Recent Judgments
Latest ITAT tax tribunal orders across all benches.(370,744 total)
SURESH KUMAR,SONBHADRA vs INCOME TAX OFFICER - III(4), SONBHADRA
ITA 20/VNS/2025[2014-2015]Status: DisposedITAT VaranasiAY 2014-2015
PRAKASH CONSTRUCTION,GHAZIPUR vs INCOME TAX OFFICER, GHAZIPUR
ITA 2/VNS/2025[2017-18]Status: DisposedITAT VaranasiAY 2017-18
ASHA SINGH,VARANASI vs INCOME TAX OFFICER, WARD - 1(3), VARANASI
ITA 191/VNS/2024[2017-2018]Status: DisposedITAT VaranasiAY 2017-2018
DEPUTY COMMISSIONER OF INCOME TAX, HALDWANI vs SURENDER KUMAR CHAWLA, RUDRAPUR
ITA 328/DDN/2026[2014-15]Status: DisposedITAT DehradunAY 2014-15
RELIABLE CONNECT,ROORKEE vs ITO, WARD -1(3)(4), ROORKEE
ITA 324/DDN/2026[2018-19]Status: DisposedITAT DehradunAY 2018-19
BOBBY SOIN,DEHRADUN vs ASSESSMENT UNIT, NFAC, DEHRADUN
ITA 253/DDN/2026[2016-17]Status: DisposedITAT DehradunAY 2016-17
SANTOSH CHAMOLI,DEHRADUN vs ASSESSING OFFICER, WARD -1(1)(3) DEHRADUN, DEHRADUN
ITA 252/DDN/2026[2019-2020]Status: DisposedITAT DehradunAY 2019-2020
ALOK TANDON,DEHRADUN vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), DEHRADUN, DEHRADUN
ITA 216/DDN/2026[2016-17]Status: DisposedITAT DehradunAY 2016-17
M/S JAI MAA VAISHNAVI ENTERPRISES,ROORKEE vs CIT (A) & ITO ROORKEE, ROORKEE
ITA 231/DDN/2025[2016-17]Status: DisposedITAT DehradunAY 2016-17
ANKIT AGRAWAL,GWALIOR vs COMMISSIONER OF INCOME TAX DCIT/ACIT 1(1),GWL, GWALIOR
ITA 467/AGR/2026[2018-19]Status: DisposedITAT AgraAY 2018-19
ARCHANA TRIPATHI,REWA vs INCOME TAX OFFICER, WARD-1 , REWA
ITA 182/JAB/2025[2017-18]Status: DisposedITAT JabalpurAY 2017-18
ARCHANA PATHAK SHRIVASTAVA,SEONI vs INCOME TAX OFFICER, SEONI
ITA 170/JAB/2025[2018-19]Status: DisposedITAT JabalpurAY 2018-19
CENTRAL HATCHERIES PVT. LTD.,JABALPUR vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE 2(1), JABALPUR
ITA 169/JAB/2025[2022-23]Status: DisposedITAT JabalpurAY 2022-23
MAHESH SINGH BAGHEL,SHADOL vs INCOME TAX OFFICER, SHADOL
ITA 165/JAB/2025[2012-13]Status: DisposedITAT JabalpurAY 2012-13
BALAJI EDUCATIONAL & CULTURAL TRUST,BELAGAVI vs INCOME TAX OFFICER, EXEMPTION WARD 1, PANAJI
ITA 8/PAN/2026[2023-24]Status: DisposedITAT PanajiAY 2023-24
GURUKRUPA CREDIT CO-OPERATIVE SOCIETY LTD,BHATKAL vs INCOME TAX OFFICER, WARD -2, KARWAR, KARWAR
ITA 313/PAN/2026[2020-21]Status: DisposedITAT PanajiAY 2020-21
CH KITTUR TALUK PRATHMIK SHALA SHI vs HAK KIYAR PATTIN SAHAKAR SANGH NY,KITTURVS.WARD-1, BELAGAVI
ITA 299/PAN/2026[2021-22]Status: DisposedITAT PanajiAY 2021-22
ROYALE ASSAGAO,GOA vs ITO (TDS WARD) PANAJI, PANAJI- GOA
ITA 152/PAN/2026[2018-19]Status: DisposedITAT PanajiAY 2018-19
AISHWARYA WINES,BAILHONGAL vs INCOME TAX OFFICER WARD - 5 , BELGAUM
ITA 216/PAN/2025[2017-18]Status: DisposedITAT PanajiAY 2017-18
THE GOKUL URBAN CO-OP CREDIT SOCIETY LIMITED,PONDA vs DEPUTY COMMISSIONER OF INCOME TAX , CIRCLE -2(1), PANAJI
ITA 35/PAN/2023[2018-19]Status: DisposedITAT PanajiAY 2018-19
THE GOKUL URBAN CO-OP CREDIT SOCIETY LIMITED,PONDA vs DEPUTY COMMISSIONER OF INCOME TAX , CIRCLE -2(1), PANAJI
ITA 34/PAN/2023[2017-18]Status: DisposedITAT PanajiAY 2017-18
THE GOKUL URBAN CO-OP CREDIT SOCIETY LIMITED,PONDA vs INCOME TAX OFFICER, WARD -2(5), PANAJI
ITA 33/PAN/2023[2016-17]Status: DisposedITAT PanajiAY 2016-17
THE GOKUL URBAN CO-OP CREDIT SOCIETY LIMITED,PONDA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI
ITA 32/PAN/2023[2014-15]Status: DisposedITAT PanajiAY 2014-15
THE GOKUL URBAN CO-OP CREDIT SOCIETY LIMITED,PONDA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI
ITA 31/PAN/2023[2013-14]Status: DisposedITAT PanajiAY 2013-14
ISMAIL KASAM BHADARKA,JUNAGADH vs THE INCOME TAX OFFICER, VERAVAL, JUNAGADH
ITA 828/RJT/2026[2022-23]Status: DisposedITAT RajkotAY 2022-23
AKHIL BHARTIYA KAPOL SAMAJ SEVA SANCHALIT KAPOL VIDHYA SAHAYAK FUND TRUST,AMRELI vs INCOME TAX OFFICER (EXEMPTION), WARD-2, RAJKOT, RAJKOT
ITA 65/RJT/2026[2018-19]Status: DisposedITAT RajkotAY 2018-19
ASHOKBHAI MOHANBHAI KALOTRA,SURENDRANAGAR vs INCOME TAX OFFICER, WARD - 1, SURENDRANAGAR, SURENDRANAGAR
ITA 505/RJT/2026[2012-13]Status: DisposedITAT RajkotAY 2012-13
VATSALYA EDUCATION AND CHERITABLE TRUST,RAJKOT vs ITO , INCOME TAX (EXEMPTION ) WD 1, RAJKOT
ITA 196/RJT/2026[2018-19]Status: DisposedITAT RajkotAY 2018-19
THE AMROLI VIBHAG VIVIDH KARYAKARI SAHAKARI MANDLI,SURAT vs DCIT, CIRCLE-2(3), SURAT
ITA 554/SRT/2026[2009-10]Status: DisposedITAT SuratAY 2009-10
ASHABEN VINODBHAI DESAI,MUMBAI vs ITO, WARD 2(2)(1) , SURAT
ITA 310/SRT/2026[2008-09]Status: DisposedITAT SuratAY 2008-09
