Recent Judgments

Latest ITAT tax tribunal orders across all benches.(366,005 total)

PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs PATANJALI AYURVED LIMITED

ITA - 81/2026ITAT Delhi
10/9/2026

CONSOLIDATE REALTORS PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS

CWP/24638/2024ITAT Punjab & Haryana

MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL

10/9/2026

ROHIT MEHTA vs INCOME TAX OFFICER WARD 5 1 LUDHIANA AND ORS

CWP/17036/2024ITAT Punjab & Haryana
10/9/2026

RAJIV KUMAR LOHIA vs INCOME TAX OFFICER AND ORS

CWP/16507/2024ITAT Punjab & Haryana
10/9/2026

AKSHEEN CHAHAL vs INCOME TAX OFFICER AND OTHERS

CWP/26084/2024ITAT Punjab & Haryana
10/9/2026

RAJ KUMAR vs INCOME TAX OFFICER AND OTHERS

CWP/29586/2024ITAT Punjab & Haryana
10/9/2026

JATINDER KUMAR SHARMA vs INCOME TAX OFFICER AND OTHERS

CWP/22189/2024ITAT Punjab & Haryana
10/9/2026

KHANNA PAPER MILLS LTD. vs ASSISTANT/DEPUTY COMMISSIONER OF INCOME TAX, CIRLCE-1, AMRITSAR

CWP/9299/2023ITAT Punjab & Haryana
10/9/2026

ABHIMANYU DESWAL vs INCOME TAX OFFICER AND OTHERS

CWP/22958/2024ITAT Punjab & Haryana
10/9/2026

PR. COMMISSIONER OF INCOME TAX-12, DELHI vs SMT. SALONI NARANG

ITA-437/2024ITAT Delhi
10/9/2026

VARDHMAN FINANCIAL SERVICES PRIVATE LIMITED vs INCOME TAX OFFICER, WARD 26 (1), DELHI & ANR.

W.P.(C)-15415/2022ITAT Delhi
10/9/2026

PR. COMMISSIONER OF INCOME TAX, CENTRAL-1, DELHI vs PATANJALI AYURVED LIMITED

ITA-80/2026ITAT Delhi
10/9/2026

PRIKSHITH JHAVER vs COMMISSIONER OF CUSTOMS TERMINAL 3 & ORS.

W.P.(C)-3527/2025ITAT Delhi
10/9/2026

ACE ANTENNA INDIA PRIVATE LIMITED,KANCHEEPURAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 1(1), CHENNAI , CHENNAI

ITTPA 49/CHNY/2026[2022-23]Status: DisposedITAT ChennaiAY 2022-23
10/9/2026

G2.COM INDIA PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE 3(1)(1), BANGALORE

ITTPA 735/BANG/2026[2022-23]Status: DisposedITAT BangaloreAY 2022-23
10/9/2026

INDIRA CHANDRAKANT SHAH,AHMEDABAD vs DCIT CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI

ITSSA 6649/MUM/2026[2015-16]Status: DisposedITAT MumbaiAY 2015-16
10/9/2026

JAYESH CHARANBHAI RANA,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD, INCOME TAX OFFICE, VEJALPUR

ITA 627/AHD/2026[2021-2022]Status: DisposedITAT AhmedabadAY 2021-2022
10/9/2026

JAYESH CHARANBHAI RANA,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD, INCOME TAX OFFICE, VEJALPUR

ITA 626/AHD/2026[2020-2021]Status: DisposedITAT AhmedabadAY 2020-2021
10/9/2026

KALPANA VARSHESH PANCHAL,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD, INCOMETAX OFFICE, VEJALPUR

ITA 623/AHD/2026[2021-2022]Status: DisposedITAT AhmedabadAY 2021-2022
10/9/2026

KALPANA VARSHESH PANCHAL,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD, INCOMETAX OFFICE, VEJALPUR

ITA 622/AHD/2026[2020-2021]Status: DisposedITAT AhmedabadAY 2020-2021
10/9/2026

CHANDERMAULI,AHMEDABAD vs ITO WARD 5(3)(1) , AHMEDABAD

ITA 283/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
10/9/2026

JYOT INTERNATIONAL MARKETING LTD.,AHMEDABAD vs DY.CIT CIRCLE -2(1)(1), AHMEDABAD

ITA 2685/AHD/2026[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
10/9/2026

PARESH HASMUKH PATEL,AHMEDABAD, GUJARAT vs INCOME TAX OFFICER, WARD 7(2)(1), AHMEDABAD, AHMEDABAD, GUJARAT

ITA 2535/AHD/2026[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
10/9/2026

MEDIPOLIS DEVELOPERS LLP,PALANPUR vs INCOME TAX OFFICER WARD 1, PALANPUR

ITA 2524/AHD/2026[2024-25]Status: DisposedITAT AhmedabadAY 2024-25
10/9/2026

SHRI BARFANI DADAJI BUILDCON,H L PATEL HOUSE vs ORDER PASSED BY, PCIT(CENTRAL), AHMEDABAD. JURS. AO, DCIT, CENT.CIR,2(3), AHMEDABAD., AAYAKAR BHAWAN

ITA 2083/AHD/2026[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
10/9/2026

JAYSHREE KAMLESH MEHTA,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD

ITA 1482/AHD/2026[2021-2022]Status: DisposedITAT AhmedabadAY 2021-2022
10/9/2026

JAYSHREE KAMLESH MEHTA,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD

ITA 1481/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
10/9/2026

SUPER FIN SERVICES,AHMEDABAD vs INCOME TAX OFFICER WARD 3(3)(5), AHMEDABAD, AHMEDABAD

ITA 1389/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
10/9/2026

SUPER FIN SERVICES,AHMEDABAD vs INCOME TAX OFFICER WARD 3(3)(5), AHMEDABAD, AHMEDABAD

ITA 1388/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
10/9/2026

ARCHANA HITESH SOMANI,VADODARA vs THE ITO, WARD 1(1)(2) , VADODARA

ITA 2169/AHD/2025[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
10/9/2026