Recent Judgments

Latest ITAT tax tribunal orders across all benches.(380,743 total)

COMMISSIONER OF INCOME TAX vs VINODCHANDRA D ASARWALA,

ITR/162/1988ITAT Gujarat
17/10/2001

COMMISSIONER OF INCOME-TAX vs SUSSEN TEXTILE BEARINGS LTD

ITR/172/1988ITAT Gujarat
17/10/2001

COMMISSIONER OF INCOME-TAX vs MOHMADHUSSAIN JAMALBHAI

ITR/30/1992ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE D.A.MEHTA

16/10/2001

MALBAR INVESTMENT PVT. LTD. vs COMMISSIONER OF INCOME-TAX

ITR/209/1992ITAT Gujarat
16/10/2001

OFISADE PVT LTD vs COMMISSIONER OF INCOME-TAX

ITR/124/1991ITAT Gujarat
16/10/2001

COMMISSIONER OF INCOME-TAX vs BELUR INVESTMENTS PVT LTD

ITR/3/1991ITAT Gujarat
16/10/2001

SARABHAI CHEMICALS PVT. LTD. vs COMMISSIONER OF INCOME TAX

ITR/170/1989ITAT Gujarat
16/10/2001

COMMISSIONER OF INCOME TAX vs DEVARSONS PVT.LTD.

ITR/139/1989ITAT Gujarat
16/10/2001

COMMISSIONER OF INCOME-TAX vs TRIMURTI FABRICS

ITR/138/1993ITAT Gujarat
16/10/2001

COMMISSIONER OF INCOME-TAX vs SARABHAI FOUNDATION

ITR/96/1991ITAT Gujarat
16/10/2001

COMMISSIONER OF INCOME-TAX vs GUJARAT INDUSTRIAL PRODUCTS

ITR/41/1993ITAT Gujarat
16/10/2001

SABARKANTHA DISTRICT CO-OP. MILK PRODUCER'S UNION LTD vs COMMISSIONER OF INCOME-TAX

ITR/99/1991ITAT Gujarat
16/10/2001

COMMISSIONER OF INCOME TAX vs ANANDIBEN K SHAH

ITR/307/1992ITAT Gujarat
16/10/2001

COMMISSIONER OF INCOME-TAX vs ABHA ARVINDBHAI TRUST

ITR/18/1992ITAT Gujarat
16/10/2001

COMMISSIONER OF INCOME TAX vs MAHENDRA D PARMAR

ITR/131/1993ITAT Gujarat
16/10/2001

COMMISSIONER OF INCOME TAX vs N A DAVE

ITR/91/1993ITAT Gujarat
16/10/2001

COMMISSIONER OF INCOME-TAX vs A RAJESH & CO.,

ITR/272/1992ITAT Gujarat
16/10/2001

COMMISSIONER OF INCOME TAX vs WINDSOR FOODS LTD

ITR/85/1991ITAT Gujarat
16/10/2001

COMMISSIONER OF INCOME TAX vs H H MAHARAJA FATESINH FAMILY TRUST

ITR/19/1992ITAT Gujarat
16/10/2001

AMBALAL SARABHAI ENTERPRISES LTD vs C.I.T.

ITR/74/1993ITAT Gujarat
16/10/2001

COMMISSIONER OF INCOME-TAX vs ARUNODAYA MILLS LTD

ITR/181/1988ITAT Gujarat

HONOURABLE MR. JUSTICE MOHIT S. SHAH,HONOURABLE MR. JUSTICE D.A.MEHTA

12/10/2001

COMMISSIONER OF INCOME-TAX vs VALIULLA BROTHERS

ITR/31/1989ITAT Gujarat
12/10/2001

COMMISSIONER OF INCOME-TAX vs CHANDRAKANT C SHAH

ITR/47/1988ITAT Gujarat
12/10/2001

SCIENTIFIC MACHINE WORKS vs COMMISSIONER OF INCOME TAX

ITR/23/1987ITAT Gujarat
10/10/2001

COMMISSIONER OF INCOME TAX vs NANALAL MANSUKHRAM

ITR/91/1990ITAT Gujarat
9/10/2001

COMMNR.OF CUSTOMS CHENNAI vs M/S.YESES INTERNATIONAL

C.A. No.-006408-006410 - 1999ITAT SC
8/10/2001

COMMISSIONER OF INCOME TAX vs MEHSANA DIST. CO.OP.MILK PRODUCERS UNION LTD.

ITR/178/1989ITAT Gujarat
4/10/2001

KISHORE B SETALVAD vs COMMISSIONER OF WEALTH TAX

WTR/29/1987ITAT Gujarat
4/10/2001

KAIRA DIST CO.OP MILK PRODUCERUNION vs COMMISSIONER OF INCOME-TAX

ITR/7/1990ITAT Gujarat
4/10/2001

ELSCOPE PVT. LTD. vs COMMISSIONER OF INCOME-TAX

ITR/203/1989ITAT Gujarat
4/10/2001