADAGI,RON vs THE INCOME TAX OFFICER-WARD-1, GADAG
ITA 955/BANG/2026[2015-16]Status: DisposedITAT BangaloreAY 2015-16
AMIT AGARWAL,BENGALURU vs ITO, WARD-4(3)(1), BANGALORE, KORAMANGALA
ITA 952/BANG/2026[2017-2018]Status: DisposedITAT BangaloreAY 2017-2018
BAIRASANDRA KRISHNAPPA GANGADHAR,BANGALORE vs ASSESSMENT UNIT , DELHI
ITA 902/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
SRI ALLAMPRABHU CREDIT COOPERATIVE SOCIETY,BIDAR vs INCOME TAX OFFICER, WARD -1 BIDAR, BIDAR
ITA 759/BANG/2026[2015-16]Status: DisposedITAT BangaloreAY 2015-16
CHANNAKESHAVA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(2), BENGALURU, BENGALURU
ITA 228/BANG/2026[2019-20]Status: DisposedITAT BangaloreAY 2019-20
CHANNAKESHAVA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(2), BENGALURU, BENGALURU
ITA 227/BANG/2026[2017-18]Status: DisposedITAT BangaloreAY 2017-18
CHANNAKESHAVA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(2), BENGALURU, BENGALURU
ITA 226/BANG/2026[2016-17]Status: DisposedITAT BangaloreAY 2016-17
CHANNAKESHAVA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(2), BENGALURU, BENGALURU
ITA 225/BANG/2026[2015-16]Status: DisposedITAT BangaloreAY 2015-16
CHANNAKESHAVA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(2), BENGALURU, BENGALURU
ITA 224/BANG/2026[2014-15]Status: DisposedITAT BangaloreAY 2014-15
CHANNAKESHAVA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(2), BENGALURU, BENGALURU
ITA 223/BANG/2026[2013-14]Status: DisposedITAT BangaloreAY 2013-14