Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,010 total)
AMRITLAXMI TREXIM PVT. LTD.,KOLKATA vs ITO, WARD 4(3), KOLKATA
ITA 3229/KOL/2025[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
DCIT,CC-2(1),KOLKATA, AAYAKAR BHAWAN POORVA, KOLKATA vs CLUBSIDE DEALCOM PRIVATE LIMITED, CHANDNI CHOWK,KOLKATA
ITA 2954/KOL/2025[2012-13]Status: DisposedITAT KolkataAY 2012-13
SREE NIRMALANDA ASHRAM DEVELOPMENT TRUST,HOOGHLY vs CIT (EXEMPTION), KOLKATA
ITA 2573/KOL/2025[2025-2026]Status: DisposedITAT KolkataAY 2025-2026
SANDHYA DAS,ISKON MANDIR ROAD, HAIDARPARA, SILIGURI vs OFFICE OF THE INCOME TAX, ITO WARD 1(3), SILIGURI, OFFICE OF THE INCOME TAX, SILIGURI
ITA 2239/KOL/2025[2013-14]Status: DisposedITAT KolkataAY 2013-14
KISHAN GOPAL MOHTA,KOLKATA vs ACIT, CIRCLE 31, KOLKATA
ITA 2198/KOL/2025[2015-2016]Status: DisposedITAT KolkataAY 2015-2016
GANGA VANIJYA PVT. LTD.,KOLKATA vs PCIT, KOLKATA 2, KOLKATA
ITA 2148/KOL/2025[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
PRAKASH MAHIBA DEVI,COIMBATORE vs ITO, WARD-2(1), TIRUPUR
ITA 984/CHNY/2026[2013-14]Status: DisposedITAT ChennaiAY 2013-14
BANASKANTHA PALANPUR JAIN ASSOCIATION SHREE,CHENNAI vs ITO, EXEMPTIONS WARD-2, CHENNAI
ITA 2767/CHNY/2026[-]Status: DisposedITAT Chennai
SHREE VARDHAMANJAIN TATVA GYAN KENDRA TRUST,CHENNAI vs ITO, EXEMPTIONS WARD-2, CHENNAI
ITA 2766/CHNY/2026[-]Status: DisposedITAT Chennai
INCOME TAX OFFICER, WARD-1, NAGERCOIL vs THURAISWAMY THANGATHURAI, NAGERCOIL
ITA 1017/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
JAYAPRAKASH,CHENNAI vs DCIT, NCC-8(1), CHENNAI
ITA 3477/CHNY/2025[2013-14]Status: DisposedITAT ChennaiAY 2013-14
KAMLESH PUKHRAJ TALERA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BANGALORE
ITA 1917/BANG/2025[2018-19]Status: DisposedITAT BangaloreAY 2018-19
SIDDHSHEKHA DEVELOPERS LIMITED LIABILITY PARTNERSHIP,MUMBAI vs ITO WARD 22(3)(6), MUMBAI, MUMBAI
ITA 865/MUM/2026[2014-15]Status: DisposedITAT MumbaiAY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI vs NATIONAL PAYMENT CORPORATION OF INDIA, MUMBAI
ITA 5372/MUM/2026[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ST BLASE S CHURCH,MUMBAI vs COMMISSIONER OF INCOME EXEMPTIONS MUMBAI, MUMBAI
ITA 5366/MUM/2026[2025-26]Status: DisposedITAT MumbaiAY 2025-26
NAHAR SARVODAYA HEIGHTS CO-OPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs INCOME TAX OFFICER - WARD 41(2)(3), MUMBAI, MUMBAI
ITA 5293/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
MAALAGA SOCIAL FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 5088/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
DCIT CC-8(3), MUMBAI, MUMBAI vs MANPREET ESTATES LLP, MUMBAI
ITA 5053/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
ANAROCK PROPERTY CONSULTANTS PRIVATE LIMITED,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX-6 MUMBAI, MUMBAI
ITA 4983/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
ITO-10(1)(1), MUMBAI, MUMBAI vs AMISHA BINAL KORADIA, MUMBAI
ITA 4911/MUM/2026[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SWANUBHUTI FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 4613/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
DIVYANG FOUNDATION,MUMBAI vs CIT EXEMPTIONS, MUMBAI
ITA 4610/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
DCIT CIRCLE 1(1)(1), MUMBAI, MUMBAI vs AASHRAYA BUILDTECH PRIVATE LIMITED, MUMBAI
ITA 447/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
THE INDIAN SALT MANUFACTURERS ASSOCIATION,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), MUMBAI
ITA 4431/MUM/2026[2023-24]Status: DisposedITAT MumbaiAY 2023-24
RAJESH AND DSOUZA ASSOCIATES,NAVI MUMBAI vs INCOME TAX OFFICER WARD 28(2)(1), MUMBAI, MUMBAI
ITA 4052/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
SONAL NITIN MANDAVA (FORMERLY KNOWN AS SONAL DESHPANDE),MUMBAI vs ITO 42(3)(4), MUMBAI, MUMBAI
ITA 3924/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
KAUSHAL YASHWANT AGARWAL,MUMBAI vs DCIT CENTRAL CIRCLE 8(4), MUMBAI
ITA 3922/MUM/2026[2016-17]Status: DisposedITAT MumbaiAY 2016-17
RAJA RAMASWAMY,MUMBAI vs ITO-WARD 42(3)(2), MUMBAI
ITA 3890/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
PAS CONSTRUCTION CO,MUMBAI vs INCOME TAX OFFICER 2(2), KALYAN
ITA 3605/MUM/2026[2017-18]Status: DisposedITAT MumbaiAY 2017-18
YASHPAL CHARAN ACIT, PAREL LAL BAUG vs ALIBABA CLOUD IDIA LLP, ANDHERI EAST
ITA 3496/MUM/2026[2021]Status: DisposedITAT Mumbai