Recent Judgments
Latest ITAT tax tribunal orders across all benches.(362,824 total)
NARINDER SINGH, CHANDIGARH,CHANDIGARH vs THE PCIT-1 CHANDIGARH, CHANDIGARH
ITA 1002/CHANDI/2025[2021-2022]Status: DisposedITAT ChandigarhAY 2021-2022
MANAN ARATI PATEL,AHMEDABAD vs THE ITO, WARD- 3(3)(2), AHMEDABAD, AHMEDABAD
ITA 735/AHD/2026[2022-2023]Status: DisposedITAT AhmedabadAY 2022-2023
AHMEDALI KURBANHUSAIN PIPLODWALA & CO,STATION ROAD,AT & PO. PIPLOD TAL. vs INCOME TAX OFFICER, WARD-1, DAHOD, WARD-1 DAHOD
ITA 567/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
LALABHAI GOHEL,PRASANTAJ KHEDA vs INCOME TAX OFFICER WARD-1 NADIAD, NADIAD
ITA 562/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
SANDIP CHHAGANLAL AMBALIA,AHMEDABAD vs ITO, WARD 3(3)(5), AHMEDABAD, ITO VEJALPUR, AHMEDABAD
ITA 377/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
VARDHMAN JINESHWAR SEVA TRUST,BHAVNAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2423/AHD/2026[N.A.]Status: DisposedITAT Ahmedabad
KAMLESH GHANSHYAMDAS THAWANI,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD, AHMEDABAD
ITA 233/AHD/2026[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
SAROJBEN GAURANG DOSHI,AHMEDABAD vs INCOME TAX OFFICE WARD 5(3)(2), INCOME TAX OFFICE, VEJALPUR
ITA 2268/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
MAHADEV YESU BURANGALE,AHMEDABAD vs INCOME TAX OFFICER WARD 3(2)(8) AHMEDABAD, AHMEDABAD
ITA 2265/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
KAUSHIK RATILAL SHAH,AHMEDABAD vs PR. CIT, CENTRAL, AHMEDABAD, AHMEDABAD
ITA 2187/AHD/2026[2016-2017]Status: DisposedITAT AhmedabadAY 2016-2017
DINESHBHAI PARMAR,GANDHINAGAR vs THE ITO, WARD-1, GANDHINAGAR
ITA 213/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
KRUNALBHAI KANUBHAI PATEL,GANDHINAGAR vs THE ITO, WARD-1, GANDHINAGAR
ITA 212/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
DEEPEN DRUGS,AHMEDABAD vs THE ITO, WARD-1(2)(1), AHMEDABAD
ITA 208/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
DIPESH JAYANTILAL PARIKH,GANDHINAGAR vs INCOME TAX OFFICER, WARD 7(2)(1), AHMEDABAD
ITA 1845/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
DIPESH JAYANTILAL PARIKH,GANDHI NAGAR vs INCOME TAX OFFICER, WARD 7(2)(1), AHMEDABAD
ITA 1844/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
HARISH PURSOTTAMDAS MORWANI,SABARKANTHA vs ITO WARD-1 MODASA, MODASA
ITA 1365/AHD/2026[2018-2019]Status: DisposedITAT AhmedabadAY 2018-2019
SHRI TALPADA KOLIPATEL PR AGATI TRUST,SURAT vs CCIT EXEMPTION AHMEDABAD, AHMEDABAD
ITA 1351/AHD/2026[2026-27]Status: DisposedITAT AhmedabadAY 2026-27
SHRI TALPADA KOLIPATEL PR AGATI TRUST,SURAT vs CHIEF COMMISSINER OF INCOME TAX EXEMPTION, AHMEDABAD
ITA 1350/AHD/2026[2026-2027]Status: DisposedITAT AhmedabadAY 2026-2027
HIMANSHU NATVARLAL JOSHI,AHMEDABAD vs DEPUTY COMMISSIONER OF INCOME TAX, AHMEDABAD
ITA 1188/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
MADHKANTABEN KRUSHNAKANT DAVE,AHMEDABAD vs INCOME TAX OFFICEER WARD 7(2)(1), AHMEDABAD
ITA 1180/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
MOHAMMED AFZAL & BROS,AHMEDABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(2), AHMEDABAD, AHMEDABAD
ITA 1159/AHD/2026[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
DEVANGI VIVEK PANDYA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD 3(2)(1), AHMEDABAD
ITA 1147/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
HASMUKHBHAI VEKARIYA,AMRELI vs ITO, WARD1(1)(1), AHEMDABAD
ITA 1132/AHD/2026[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
PARESH DEVABHAI PANCHAL,AHMEDABAD, GUJARAT vs ITO WARD 2(1)(2), AHMEDABAD, AHMEDABAD, GUJARAT
ITA 1018/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
KALAIYARASAN RAJANGAM MUDALIAR,AHMEDABAD vs ASSESSING OFFICER, AHMEDABAD
ITA 2669/AHD/2025[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
KHUSHALDAS SHYAMUMAL LILVANI,DAHOD vs THE ITO, WARD-2, DAHOD
ITA 2503/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
THE CHARITABLE TRUST OF THE ROTARY CLUB OF KANKARIA,AHMEDABAD vs THE ITO, WARD-2(EXEMPTION), AHMEDABAD
ITA 2093/AHD/2025[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
SURESHKUMAR BHIKALAL THAKKAR,AHMEDABAD vs THE ITO, WARD 1(2)(4), AHMEDABAD
ITA 1892/AHD/2025[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
BARODA NAIR WELFARE ASSOCIATION,VADODARA vs THE ITO, WARD-EXEMPTION, AHMEDABAD
ITA 1715/AHD/2025[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
KADWA SAHAKARI SAKHAR KARKHANA LIMITED,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX- CIRCLE-1, NASHIK
ITA 71/PUN/2026[2002-03]Status: DisposedITAT PuneAY 2002-03
