Recent Judgments
Latest ITAT tax tribunal orders across all benches.(336,469 total)
LALITADEVI DEEPCHAND JAIN,SURAT vs INCOME TAX DEPARTMENT - COMMISSIONER, SURAT
ITA 889/SRT/2025[2018-19]Status: DisposedITAT SuratAY 2018-19
MUKUND TULSIDAS JARIWALA,SURAT vs DCIT CIRCLE 1(1)(1) , SURAT
ITA 755/SRT/2025[2013-14]Status: DisposedITAT SuratAY 2013-14
NAYAN CHETNA SHASAN LABDHI SEVA TRUST,SURAT vs ITO, WARD 2(2)(1), SURAT
ITA 1207/SRT/2025[2020-21]Status: DisposedITAT SuratAY 2020-21
SATYA RETAIL PVT. LTD.,AHMEDABAD vs ITO,WARD-4(1)(1) NOW ACIT, CENTRAL CIRCLE-2(4), AHMEDABAD
ITA 392/AHD/2026[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
AJAYKUMAR RAMANLAL JAIN,AHMEDABAD vs INCOME TAX OFFICER, WARD 1(2)(1), AHMEDABAD
ITA 1932/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
JAYENDRA CHINUBHAI PATEL,AHMEDABAD vs INCOME TAX OFFICER, WARD 3(2)(1), AHMEDABAD, AHMEDABAD
ITA 1718/AHD/2026[2020-2021]Status: DisposedITAT AhmedabadAY 2020-2021
SHREE KADI NAGARIK SAHAKARI BANK LTD,KADI vs ADDL/JDIT(I&CI), AHMEDABAD, AHMEDABAD
ITA 1258/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
SHREE KADI NAGARIK SAHAKARI BANK LTD,KADI vs ADDL/JDIT(I&CI), AHMEDABAD, AHMEDABAD
ITA 1257/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
DEPUTY COMMISIONER OF INCOME TAX CIRCLE 3(1)(1) , AHMEDABAD vs CHINTAN KANAIYALAL SHAH, AHMEDABAD
ITA 1713/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
DCIT, CENTRAL CRICLE 29, NEW DELHI vs M/S PANACEA BIOTECH LIMITED, DELHI
ITA 1518/DEL/2026[2018-19]Status: DisposedITAT DelhiAY 2018-19
VISHNURAM JOSHI,SHIVPURI vs INCOME TAX OFFICER ASHOK NAGAR, ASHOK NAGAR
ITA 604/AGR/2026[2014-15]Status: DisposedITAT DehradunAY 2014-15
PREETI DUBEY,JHANSI vs INCOME TAX OFFICER, WARD-2(3)(5), JHANSI
ITA 439/AGR/2026[2021-22]Status: DisposedITAT DehradunAY 2021-22
PREETI DUBEY,JHANSI vs INCOME TAX OFFICER, WARD-2(3)(5), JHANSI
ITA 438/AGR/2026[2020-21]Status: DisposedITAT DehradunAY 2020-21
OMPRAKASH SONI,SUKMA vs INCOME TAX OFFICER WARD JAGDALPUR, AAYAKAR BHAWAN, JAGDALPUR
ITA 665/RPR/2026[2024-25]Status: DisposedITAT PanajiAY 2024-25
THE WESLEYAN BOARD OF CHRESTIAN INSTITUTION, RAJNANDGAON,RAJNANDGAON vs INCOME TAX OFFICER, EXEMPTION WARD 2 RAIPUR, RAIPUR
ITA 662/RPR/2026[2019-2020]Status: DisposedITAT PanajiAY 2019-2020
SEMA DAGA, RAIPUR,RAIPUR vs ITO, WARD-3(1), RAIPUR, RAIPUR
ITA 658/RPR/2026[2013-14]Status: DisposedITAT PanajiAY 2013-14
ALI AKBER HUSAIN, DURG,DURG vs INCOME TAX OFFICER-1(1), BHILAI, DURG
ITA 655/RPR/2026[2017-18]Status: DisposedITAT PanajiAY 2017-18
AVINASH DEVELOPERS PRIVATE LIMITED, RAIPUR,RAIPUR vs DCIT, CENTRAL CIRCLE-1, RAIPUR, RAIPUR
ITA 598/RPR/2026[2020-21]Status: DisposedITAT PanajiAY 2020-21
SATPAL SETHI, BILASPUR,BILASPUR vs INCOME TAX OFFICER 2(1), BILASPUR
ITA 539/RPR/2026[2018-19]Status: DisposedITAT PanajiAY 2018-19
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, RAIPUR, NAVA RAIPUR vs M/S HI TECH POWER AND STEEL LIMITED, RAIPUR
ITA 806/RPR/2025[2012-13]Status: HeardITAT PanajiAY 2012-13
NANDAN STEELS AND POWER LIMITED, RAIPUR,RAIPUR vs CENTRAL CIRCLE-1, RAIPUR
ITA 762/RPR/2025[2012-2013]Status: HeardITAT PanajiAY 2012-2013
HI TEH POWER AND STEEL LIMITED, RAIPUR,RAIPUR vs CENTRAL CIRCLE-1, RAIPUR
ITA 761/RPR/2025[2012-2013]Status: HeardITAT PanajiAY 2012-2013
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, PATNA, PATNA vs AJAY KUMAR, BEGUSARAI
ITA 200/PAT/2026[2014-15]Status: DisposedITAT PatnaAY 2014-15
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, PATNA vs AJAY KUMAR, SHRI KRISHNA NAGAR, BEGUSARAI
ITA 196/PAT/2026[2013-14]Status: DisposedITAT PatnaAY 2013-14
SHI vs PHURTI GRAMIN BIGARSHETI SAHAKARI PATSANSTHA MARYADIT,NARAYANGAONVS.ITO, INCOME TAX
ITA 893/PUN/2026[2015-16]Status: HeardITAT PuneAY 2015-16
LATE MAMASAHEB MOHOL VIDYA VIKAS MANDAL,PUNE vs INCOME TAX OFFICER (EXEMPTION) 2, PUNE
ITA 851/PUN/2026[2023-24]Status: DisposedITAT PuneAY 2023-24
YOGESH RAMDAS GHODE,NASHIK vs INCOME TAX OFFICER, WARD 3(1), NASHIK, NASHIK
ITA 508/PUN/2026[2017-18]Status: DisposedITAT PuneAY 2017-18
LOKMANYA NAGARI SAHAKARI PATH SANSTHA MARYADIT YELUR,KOLHAPUR vs ITO WARD 1(1), KOLHAPUR, KOLHAPUR
ITA 3409/PUN/2026[2016-17]Status: DisposedITAT PuneAY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(1), KOLKATA, KOLKATA vs NARESH JALAN, KOLKATA
ITA 1724/KOL/2026[2019-20]Status: DisposedITAT KolkataAY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), KOLKATA, KOLKATA vs NARESH JALAN, KOLKATA
ITA 1723/KOL/2026[2016-17]Status: DisposedITAT KolkataAY 2016-17
