Recent Judgments

Latest ITAT tax tribunal orders across all benches.(380,743 total)

COMMISSIONER OF INCOME-TAX vs MATURDAS GOVINDDAS (HUF)

ITR/71/1989ITAT Gujarat
4/10/2001

COMMISSIONER OF INCOME-TAX vs FARDAHMED ABDULSAMAD

ITR/15/1990ITAT Gujarat
4/10/2001

COMMISSIONER OF INCOME-TAX vs MEHMOODMIYA A TOPIWALA

ITR/114/1989ITAT Gujarat
4/10/2001

MEHSANA DIST CO.OP MILK PRODUCERS UNION vs COMMISSIONER OF INCOME-TAX

ITR/31/1990ITAT Gujarat
4/10/2001

COMMISSIONER OF INCOME TAX vs MOHMEDHUSAIN JAMALBHAI

ITR/190/1989ITAT Gujarat
4/10/2001

COMMISSIONER OF INCOME-TAX vs BHOJRAJ SURENDRAPAL

ITR/72/1989ITAT Gujarat
4/10/2001

COMMISSIONER OF INCOME-TAX vs VIMALBHAI RAMANBHAI FAMILY TRUST

ITR/39/1989ITAT Gujarat
4/10/2001

VINITABEN ARVINDBHAI vs COMMISSIONER OF INCOME TAX

ITR/131/1988ITAT Gujarat
4/10/2001

COMMISSIONER OF INCOME TAX vs ATUL PRODUCTS LTD.

ITR/78/1988ITAT Gujarat
4/10/2001

COMMISSIONER OF INCOME TAX vs SCIENTIFIC CLOCK MFG.CO.

ITR/38/1990ITAT Gujarat
4/10/2001

MOHANLAL S DOPPA vs COMMISSIONER OF INCOME-TAX

ITR/59/1988ITAT Gujarat
3/10/2001

COMMISSIONER OF WEALTH TAX vs CHINUBHAI HARIDAS HUF

WTR/17/1987ITAT Gujarat
25/9/2001

COMMISSIONER OF INCOME TAX vs M/S SENIOR RUBBER FACTORY

ITA/33/2001ITAT Punjab & Haryana

MR. JUSTICE HEMANT GUPTA,MR JUSTICE JASWANT SINGH

24/9/2001

COMMISSIONER OF INCOME-TAX vs SARABHAI CHEMICALS PVT. LTD.

ITR/100/1988ITAT Gujarat
24/9/2001

COMMISSIONER OF INCOME-TAX vs MANILAL TARACHAND

ITR/95/1988ITAT Gujarat
24/9/2001

COMMISSIONER OF WEALTH TAX vs PRASHANT JIVANLAL KINARIWALA

WTR/39/1987ITAT Gujarat
24/9/2001

COMMISSIONER OF WEALTH TAX vs AMBALAL SARABHAI T NOS 13 TO14

WTR/23/1987ITAT Gujarat
24/9/2001

COMMISSIONER OF INCOME TAX vs SAVITABEN N AMIN

ITR/281/1993ITAT Gujarat
17/9/2001

COMMISSIONER OF INCOME TAX vs SHREE SARVODAYA INDUSTRIES

ITR/65/1998ITAT Gujarat
17/9/2001

SADHURAM GORDHANDAS vs COMMISSIONER OF INCOME-TAX

ITR/102/1986ITAT Gujarat
14/9/2001

COMMISSIONER OF INCOME-TAX vs ARVIND MILLS LTD.

ITR/134/1987ITAT Gujarat
11/9/2001

COMMISSIONER OF CUSTOMS(SEA) CHENNAI vs M/S. BALLARPUR INDUSTRIES LTD

C.A. No.-003942-003944 - 2001ITAT SC
11/9/2001

COMMISSIONER OF INCOME TAX vs MIHIR TEXTILELTD

ITR/119/1986ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE D.A.MEHTA

10/9/2001

COMMISSIONER OF INCOME-TAX vs SAYAJI IRON & ENGG CO PVT LTD.

ITR/104/1986ITAT Gujarat
10/9/2001

COMMISSIONER OF WEALTH-TAX vs RAJNIBEN CHINUBHAI

WTR/4/1986ITAT Gujarat
10/9/2001

COMMISSIONER OF INCOME TAX vs TEXTILE & GENERAL ENGINEER CO

ITR/34/1986ITAT Gujarat
10/9/2001

MITESH ROLLING MILLS P LTD vs COMMISSIONER OF INCOME TAX

ITR/77/1987ITAT Gujarat
6/9/2001

COMMISSIONER OF INCOME-TAX vs BHADRA SHAHIBAG HOUSE

ITR/129/1987ITAT Gujarat
6/9/2001

M/S.ASPINWALL & CO LTD vs C.I.T., ERNAKULAM

C.A. No.-008832-008833 - 1997ITAT SC

S.P. BHARUCHA Y.K. SABHARWAL ASHOK BHAN

5/9/2001

MAYURDHWAJSINHJI vs COMMISSIONER OF WEALTH-TAX

WTR/47/1985ITAT Gujarat
4/9/2001