Recent Judgments

DR. (MRS.) RENUKA DATLA AND ORS. vs COMMISSIONER OF INCOME TAX KARNATAKA AND ANR.

2 Judges

COMMISSIONER OF INCOME TAX vs M/S. HINDUSTAN BULK CARRIERS

3 Judges

COMMISSIONER OF INCOME TAX, MUMBAI vs M/S. DAMANI BROTHERS

3 Judges

RENUKA DATLA vs COMNR. OF INCOME TAX KARNATAKA

COMMISSIONER OF INCOME-TAX vs BOMIN PVT.LTD.

MADANMOHAN MAMGALDAS vs COMMISSIONER OF INCOME-TAX

COMMISSIONER OF WEALTH TAX, GUJARAT vs LOV. S. KINARIWALA

2 Judges

COMMNR. OF WEALTH TAX, GUJARAT vs LOV S. KINARIWALA

M/S GEMS & JEWELS vs ASST COMMR. OF INCOME TAX

COMMISSIONER OF INCOME TAX vs SUNIL J. KINARIWALA

2 Judges

I.T.C. LTD vs COLLECTOR OF CENTRAL EXCISE, PATNA

COMMNR. OF INCOME TAX, AHMEDABAD vs SUNIL J. KINARIWALA

DIRECTOR OF INCOME TAX vs M/S. BHARAT DIAMOND BOURSE

2 Judges

COMMISSIONER OF INCOME-TAX vs MILEX CABLE INDUSTRIES

ROHIT MILLS LTD. vs COMMISSIONER OF INCOME TAX

M/S. SUPREME WASHERS(P) LTD., MUMBAI vs THE COMMISSIONER OF CENTRAL EXCISE,PUNE

KARNATAKA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD. vs COMMISSIONER OF INCOME TAX, BANGALORE

2 Judges

M/S KARNATAKA SMALL S.INDT.DEV.COR.LTD. vs COMMISSIONER OF INCOME-TAX,BANGALORE

HEMALATHA GARGYA vs COMMNR. OF INCOME TAX, A.P

COMMNR. OF CENTRAL EXCISE, SHILLONG vs M/S. NORTH EASTERN TOBACCO LTD

THE COMMISSIONER OF INCOME TAX vs M/S.TUBKI CASHEW WORKS AND ANR.

TATA REFRACTORIES LTD. vs SALES TAX OFFICER

I.T.C. LTD. vs COLLECTOR OF CENTRAL EXCISE, BOMBAY

KILLICK NIXON LTD., MUMBAI vs DEPUTY COMNR. OF INCOME TAX,MUMBAI

GKN DRIVESHAFTS (INDIA) LTD. vs INCOME TAX OFFICER

M/S. JAIPRAKASH INDUSTRIES LTD. vs COMNR. OF CENTRAL EXCISE, CHANDIGARH

COMMISSIONER OF INCOME-TAX vs ELECTRIC CONTROL GEAR LTD.

COMMISSIONER OF INCOME TAX vs SHANTILAL BHOGILAL

COMMISSIONER OF INCOME TAX vs SARABHAI PRIVATE LIMITED

DUGAR ELECTRONICS vs COLLECTOR OF CENTRAL EXCISE, CALCUTTA