Recent Judgments
Latest ITAT tax tribunal orders across all benches.(365,976 total)
THE JALPAIGURI CENTRAL COOPERATIVE BANK LIMITED,JALPAIGURI vs ITO (TDS), WARD 6(1), JALPAIGURI, JALPAIGURI
ITA 2148/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
KUSUM DEVI GOEL,NEW DELHI vs ACIT, CENTRAL CIRCLE 4(2), KOLKATA, KOLKATA
ITA 2099/KOL/2026[2021-2022]Status: DisposedITAT KolkataAY 2021-2022
MRIGNAYANI COSMETICS PVT. LTD.,KOLKATA vs ITO, WARD 12(1), KOLKATA, KOLKATA
ITA 1974/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
NIRMALA MOBILE NET SERVICES PVT. LTD.,SILIGURI, DARJEELING vs I.T.O., WARD - 3(4), BALURGHAT, SOUTH DINAJPUR
ITA 1905/KOL/2026[2019-2020]Status: DisposedITAT KolkataAY 2019-2020
NIRMALA MOBILE NET SERVICES PVT. LTD.,SILIGURI, DARJEELING vs I.T.O., WARD - 3(4), BALURGHAT, SOUTH DINAJPUR
ITA 1904/KOL/2026[2018-2019]Status: DisposedITAT KolkataAY 2018-2019
NIRMALA MOBILE NET SERVICES PVT. LTD.,SILIGURI, DARJEELING vs I.T.O., WARD - 3(4), BALURGHHAT, DAKSHIN DINAJPUR
ITA 1903/KOL/2026[2017-2018]Status: DisposedITAT KolkataAY 2017-2018
MANI SQUARE LIMITED,KOLKATA vs ADDITIONAL CIT, RANGE 2 (TDS), KOLKATA, KOLKATA
ITA 1719/KOL/2026[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
MANAKSIA STEELS LIMITED,KOLKATA vs DCIT, CIRCLE 1(1), KOLKATA
ITA 1307/KOL/2026[2016-2017]Status: DisposedITAT KolkataAY 2016-2017
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), KOLKATA, KOLKATA vs MIRAJ DIGVIJAY SHAH, KOLKATA
ITA 1078/KOL/2026[2023-24]Status: DisposedITAT KolkataAY 2023-24
OBEROI HOTELS PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 8, KOLKATA
ITA 796/KOL/2025[2011-2012]Status: HeardITAT KolkataAY 2011-2012
RAJ KUMAR AGARWAL,KOLKATA vs I.T.O., WARD - 37(1), KOLKATA
ITA 3126/KOL/2025[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
ISHAAN SAREE PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER, KOLKATA
ITA 2437/KOL/2025[2016-17]Status: DisposedITAT KolkataAY 2016-17
NAVIN KUMAR BHARTIA,KOLKATA vs D.C.I.T., CIRCLE - 40, KOLKATA
ITA 2063/KOL/2025[2017-2018]Status: HeardITAT KolkataAY 2017-2018
DCIT, CIRCLE-7(1), KOLKATA, KOLKATA vs OBEROI HOTELS PRIVATE LIMITED, KOLKATA
ITA 1565/KOL/2025[2011-2012]Status: HeardITAT KolkataAY 2011-2012
NEW ERA COATINGS LLP,KOLKATA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), KOLKATA
ITA 2116/KOL/2024[2013-14]Status: DisposedITAT KolkataAY 2013-14
TAMRAPARANI ENTERPRISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CROP WARD 3(1), CHENNAI
ITA 652/CHNY/2026[2019-20]Status: HeardITAT ChennaiAY 2019-20
TAMRAPARANI ENTERPRISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI
ITA 651/CHNY/2026[2019-20]Status: HeardITAT ChennaiAY 2019-20
TAMRAPARANI ENTERPRISES AND REALTY PRIAVTE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI
ITA 650/CHNY/2026[2018-19]Status: HeardITAT ChennaiAY 2018-19
TAMRAPARANI ENTERPRISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI
ITA 649/CHNY/2026[2018-19]Status: HeardITAT ChennaiAY 2018-19
TAMRAPARANI ENTERPREISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI
ITA 648/CHNY/2026[2017-18]Status: HeardITAT ChennaiAY 2017-18
TAMRAPARANI ENTERPRISES AND REALTY PRIVATE LIMITED,CHENNAI vs ITO CORP WARD 3(1), CHENNAI
ITA 647/CHNY/2026[2017-18]Status: HeardITAT ChennaiAY 2017-18
CHENNAI UNIFIED METROPOLITAN TRANSPORT AUTHORITY,CHENNAI vs COMMISSIONER (EXEMPTION), CHENNAI, CHENNAI
ITA 3478/CHNY/2026[2026-27]Status: DisposedITAT ChennaiAY 2026-27
SANVI EDUCATIONAL AND CHARITABLE TRUST,PUDUCHERRY vs CIT EXEMPTIONS, CHENNAI
ITA 3454/CHNY/2026[-]Status: DisposedITAT Chennai
SANVI EDUCATIONAL AND CHARITABLE TRUST,PUDUCHERRY vs CIT EXEMPTIONS, CHENNAI
ITA 3453/CHNY/2026[-]Status: DisposedITAT Chennai
ELLORUKKUM KALVI FOUNDATION,ERODE vs CIT EXEMPTIONS, CHENNAI
ITA 3402/CHNY/2026[-]Status: DisposedITAT Chennai
ELLORUKKUM KALVI FOUNDATION,ERODE vs CIT EXEMPTION, CHENNAI
ITA 3401/CHNY/2026[-]Status: DisposedITAT Chennai
INCOME TAX OFFICER, KRISHNAGIRI vs MUNIRATHINAM SIVASANKARI, KRISHNAGIRI
ITA 3371/CHNY/2026[2020-21]Status: HeardITAT ChennaiAY 2020-21
MUSIRI SUBBRAMA SASTRI CHARITABLE TRUST,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2922/CHNY/2026[-]Status: DisposedITAT Chennai
MUSIRI SUBBRAMA SASTRI CHARITABLE TRUST,CHENNAI vs CIT EXEMPTIONS, CHENNAI
ITA 2921/CHNY/2026[-]Status: DisposedITAT Chennai
VEKATESHPURAM TARAPORE EDUCATIONAL TRUST,TAMIL NADU, INDIA vs EXEMPTIONS WARD 3 CHENNAI, TAMIL NADU, CHENNAI
ITA 2428/CHNY/2026[NA]Status: DisposedITAT Chennai