Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
CIT PATIALA vs M/S BHARAT MEDICAL STORE, BHAT
C.I.T. PATIALA vs M/S SANT RAM MANGAL RAM
DEVINDER GOEL vs ASSTT COMMISSIONER OF INCOME TAX
DAVINDER GOEL vs ASSTT. COMMISSIONER OF INCOME TAX
COMMISSIONER OF INCOME TAX vs M/S BALAJI WIRE PVT.LTD
CASES PERTAINING TO SPL.DIVISION BENCHES
M/S KONKAN BAGE BUILDERS PVT.LTD. vs THE INCOME-TAX
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
COMMISSIONER OF INCOME TAX DCE vs NORTHERN AROMATICS LTD.
HON'BLE MR. JUSTICE MADAN B. LOKUR,HON'BLE DR. JUSTICE S.MURALIDHAR
M/S SHREE DIGVIJAYA WOLLEN MIL vs THE COMMISSIONER OF INCOME TAX
M/S KULWANT RAI GIAN CHAND vs C.I.T. PATIALA
COMMISSIONER OF INCOME TAX vs G.G.MEDICAL HEALTH CARE LTD.
M/S. JAYANTI FOOD PROCESSING (P) LTD. vs COMMNR. OF CENTRAL EXCISE, RAJASTHAN
ALL INDIA FEDERATION OF TAX PRACTITIONERS & ORS. vs UNION OF INDIA AND ORS.
2 Judges
ALL INDIA FED. OF TAX PRACTIONERS vs UNION OF INDIA
S. H. KAPADIA B. SUDERSHAN REDDY
COMMISSIONER OF INCOME TAX GHY vs M/S GANGA BANI MERCHANTILE and FINANCE PLTD.
M/S MONTE INTERNATIONAL vs C I T
MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE M.M. KUMAR
C.I.T. PATIALA vs M/S RIETA BISCUTS CO. P LTD.
MR. JUSTICE M.M. KUMAR,MR. JUSTICE RAJESH BINDAL
COMMISSIONER OF INCOME TAX PATIALA vs M/S RIETA BISCUITS CO.LTD PATIALA
MR. JUSTICE RAJESH BINDAL,MR. JUSTICE M.M. KUMAR
COMMISSIONER OF IT vs M/S NAHAR SPINNING MILLS LTD
C.I.T.PATIALA vs M/S RIETA BIDCUITS CO.(P) LTD.PATIALA
C.I.T. PATIALA (FINISHED ON 4.4.2007) vs M/S RLETA BISCUITS CO.PVT.LTD. PATIALA
TAX RECOVERY OFFICER CENTRAL RANGE-1 vs CUSTODIAN APPOINTED UNDER,SPL.COURT &ORS
G.P. MATHUR P.K. BALASUBRAMANYAN
M/S. HINDUSTAN COCA COLA BEVREGE P.LTD. vs COMMISSIONER OF INCOME TAX
the commissioner of income-tax-cityu-i ,mum vs jagdamba sahakari sakhar karkhana ltd
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX-V, PUNE vs VIGHNAHAR SAHAKARI SAKHAR KARKHANA LTD.
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
tjhe commissioner oaf of income-tax-i vs vasntdada patil sakhar karkhana ltd
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX -I, NASHIK-2 vs VASANTDADA PATIL SAHAKARI SAKHAR KARKHANA LTD.
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOE TAX-I, NASHIK-2 vs VASANTDADA PATIL SAHAKARI SAKHAR KARKHANA LTD.
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
the commissioner of income-tax-aurangabad vs samrth s.s.k. ltd
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SHANKAR SAHAKARI S.K. LTD. BHOKAR
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR
THE COMMISSIONER OF INCOME TAX, AURANGABAD. vs SHANKAR SAHAKARI S.R. LTD. BHOKAR
HON'BLE SHRI JUSTICE F.I. REBELLO, HON'BLE SHRI JUSTICE J.P. DEVADHAR