Recent Judgments

Latest ITAT tax tribunal orders across all benches.(380,897 total)

COMMISSIONER OF INCOME TAX vs PETRO-FILS CO OP LTD

ITR/295/1983ITAT Gujarat
16/4/1998

COMMISSIONER OF INCOME-TAX vs CADILA LABORATORIES P LTD

ITR/244/1993ITAT Gujarat
15/4/1998

SURYODAYA CONSTRUCTION CO. vs COMMISSIONER OF INCOME-TAX

ITR/208/1986ITAT Gujarat
15/4/1998

COMMISSIONER OF INCOME-TAX vs SURAT DIST. CO.OP.MILK PRODUCERS UNION LTD.

ITR/26/1987ITAT Gujarat
15/4/1998

COMMISSIONER OF INCOME-TAX vs K PATEL CHEMO PHARMS (P) LTD

ITR/248/1993ITAT Gujarat
15/4/1998

COMMISSIONER OF INCOME-TAX vs DEEPAK FAMILY TRUST NO.1

ITR/298/1993ITAT Gujarat
15/4/1998

COMMISSIONER OF INCOME TAX vs SAURASHTRA BOTTLING P LTD

ITR/256/1993ITAT Gujarat
15/4/1998

WINDSOR FOODS LTD. vs COMMISSIONER OF INCOME-TAX

ITR/205/1990ITAT Gujarat
15/4/1998

COMMISSIONER OF INCOME TAX vs RAMA PHARMA LAB. PVT. LTD.

ITR/284/1994ITAT Gujarat
15/4/1998

COMMISSIONER OF INCOME TAX vs AMOD STAMPINGS,

ITR/255/1994ITAT Gujarat
15/4/1998

COMMISSIONER OF INCOMET TAX vs ROTOSCREENTECH PVT LTD

ITR/280/1993ITAT Gujarat
15/4/1998

COMMISSIONER OF INCOME-TAX vs APPOLLO INDUSTRIES PRODUCTS PVT LTD.

ITR/203/1984ITAT Gujarat
15/4/1998

COMMISSIONER OF INCOME TAX vs ADVANCE CHEMICALS PVT LTD

ITR/347/1993ITAT Gujarat
15/4/1998

COMMISSIONER OF INCOME-TAX vs HARIHAR CRIMPERS

ITR/188/1993ITAT Gujarat
15/4/1998

COMMISSIONER OF INCOME-TAX vs SANAND TEXTILES INDUSTRIES PVT. LIMITED

ITR/191/1993ITAT Gujarat
15/4/1998

COMMISSIONER OF INCOME TAX vs TARUN COMMERCIAL MILLS CO.

ITR/25/1987ITAT Gujarat
15/4/1998

COMMISSIONER OF INCOME-TAX vs BHARAT VIJAY CONSTRUCTION CO

ITR/228/1993ITAT Gujarat
15/4/1998

WINDSOR FOODS LTD vs COMMISSIONER OF INCOME TAX

ITR/73/1992ITAT Gujarat
15/4/1998

COMMISSIONER OF INCOME TAX vs POWER BUILD LTD

ITR/268/1993ITAT Gujarat
15/4/1998

COMMISSIONER OF INCOME TAX vs DAYARAM METAL WORKS PVT. LTD.

ITR/285/1994ITAT Gujarat
15/4/1998

COMMISSIONER OF INCOME-TAX vs PURE BEVERAGES LIMITED

ITR/127/1984ITAT Gujarat
15/4/1998

COMMISSIONER OF SALES TAX, U.P. vs PRAG ICE & OIL MILLS

C.A. No.-006069-006069 - 1994ITAT SC

S.C. AGRAWAL S. SAGHIR AHMAD

15/4/1998

COMMISSIONER OF INCOME TAX vs NARENDRAKUMAR P PATEL

ITR/316/1993ITAT Gujarat
13/4/1998

COMMISSIONER OF INCOME TAX vs MALL ICE CREAMS GUJ P LTD

ITR/332/1993ITAT Gujarat
13/4/1998

COMMISSIONER OF INCOME TAX vs ASHOKKUMAR KALYANBHAI

ITR/316/1992ITAT Gujarat
13/4/1998

COMMISSIONER OF INCOME TAX vs FARMSON PHARMACEUTICAL GUJARATP LTD

ITR/333/1993ITAT Gujarat
13/4/1998

COMMISSIONER OF INCOME TAX vs NEO PLAST ENGG. PVT. LTD.

ITR/282/1994ITAT Gujarat
13/4/1998

COMMISSIONER OF INCOME TAX vs COMET PHARMACEUTICALS PVT LTD

ITR/346/1993ITAT Gujarat
13/4/1998

COMMISSIONER OF INCOME TAX vs ANIL MANUFACTURERS

ITR/275/1993ITAT Gujarat
13/4/1998

COMMISSIONER OF INCOME TAX vs PURSHOTTAM AND CO

ITR/269/1993ITAT Gujarat
13/4/1998