Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,152 total)

KOPPERLA PATAN ANWAR HUSSAIN,KURNOOL vs ITO, WARD-1, NANDYAL

ITA 2154/HYD/2025[2020-21]Status: DisposedITAT HyderabadAY 2020-21
24/7/2026

ANKIT VIJAYWARGIYA,HYDERABAD vs ITO., WARD-12(5), HYDERABAD

ITA 1150/HYD/2025[2017-18]Status: DisposedITAT HyderabadAY 2017-18
24/7/2026

VISHAL JAIN,HYDERABAD vs ACIT., CENTRAL CIRCLE-3(4), HYDERABAD

ITA 1147/HYD/2025[2019-20]Status: DisposedITAT HyderabadAY 2019-20
24/7/2026

SHYAMNAGAR ANCHAL SKUS LTD.,,BANKURA vs ITO, WARD 3(1),, BANKURA

ITA 387/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
24/7/2026

SHYAMNAGAR ANCHAL SKUS LTD.,,BANKURA vs ITO, WARD 3(1),, BANKURA

ITA 386/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
24/7/2026

RIDHI SIDHI COMMODITIES PVT. LTD.,,KOLKATA vs ITO, WARD 4(1), KOLKATA, KOLKATA

ITA 1577/KOL/2026[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
24/7/2026

BANSIDHAR BAIJNATH JALAN SEVA TRUST, ,KOLKATA vs ITO, WARD 1(2), EXEMPT, KOLKATA,, KOLKATA

ITA 1554/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
24/7/2026

SLS TELECOM PVT. LTD.,,KOLKATA vs ITO, WARD 10(2), KOLKATA,, KOLKATA

ITA 1464/KOL/2026[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
24/7/2026

AMIT PANCHAMIA,KOLKATA vs I.T.O., WARD - 34(1), KOLKATA

ITA 1441/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
24/7/2026

PRISM IMPEX PVT. LTD.,,KOLKATA vs DCIT/ACIT, CIRCLE 1(2),, KOLKATA

ITA 1400/KOL/2026[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
24/7/2026

SHRACHI REALTY PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 5(1), KOLKATA

ITA 1219/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
24/7/2026

SHRACHI REALTY PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 5(1), KOLKATA

ITA 1218/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
24/7/2026

ANIL KUMAR PAIK,KOLKATA vs ACIT, CIRCLE 7(1),, KOLKATA

ITA 1181/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
24/7/2026

ANIL KUMAR PAIK,KOLKATA vs ACIT, CIRCLE 7(1),, KOLKATA

ITA 1180/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
24/7/2026

ANIL KUMAR PAIK,KOLKATA vs ACIT, CIRCLE 7(1),, KOLKATA

ITA 1179/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
24/7/2026

INCOME TAX OFFICER, KOLKATA vs KAMINI FINANCE AND INVESTMENT COMPANY LIMITED, KOLKATA

ITA 634/KOL/2025[2018-19]Status: DisposedITAT KolkataAY 2018-19
24/7/2026

INCOME TAX OFFICER, KOLKATA vs KAMINI FINANCE AND INVESTMENT COMPANY LIMITED, KOLKATA

ITA 633/KOL/2025[2015-16]Status: DisposedITAT KolkataAY 2015-16
24/7/2026

AMIT KEDIA,ANDAL vs A.C.I.T., CC - 3(3), KOLKATA

ITA 3113/KOL/2025[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
24/7/2026

AMIT KEDIA,ANDAL vs A.C.I.T., CC - 3(3), KOLKATA

ITA 3112/KOL/2025[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
24/7/2026

AMIT KEDIA,ANDAL vs A.C.I.T., CC - 3(3),, KOLKATA

ITA 3111/KOL/2025[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
24/7/2026

AMIT KEDIA,ANDAL vs A.C.I.T., CC - 3(3),, KOLKATA

ITA 3110/KOL/2025[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
24/7/2026

AKJ MINERALS LIMITED,KOLKATA vs DCIT CIRCLE 1(1), KOLKATA

ITA 1619/KOL/2025[2013-14]Status: DisposedITAT KolkataAY 2013-14
24/7/2026

ARIVALAGAN IMMANUEL PONMONI PUSHPA,THIRUMANGALAM vs INCOME TAX OFFICER, WARD 1(1), NON CORP WARD, MADURAI

ITA 3296/CHNY/2026[2021-22]Status: DisposedITAT ChennaiAY 2021-22
24/7/2026

ARIVALAGAN IMMANUEL PONMONI PUSHPA,THIRUMANGALAM vs INCOME TAX OFFICER, WARD 1(1), NON CORP WARD, MADURAI

ITA 3295/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
24/7/2026

RAKESH SONI,CHENNAI vs ITO, NCW-10(3), CHENNAI

ITA 3117/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
24/7/2026

LOGANATHAN MEENALOCHANI,CHENNAI vs ITO, NCW-7(3), CHENNAI

ITA 194/CHNY/2026[2018-19]Status: DisposedITAT ChennaiAY 2018-19
24/7/2026

SRI LAXMI TIMBERS PRIVATE LIMITED,PONDICHERRY vs COMMISSIONER OF APPEALS, PONDICHERRY

ITA 1449/CHNY/2026[2019-2020]Status: DisposedITAT ChennaiAY 2019-2020
24/7/2026

AASHA CHANDIRAN,ERODE vs ITO , WARD-2(1), ERODE

ITA 1382/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
24/7/2026

SUDNDARAM RAJASUNDARAM,CHENNAI vs ACIT CENTRAL CIRCLE 2(3), CHENNAI

ITA 3932/CHNY/2025[2014-15]Status: DisposedITAT ChennaiAY 2014-15
24/7/2026

ASHU SHAH CANCER FOUNDATION,BENGALURU vs COMMISSIONER OF INCOME TAX (EXEMPTION), BENGALURU

ITA 792/BANG/2026[2021-22]Status: DisposedITAT BangaloreAY 2021-22
24/7/2026