Recent Judgments
Latest ITAT tax tribunal orders across all benches.(340,893 total)
MGIDEI FOUNDATION,JAIPUR vs ITO WARD-6(1), JAIPUR
ITA 493/JPR/2026[2025-2026]Status: DisposedITAT JaipurAY 2025-2026
MGIDEI FOUNDATION,JAIPUR vs ITO WARD-6(1), JAIPUR
ITA 492/JPR/2026[2025-2026]Status: DisposedITAT JaipurAY 2025-2026
INCOME TAX OFFICER, JHUNJHUNU vs SARDAR SHAHR KRAY VIKRAY SAHAKARI SAMITI LTD, SARDARSHAHR
ITA 429/JPR/2026[2018-19]Status: DisposedITAT JaipurAY 2018-19
SHRI RADHA GOVIND GOSHALA SAM,JAIPUR vs CIT EXEMPTION, JAIPUR
ITA 424/JPR/2026[NA]Status: DisposedITAT Jaipur
SHRI RADHA GOVIND GOSHALA SAM,JAIPUR vs CIT EXEMPTION, JAIPUR
ITA 423/JPR/2026[NA]Status: DisposedITAT Jaipur
TW VENTURES LLP,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2, JAIPUR
ITA 378/JPR/2026[2016-17]Status: DisposedITAT JaipurAY 2016-17
KOGTA FOUNDATION ,JAIPUR vs CIT EXEMPTION , JAIPUR
ITA 1228/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
SARASWATI PUNYARTH TRUST,AJMER ROAD, NEAR TEGORENAGAR, HERAPURA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), III FLOOR, KAILASH HEIGHTS, TONK ROAD, JAIPUR
ITA 1123/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
KOGTA FOUNDATION,JAIPUR vs CIT EXEMPTION, JAIPUR
ITA 1095/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
SAMRAS BHARAT SEWA SANSTHAN,JAIPUR vs CIRCLE 1, JAIPUR
ITA 1882/JPR/2025[2025-26]Status: DisposedITAT JaipurAY 2025-26
SAMRAS BHARAT SEWA SANSTHAN,JAIPUR vs CIRCLE 1, JAIPUR
ITA 1880/JPR/2025[2025-26]Status: DisposedITAT JaipurAY 2025-26
SHREE PRITHVI IRON MILLS PVT. LTD.,JAIPUR vs ACIT, CIRCLE 3, JAIPUR
ITA 1874/JPR/2025[2021-22]Status: DisposedITAT JaipurAY 2021-22
JADAU JEWELLES & MFG. PVT LTD,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
ITA 1688/JPR/2025[2020-21]Status: DisposedITAT JaipurAY 2020-21
DEEPAK SHARMA,JAIPUR vs ITO WARD 1(1), JAIPUR, JAIPUR
ITA 1321/JPR/2025[2016-17]Status: DisposedITAT JaipurAY 2016-17
RAJ KALA AGARWAL,KANPUR vs ITO, WARD-1(1)(3), KANPUR
ITA 761/LKW/2025[2017-18]Status: DisposedITAT LucknowAY 2017-18
JITENDRA MANJI MADAT,KHARGHAR NAVI MUMBAI vs INCOME TAX OFFICER, PANVEL
ITA 936/PUN/2026[2020-21]Status: DisposedITAT PuneAY 2020-21
SNEHBANDH FOUNDATION SANGALI,SANGALI, MAHARASHTRA vs THE CIT (EXEMPTION), PUNE, PUNE, MAHARASHTRA
ITA 838/PUN/2026[2025-2026]Status: DisposedITAT PuneAY 2025-2026
SARIKA SAHIL KOLI,PUNE vs ITO WARD 4(3), PUNE
ITA 415/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
NILESHKUMAR LALCHAND LODHA, RUI, RAHATA vs AO, AHMEDNAGAR, MAHARASHTRA
ITA 3408/PUN/2026[2013-14]Status: HeardITAT PuneAY 2013-14
THERMAX EMPLOYEE CO OP CREDIT SOCIETY LTD,PUNE vs ITO WD-9(3) , PUNE
ITA 1074/PUN/2026[2021-22]Status: DisposedITAT PuneAY 2021-22
SYED SAJID ALI,HYDERABAD vs ITO, WARD-7(1), HYDERABAD
ITA 86/HYD/2026[2013-14]Status: DisposedITAT HyderabadAY 2013-14
JNMC SERVICES,KARIMNAGAR vs ITO, WARD-2, KARIMNAGAR
ITA 1214/HYD/2026[2022-23]Status: DisposedITAT HyderabadAY 2022-23
KRISHNAM RAJU KANUMURI,HYDERABAD vs ITO, WARD-16(1), HYDERABAD
ITA 1/HYD/2026[2022-2023]Status: DisposedITAT HyderabadAY 2022-2023
GUNA CHANDRA SEELA,HYDERABAD vs ITO, WARD-10(1), GUDUR
ITA 1761/HYD/2025[2010-11]Status: DisposedITAT HyderabadAY 2010-11
MADURAI-TUTICORIN EXPRESSWAYS LIMITED,HYDERABAD vs ACIT., CIRCLE-5(1), HYDERABAD
ITA 847/HYD/2024[2017-18]Status: DisposedITAT HyderabadAY 2017-18
ARJUN SHAW,SOUTH TWENTY FOUR PGS. vs I.T.O., WARD - 25(1), KOLKATA
ITA 2759/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
ANUJ AGARWAL,HOWRAH vs INCOME TAX OFFIVER, WARD 46(1), KOLKATA, KOLKATA
ITA 2730/KOL/2026[2019-20]Status: DisposedITAT KolkataAY 2019-20
RUMA BOSE,KOLKATA vs INCOME TAX OFFICER, WARD 52(1), KOLKATA
ITA 2716/KOL/2026[2021-22]Status: DisposedITAT KolkataAY 2021-22
RUMA BOSE,KOLKATA vs INCOME TAX OFFICER, WARD 52(1), KOLKATA
ITA 2715/KOL/2026[2020-21]Status: DisposedITAT KolkataAY 2020-21
DD JHAJARIA FOUNDATION,KOLKATA vs C.I.T. (EXEMPTION),, KOLKATA
ITA 2406/KOL/2026[-]Status: DisposedITAT Kolkata
