Recent Judgments

TECH MAHINDRA LTD,MUMBAI vs DCIT CIR 2(3), MUMBAI

INCOME TAX OFFICER 1 (4) vs SHRI SANDEEP AGRAWAL

sanjay Rasiklal shah vs The Deputy Commissioner of Income Tax

PARWEZ ALAM vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

SHEERAJ PROJECTS PRIVATE LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1 GURGAON AND OTHERS

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

DUPINDER SINGH BHATIA vs INCOME TAX OFFICER AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

AMAN BATRA vs DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS

MR. JUSTICE SUNISH BINDLISH,MR. JUSTICE DEEPAK SIBAL

MAHESH KUMAR GUPTA vs U O INDIA

ARUN MONGA,ASHUTOSH KUMAR

M/S NITCO LTD. AND ANR. vs CUSTOMS, CENTRAL EXCISE AND SERVICE TAX SETTLEMENT COMMISSION

PR. COMMISSIONER OF INCOME TAX (CENTRAL-1) DELHI vs VE COMMERCIAL VEHICLES LIMITED

BALJINDER CHATHA vs ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.

PR. COMMISSIONER OF INCOME TAX (CENTRAL-1) DELHI vs VE COMMERCIAL VEHICLES LIMITED

PR. COMMISSIONER OF INCOME TAX (CENTRAL-1) DELHI vs VE COMMERCIAL VEHICLES LIMITED

YATISH SAXENA vs ASSISTANT COMMISSIONER OF INCOME TAX AND ANR

SHRAVAN RUSTAGI vs ASSISTANT COMMISSIONER OF INCOME TAX & ANR.

M/S. INSPECTORATE GRIFFITH INDIA PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 11(1), KOLKATA,, KOLKATA

HARKARAM JOGIJI CHOUDHARY,MUMBAI vs DCIT CENTRAL CIRCLE 4(2), MUMBAI

MOHIT KUMAR GUPTA,DELHI vs DEPUTY COMMISSIONER CENTRAL CIRCLE 7 DELHI, DELHI

JHARKHAND MUKTI MORCHA PARTY,NEW DELHI vs ACIT, NEW DELHI

RUPEE SOREN L/H OF SHIBU SOREN,NEW DELHI vs ACIT CENTRAL CIRCLE 6, NEW DELHI

UFLEX LIMITED,DELHI vs DCIT/ACIT CEN CIR-II, NOIDA, NOIDA

DY. COMMISSIONER OF INCOME TAX, NOIDA vs UFLEX LIMITED, DELHI

UFLEX LIMITED,PAMPOSH ENCLAVE,GREATER KAILASH- I, SOUTH DELHI vs DCIT/ACIT CEN CIR-II, NOIDA, DCIT/ACIT CEN CIR-II, NOIDA

UFLEX LIMITED,PAMPOSH ENCLAVE, GREATER KAILASH, SOUTH DELHI vs DCIT/ACIT CEN CIR-II, NOIDA, DCIT/ACIT CEN CIR-II, NOIDA

AVAP LEASING(ASIA) LIMITED,DUBLIN, IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), INTERNATIONAL TAX, DELHI, DELHI

ENGLAND AND WALES CRICKET BOARD LIMITED,LONDON vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE INT. TAX 1(2)(2), NEW DELHI, NEW DELHI

AVAP LEASING(ASIA) LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), INTERNATIONAL TAX, DELHI, DELHI

SHAILENDRA KUMAR CHAURASIYA,AZAMGARH vs INCOME TAX OFFICER, WARD 3 (2), AZAMGARH

SHAFIULLAH SIDDIQUI,AZAMGARH vs INCOME TAX OFFICER, WARD - 3(2), AZAMGARH

SURESH KUMAR,SONBHADRA vs INCOME TAX OFFICER - III(4), SONBHADRA