Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
SIR SHADI LAL AND SONS, SHAMLI vs COMMISSIONER OF INCOME-TAX, KANPUR
CIVIL APPEAL No. 960/1975ITAT SC
2 Judges
WAZID ALI ABID ALI, ETC. vs COMMISSIONER OF INCOME TAX, LUCKNOW, ETC.
CIVIL APPEAL No. 1792/1974ITAT SC
2 Judges
GANESH DASS SREERAM, ETC. vs INCOME TAX OFFICER, 'A' WARD, SHILLONG AND OTHERS ETC.
CIVIL APPEAL No. 1032/1973ITAT SC
3 Judges
SIR SHADI LAL SUGAR AND GENERAL MILLS LTD. & ANR. vs COMMISSIONER OF INCOME TAX, DELHI
CIVIL APPEAL No. 1660/1974ITAT SC
2 Judges
C.I.T. GUJARAT vs ELECON ENGINEERING CO. LTD.
CIVIL APPEAL No. 1/1975ITAT SC
2 Judges
SETH BANARSI DASS GUPTA & ANR. ETC. vs COMMISSIONER OF INCOME-TAX, DELHI.
CIVIL APPEAL No. 850/1973ITAT SC
2 Judges
COMMR. OF SALES TAX vs AGRA BELTING WORKS
C.A. No.-014769-014769 - 1996ITAT SC
MISRA RANGNATH
COMMISSIONER OF INCOME-TAX, KANPUR vs BEHARI LAL RAM CHARAN LTD.
CIVIL APPEAL No. 74/1975ITAT SC
2 Judges
SMT. PADMAVATI JAIKRISHNA vs ADDL. COMMISSIONER OF INCOME TAX, GUJARAT AHMEDABAD
CIVIL APPEAL No. 65/1975ITAT SC
3 Judges
INCOME-TAX OFFICER, CALCUTTA & ORS. vs RADHESHYAM LADIA
CIVIL APPEAL No. 1187/1974ITAT SC
2 Judges
COMMISSIONER OF GIFT TAX GUJARAT vs CHHOTALAL MOHANLAL
CIVIL APPEAL No. 2027/1974ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, U.P. vs SHAH SADIQ AND SONS.
CIVIL APPEAL No. 1598/1974ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, CALCUTTA vs T.I. & M. SALES LTD.
CIVIL APPEAL No. 1449/1974ITAT SC
2 Judges
COMMISSIONER OF EXCESS PROFIT TAX, KANPUR vs KALYAN MAL PHOOL CHAND, NAGAR GANJ, KANPUR
CIVIL APPEAL No. 1375/1974ITAT SC
2 Judges
KUNDAN LAL SRIKISHAN MATHURA (U.P.) vs COMMISSIONER OF SALES TAX, U.P. AND ANOTHER
CIVIL APPEAL No. 625/1986ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, KANPUR vs DR. R.S. GUPTA
CIVIL APPEAL No. 1713/1973ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW vs BRITISH INDIA CORPN. LTD., KANPUR
CIVIL APPEAL No. 1163/1974ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX vs MUSSADILAL RAM BHAROSE
CIVIL APPEAL No. 2083/1972ITAT SC
2 Judges
CENTRAL WINES, HYDERABAD ETC. vs SPECIAL COMMERCIAL TAX OFFICER ETC.
CIVIL APPEAL No. 1118/1981ITAT SC
2 Judges
LATE NAWAB SIR MIR OSMAN ALI KHAN vs COMMISSIONER OF WEALTH TAX, HYDERABAD
CIVIL APPEAL No. 1763/1974ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH vs MAHARAJA BAHADUR SINGH & ORS.
CIVIL APPEAL No. 1681/1974ITAT SC
2 Judges
C.I.T., ANDHRA PRADESH vs TRUSTEES OF H.E.H., THE NIZAM'S FAMILY TRUST
CIVIL APPEAL No. 1856/1974ITAT SC
2 Judges
BROOKE BOND & COMPANY LTD. (NOW KNOWN AS BROOKE BOND LEIBIG LIMITED) vs C.I.T. WEST BENGAL-II, CALCUTTA
CIVIL APPEAL No. 2020/1974ITAT SC
2 Judges
COMMISSIONER OF WEALTH-TAX, CALCUTTA vs O.M.M. KINNISON (DEAD) THROUGH HER EXECUTORS & TRUSTEES
CIVIL APPEAL No. 1181/1974ITAT SC
2 Judges
HINDUSTAN WIRES PRODUCTS LIMITED vs COMMISSIONER OF INCOME-TAX, PATIALA
CIVIL APPEAL No. 597/1985ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, KANPUR vs SARAN ENGINEERING CO. LTD.
CIVIL APPEAL No. 1599/1974ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, KANPUR vs TIIE ELGIN MILLS LTD., KANPUR
CIVIL APPEAL No. 1665/1974ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL-II, CALCUTTA vs HINDUSTAN HOUSING & LAND DEVELOPMENT TRUST LIMITED
CIVIL APPEAL No. 1126/1974ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, HARYANA, HIMACHAL PRADESH & DELHI & ORS. vs TARSEM KUMAR & ANR.
CIVIL APPEAL No. 1666/1974ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, BIHAR, PATNA vs AMAR SINGH GOWAMAL & SONS, JHARIA, DHANBAD
CIVIL APPEAL No. 1912/1974ITAT SC
2 Judges
