Recent Judgments

COMMISSIONER OF INOCEM TAX vs M/S. G DALABHAI & COMPANY

COMMISSIONER OF INCOME TAX vs RATILAL MOHANLAL CHEVLI

COMMISSIONER OF INCOME TAX vs SATYADEV CHEMICAL LTD

RAVINDRA INDUSTRIES vs COMMISSIONER OF INCOME-TAX

COMMISSIONER OF INCOME TAX vs M/S I B MODEL FARM PVT LTD

COMMISSIONER OF WEALTH-TAX vs SHMATILAL POPATLAL

COMMISSIONER OF WEALTH TAX vs JAWAHARBHAI D PATEL

COMMISSIONER OF INCOME TAX vs SORABJI NASARWANJI PARUCK

COMMISSIONER OF INCOME TAX vs SORABJI NASSARWANJI PARUCK

COMMISSIONER OF INCOME-TAX vs KAMDHENU

P. MILAN TRADING CORPN vs COMMISSIONER OF INCOME TAX

THE COMMISSIONER OF INCOME TAX vs AMBALAL SARABHAI D. TRUST NO.5

MARSHALL SONS AND CO. (INDIA) LTD. vs INCOME TAX OFFICER

2 Judges

COMMISSIONER OF INCOME TAX vs SUHASBHAI VADILAL

COMMISSIONER OF INCOME TAX vs ANANT NARHAR NIMKAR(HUF)

KAMLA COTTON COMPANY vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME-TAX vs KIRITKUMAR S MEHTA

ALL INDIA FED.OF CENTRAL EXCISE vs THE UNION OF INDIA

WALDIES LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL

2 Judges

EAST INDIA HOTELS LTD., CALCUTTA vs COMNR. OF INCOME TAX, CALCUTTA

COMMISSIONER OF INCOME TAX, ANDHRA PRADESH vs B. POSETTY AND CO.

3 Judges

M/S J.B. BODA AND CO. PVT. LTD. vs CENTRAL BOARD OF DIRECT TAXES, NEW DELHI

2 Judges

COMMISSIONER OF INCOME TAX vs DECOM MARKETING PVT LTD.

M/S SRI VENKATA SATYA NARAYANA RICE MILL CONTRACTORS CO. vs THE COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH- II

2 Judges

USMANBHAI I MEMON vs COMMISSIONER OF INCOME-TAX

K. BASAVARAJAPPA vs TAX RECOVERY COMMR., KARNATAKA

A.S. ANAND S.B. MAJMUDAR

HMM LTD. vs COLLECTOR OF CENTRAL EXCISE, NEW DELHI

COMMISSIONER OF INCOME-TAX vs RAMDAS N DESAI

SARASPUR MILLS LTD vs COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX, AMRITSAR vs M/S SHIV PRAKASH JANAK RAJ AND CO. PVT. LTD.

2 Judges