Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
COMMISSIONER OF INCOME TAX vs SURAT DIST. CO.OP.MILK PRODUCERS
ITR/53/1984ITAT Gujarat
COMMISSIONER OF INCOME TAX vs PRECISE PLASTIC INDUSTRIES
ITR/156/1983ITAT Gujarat
COMMISSIONER OF INCOME TAX vs K J DIVATIA
ITR/54/1984ITAT Gujarat
VIJAY MILLS COMPANY LIMITED vs COMMISSIONER OF INCOME TAX
ITR/39/1984ITAT Gujarat
ILAC LTD. vs COMMISSIONER OF INCOME-TAX
ITR/81/1984ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs PREMIER DIE CASTING & ENGG.CO.LTD.
ITR/155/1983ITAT Gujarat
HONOURABLE MR. JUSTICE R.K.ABICHANDANI,HONOURABLE MR. JUSTICE R.BALIA
COMMISSIONER OF WEALTH TAX vs KASTURBHAI MAYABHAI
WTR/36/1983ITAT Gujarat
COMMISSIONER OF WEALTH TAX vs GORDHANBHAI J PATEL
WTR/39/1983ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs V W CHEMBURKAR
ITR/87/1984ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs P K GROVER
ITR/125/1984ITAT Gujarat
SNEHLATA R PARIKH vs COMMISSIONER OF WEALTH TAX
WTR/27/1984ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs ASHOK MILLS LTD.
ITR/99/1984ITAT Gujarat
HONOURABLE MR. JUSTICE R.K.ABICHANDANI,HONOURABLE MR. JUSTICE R.BALIA
COMMISSIONER OF INCOME TAX vs MRS.SHUSHILABEN PREMJI
ITR/79/1983ITAT Gujarat
COMMISSIONER OF INCOME TAX vs R.B RODDS & CO LTD.
ITR/298/1983ITAT Gujarat
COMMISSIONER OF INCOME-TAX vs GARDEN SILK WEAVING FACTORY
ITR/319/1983ITAT Gujarat
ANARKALI SARABHAI, :SHAHIBAG HOUSE, AHMEDABAD vs COMMISSIONER OF INCOME TAX, AHMEDAHAD
CIVIL APPEAL No. 541/1983ITAT SC
2 Judges
INCOME TAX OFFICER, JODHPUR vs PURUSHOTTAM DAS BANGUR AND ANR.
CIVIL APPEAL No. 3041/1983ITAT SC
2 Judges
M/S. ORIENT TRADING COMP ANY LIMITED vs COMMISSIONER OF INCOME TAX CALCUTTA
CIVIL APPEAL No. 353/1981ITAT SC
2 Judges
GUJARAT STATE FERTILIZERS & CHEMICALS LTD vs DY COMMISSIONER OF INCOMETAX (ASSESSMENT)
SCA/9392/1996ITAT Gujarat
SAYAJI IRON & ENGNINEERING CO PVT LTD. vs COMMISSIONER OF INCOME TAX
ITR/260/1983ITAT Gujarat
COMMISSIONER OF INCOME TAX vs STANDARD MALTINGS & ALLIED PRODUCTS CORPORATION
ITR/351/1983ITAT Gujarat
MIS. BALLIMAL NA VAL KISH ORE AND ANR. vs COMMISSIONER OF INCOME TAX, BOMBAY
CIVIL APPEAL No. 646/1981ITAT SC
2 Judges
DEEPAK TALKIES vs COMMISSIONER OF INCOME TAX
ITR/406/1983ITAT Gujarat
COMMISSIONER OF INCOME TAX vs H.H. MAHARAJA FATESINGH FAMILYTRUST NO.1
ITR/252/1983ITAT Gujarat
COMMISSIONER OF INCOME TAX vs H.H. MAHARAJA FATESINGH FAMILYTRUST NO.2
ITR/253/1983ITAT Gujarat
MIS. ASHOK LEYLAND LTD. MADRAS vs COMMISSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 1295/1980ITAT SC
2 Judges
MIS. PSI DATA SYSTEMS LTD. vs COLLECTOR OF CENTRAL EXCISE
CIVIL APPEAL No. 491/1989ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX vs SA RATHOD
WTR/53/1983ITAT Gujarat
M/S. BRIJ MOHAN DAS LAXMAN DAS vs COMMISSIONER OF INCOME TAX, ALLAHABAD
CIVIL APPEAL No. 2100/1979ITAT SC
2 Judges
KULDEEP INDUSTRIAL CORPORATION vs INCOME TAX OFFICER AND ORS.
CIVIL APPEAL No. 233/1982ITAT SC
2 Judges