Recent Judgments
Latest ITAT tax tribunal orders across all benches.(382,409 total)
COMMISSIONER OF INCOME TAX, BOMBAY vs RASIKLAL MANEKLAL (H.U.F.) & ORS.
CIVIL APPEAL No. 1905/1974ITAT SC
2 Judges
SHUBHLAXMI MILLS LIMITED vs ADDITIONAL COMMISSIONER OF INCOME-TAX, GUJARAT
CIVIL APPEAL No. 47/1975ITAT SC
2 Judges
MRS. ARUNDHATI BALKRISHNA vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 80/1975ITAT SC
2 Judges
COLLECTOR OF CENTRAL EXCISE, MADRAS vs STANDARD MOTOR PRODUCTS, ETC.
REVIEW PETITION (CIVIL) No. 557/1987ITAT SC
3 Judges
M/S. GRAUER & WEIL (INDIA) LTD. ARD vs THE COLLECTOR OF CENTRAL EXCISE
C.A. No.-000785-000785 - 1986ITAT SC
COMMISSIONER OF INCOME TAX, CALCUTTA vs KARAM CHAND THAPAR & BROS. (P) LTD.
CIVIL APPEAL No. 1119/1975ITAT SC
2 Judges
A.R. KRISHNAMURTHY & ANR vs C.L.T. MADRAS
CIVIL APPEAL No. 2717/1985ITAT SC
3 Judges
INCOME TAX OFFICER, AZAMGARH & ANR. vs MEWALAL DWARKA PRASAD & VICE VERSA
CIVIL APPEAL No. 1970/1975ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, LUCKNOW vs U.P. COOPERATIVE FEDERATION LTD.
CIVIL APPEAL No. 1228/1975ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, NEW DELHI (NOW RAJASTHAN) vs EAST WEST IMPORT & EXPORT (P).LTD.,(NOW KNOWN AS ASIAN DISTRIBUTORS LTD), JAIPUR
CIVIL APPEAL No. 1294/1975ITAT SC
2 Judges
COMMISSIONER OF SALES-TAX, U.P., LUCKNOW vs SUPER COTTON BOWL REFILLING WORKS & ANR.
CIVIL APPEAL No. 532/1989ITAT SC
2 Judges
PETRON ENGINEERING CONSTRUCTION PVT. LTD. & ANOTHER vs CENTRAL BOARD OF DIRECT TAXES & OTHERS
CIVIL APPEAL No. 3531/1988ITAT SC
2 Judges
COLLECTOR OF CENTRAL EXCISE, BOMBAY-I & ANR. vs PARLE EXPORTS (P) LTD.
CIVIL APPEAL No. 379/1988ITAT SC
2 Judges
N.M. GOEL & CO vs SALES TAX OFFICER, RAJNANDGAON & ANR.
CIVIL APPEAL No. 340/1988ITAT SC
2 Judges
COLLECTOR OF CENTRAL EXCISE, GUNTUR vs ANDHRA SUGAR LTD.
CIVIL APPEAL No. 1568/1988ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs ITALINDIA COTTON CO. (P) LTD.
CIVIL APPEAL No. 1520/1986ITAT SC
2 Judges
COMMISSIONER, SALES TAX, U.P. LUCKNOW vs ANOOP WINES, KHULDABAD, ALLAHABAD
SPECIAL LEAVE PETITION (CIVIL) No. 14274/1985ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX, ALLAHABAD vs ARVIND NAROTTAM (INDL.)
CIVIL APPEAL No. 2034/1974ITAT SC
2 Judges
COFFEE BOARD, KARNATAKA, BANGALORE vs COMMISSIONER OF COMMERCIAL TAXES
CIVIL APPEAL No. 4522/1985ITAT SC
3 Judges
COMMISSIONER OF WEALTH-TAX, BHOPAL vs ABDUL HUSSAIN MULLA MUHAMMAD ALI (DEAD) BY L.RS.
CIVIL APPEAL No. 740/1975ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, U.P.-II, LUCKNOW vs BAZPUR CO-OPERATIVE SUGAR FACTORY LTD., BAZPUR, DISTRICT NAINITAL.
CIVIL APPEAL No. 563/1975ITAT SC
2 Judges
R.K. PALSHIKAR (HUF) vs COMMISSIONER OF INCOME-TAX, MADHYA PRADESH, NAGPUR, BHANDARA, NAGPUR
CIVIL APPEAL No. 613/1975ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY-I, BOMBAY vs ASSOCIATED CEMENT COMPANIES LTD., BOMBAY
CIVIL APPEAL No. 512/1975ITAT SC
2 Judges
ALWAYE AGENCIES vs DY. COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX, ERNAKULAM
CIVIL APPEAL No. 523/1975ITAT SC
2 Judges
CHUHARMAL S/0 TAKARMAL MOHNANI vs COMMISSIONER OF INCOME-TAX, M.P., BHOPAL
SPECIAL LEAVE PETITION (CIVIL) No. 1863/1986ITAT SC
2 Judges
ASIAN PAINTS (INDIA) LTD. vs COLLECTOR OF CENTRAL EXCISE,BOMBAY
C.A. No.-006514-006516 - 1994ITAT SC
COMMISSIONER OF INCOME TAX, vs VIKRAM COTTON MILLS LTD.
CIVIL APPEAL No. 689/1975ITAT SC
2 Judges
COMMISSIONER OF GIFT TAX, GUJARAT vs EXECUTORS & TRUSTEES OF THE ESTATE OF LATE SH. AMBALAL SARABHAI, AHMEDABAD
CIVIL APPEAL No. 982/1975ITAT SC
2 Judges
U.P. INCOME-TAX DEPARTMENT CONTINGENT PAID STAFF WELFARE ASSOCIATION vs UNION OF INDIA & ORS.
WRIT PETITION (CIVIL) No. 1670/1986ITAT SC
2 Judges
CENTRAL BOARD OF DIRECT TAXES AND 0THERS vs ADITYA V. BIRLA
CIVIL APPEAL No. 3947/1987ITAT SC
2 Judges