Recent Judgments
Latest ITAT tax tribunal orders across all benches.(350,364 total)
LATE HETALKUMAR GUNVANTLAL SONI (THROUGH LEGAL HEIR MEETABEN SONI),AHMEDABAD vs ITO WARD 1(2)(3), AHMEDABAD
ITA 462/AHD/2026[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
JABAR BHURARAM CHAUDHARY,LUNAWADA vs INCOME TAX OFFICE WARD 1, LUNAWADA, LUNAWADA
ITA 2640/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
SUN PHARMACEUTICAL INDUSTRIES LTD.,VADODARA vs THE PR. CIT, VADODARA-1, VADODARA
ITA 1066/AHD/2024[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
SUN PHARMACEUTICAL INDUSTRIES LTD.,VADODARA vs THE PR. CIT, VADODARA-1, VADODARA
ITA 1065/AHD/2024[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
SMITA SATISH RAHATE,SATARA vs WARD 4 SATARA, SATARA
ITA 2870/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE
ITA 2867/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE
ITA 2866/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE
ITA 2865/PUN/2026[2019-20]Status: DisposedITAT PuneAY 2019-20
WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE
ITA 2864/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE
ITA 2863/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE
ITA 2862/PUN/2026[2018-19]Status: DisposedITAT PuneAY 2018-19
WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE
ITA 2861/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE
ITA 2860/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE
ITA 2859/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE
ITA 2858/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE
ITA 2857/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
WAGHIRE COLLEGE SASWAD,PUNE vs ITO, WARD 14(5), PUNE
ITA 2856/PUN/2026[2015-16]Status: DisposedITAT PuneAY 2015-16
ADHISHTHAN COMMUNITY MENTAL HEALTH AND WELLBEING FOUNDATION,PUNE vs C.I.T. EXEMPTION, PUNE, PUNE
ITA 2320/PUN/2026[NA]Status: DisposedITAT Pune
ADHISHTHAN COMMUNITY MENTAL HEALTH AND WELL BEING FOUNDATION,PUNE vs C.I.T., EXEMPTION, PUNE, PUNE
ITA 2319/PUN/2026[NA]Status: DisposedITAT Pune
MAULI VIDHYAPEETH KAIJ,BEED vs ITO EXEMPTION CIRCLE- ABAD, AURANGABAD
ITA 1076/PUN/2026[2022-23]Status: DisposedITAT PuneAY 2022-23
VENU GOPAL REDDY CHALLA,HYDERABAD vs DCIT, CIRCLE-12(1), HYDERABAD
ITA 525/HYD/2026[2013-14]Status: DisposedITAT HyderabadAY 2013-14
VENU GOPAL REDDY CHALLA,HYDERABAD vs DCIT, CIRCLE -12(1), HYDERABAD
ITA 524/HYD/2026[2013-14]Status: DisposedITAT HyderabadAY 2013-14
BLACKSOIL CAPITAL PRIVATE LIMITED (AS SUCCESSOR OF CASPIAN IMPACT INVESTMENTS PRIVATE LIMITED),MUMBAI vs DCIT, CIRCLE-1(1), HYDERABAD
ITA 2217/HYD/2026[2017-18]Status: DisposedITAT HyderabadAY 2017-18
VEERA MANI KUMARI VATTIKOOTI,HYDERABAD vs ITO, WARD -11(1), HYDERABAD
ITA 1218/HYD/2026[2016-17]Status: DisposedITAT HyderabadAY 2016-17
VEERA MANI KUMAR VATTI KOOTI,HYDERABAD vs ITO, WARD -11(1), HYDERABAD
ITA 1069/HYD/2026[2016-17]Status: DisposedITAT HyderabadAY 2016-17
SIEMENS GAMESA RENEWABLE POWER PRIVATE LIMITED ,MUMBAI vs THE DY CIT CIRCLE 8(2)(1), MUMBAI
ITA 8020/MUM/2025[2017-18]Status: DisposedITAT MumbaiAY 2017-18
BHAVARLAL MANGILAL JAT,SURAT vs ITO, WARD 2(3)(1), SURAT, SURAT
ITA 809/SRT/2026[2017-18]Status: DisposedITAT SuratAY 2017-18
RAJMAL KAMAL CHAND SETHIA CHARITABLE TRUST,GUWAHATI vs COMMISSIONER OF INCOME TAX (EXEMPTION), KOLKATA
ITA 480/GTY/2026[2026-27]Status: DisposedITAT GuwahatiAY 2026-27
KAMAL KUMAR MODI,JATNI vs DCIT,CIRCLE-2(1)/BHUBANESWAR, BHUBANESWAR
ITA 855/CTK/2026[2017-18]Status: DisposedITAT CuttackAY 2017-18
GANESH SABJEE BHANDAR,ANGUL vs INCOME TAX OFFICER WARD,ANGUL, ANGUL
ITA 843/CTK/2026[2020-21]Status: DisposedITAT CuttackAY 2020-21