Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,735 total)
VINOD MUNDRA,SIKKIM vs I.T.O., WARD - 3(1), GANGTOK, SIKKIM
ITA 2388/KOL/2026[2014-2015]Status: DisposedITAT KolkataAY 2014-2015
VINOD MUNDRA,EAST SIKKIM, GANGTOK vs I.T.O., WARD - 3(1), GANGTOK
ITA 2387/KOL/2026[2013-2014]Status: DisposedITAT KolkataAY 2013-2014
MANOJ KUMAR PANDEY,LINGMOO vs ITO, WARD 3(1), GANGTOK, GANGTOK
ITA 2313/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
FROSTEES INDIA PVT. LTD.,NORTH TWENTY FOUR PARGANAS vs D.C.I.T., CIRCLE - 11(1), KOLKATA
ITA 2204/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
ANDAMAN SUNNI MUSLIM JAMAETH,WIMBERLYGUNJ vs C.I.T., (EXEMPTION), KOLKATA
ITA 1965/KOL/2026[2026-27]Status: DisposedITAT KolkataAY 2026-27
M/S. TIRUPATI COMMODITIES PVT. LTD.,KOLKATA vs I.T.O., WARD - 3(1), KOLKATA
ITA 196/KOL/2026[2017-2018]Status: HeardITAT KolkataAY 2017-2018
ANIRBAN ASIM KUNDU,MUMBAI vs ACIT, CIRCLE 1(1), KOLKATA, KOLKATA
ITA 1912/KOL/2026[2016-17]Status: DisposedITAT KolkataAY 2016-17
DCIT,CC-2(1),KOLKATA, KOLKATA vs SHYAM SUNDAR CO JEWELLERS PRIVATE LIMITED, KOLKATA
ITA 186/KOL/2026[2017-18]Status: HeardITAT KolkataAY 2017-18
BHUWALKA JANAKALYAN TRUST,KOLKATA vs A.O., WARD 1(2), EXEMPTION, KOLKATA, KOLKATA
ITA 1609/KOL/2026[2025-2026]Status: DisposedITAT KolkataAY 2025-2026
M/S. GRS GRAPHITE PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(1), KOLKATA
ITA 157/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
KALYANESWARI PROPERTIES PRIVATE LIMITED,ASANSOL vs ACIT, CIRCLE 2, ASANSOL, ASANSOL
ITA 1416/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
BHOLEBABA JUTE PRIVATE LIMITED,KOLKATA vs ITO, WARD 10(2), KOLKATA
ITA 1415/KOL/2026[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
M/S. GLADIATOR COMMODITIES PVT. LTD.,YELEHANKA vs DCIT, CENTRAL CIRCLE-4(1), KOLKATA, INDIA
ITA 1050/KOL/2026[2012-13]Status: DisposedITAT KolkataAY 2012-13
SUMANA RAY,U.K. vs A.C.I.T., I.T., CIRCLE - 2(1), KOLKATA
ITA 3267/KOL/2025[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
SAURAV PARMAR SINGH,MUMBAI vs INCOME TAX OFFICER, KOLKATA
ITA 2753/KOL/2025[2016-17]Status: DisposedITAT KolkataAY 2016-17
M/S. HOUSE OF PLASTICS,CHENNAI vs DCIT, NON CORPORATE CIRCLE-11(1), CHENNAI
ITA 991/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
COIMBATORE PIONEER TRADING & WAREHOUSING LIMITED,COIMBATORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, COIMBATORE
ITA 920/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs TAMILNADU INDUSTRIAL DEVELOPMENT CORPORATION LIMITED, CHENNAI
ITA 792/CHNY/2026[2012]Status: DisposedITAT Chennai
SRINIVASAN THIRUMALAI KUMAR,TIRUVARUR vs ITO WARD 1 TIRUVARUR, TIRUVARUR
ITA 3936/CHNY/2026[2024-25]Status: DisposedITAT ChennaiAY 2024-25
KSR ROADLINES,ERODE vs ITO, WARD-1(1), ERODE
ITA 3732/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
RAMAMOORTHY SUNDAR,CHENNAI vs ITO, CIRCLE-1, VELLORE
ITA 3674/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
BIRYANI CORNER,CHENNAI vs ITO, WARD-9(3), CHENNAI
ITA 3667/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
KARUPPUSAMY NATTARAYAN,VELLORE vs THE INCOME TAX OFFICER, VELLORE
ITA 3422/CHNY/2026[2015-2016]Status: DisposedITAT ChennaiAY 2015-2016
KARUPPUSAMY NATTARAYAN,VELLORE vs THE INCOME TAX OFFICER, VELLORE
ITA 3421/CHNY/2026[2015-2016]Status: DisposedITAT ChennaiAY 2015-2016
VENKATESHWARI ANDHAN,KARUR vs ITO, WARD-1, KARUR
ITA 3403/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
SUBBAYAN SUJAYNATH,TIRUCHIRAPPALLI vs INCOME TAX OFFICER-AO, TIRUCHIRAPPALLI
ITA 3385/CHNY/2026[2020-21]Status: DisposedITAT ChennaiAY 2020-21
V. GANESAN,VIRUDHUNAGAR vs ITO, WARD-1, VIRUDHUNAGAR
ITA 3353/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
CHELLA SOFTWARE PRIVATE LIMITED,MADURAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE, MADURAI
ITA 1833/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
M/S. SRI MOTORS,CHENNAI vs ACIT, NCC-14, CHENNAI
ITA 1824/CHNY/2026[2014-15]Status: DisposedITAT ChennaiAY 2014-15
ASN AHARA,CHENNAI vs ITO, NCW-15(1), CHENNAI
ITA 1445/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
