Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,368 total)

COMMISSIONER OF INCOME TAX vs AHMEDABAD NEW COTTON MILLS CO LTD

ITR/283/1987ITAT Gujarat
19/7/2001

COMMISSIONER OF INCOME TAX vs DEEPAK NITRITE LTD.

ITR/110/1987ITAT Gujarat
19/7/2001

HINDUSTAN MARBEL PVT LTD. vs COMMISSIONER OF INCOME-TAX

ITR/72/1987ITAT Gujarat
19/7/2001

KUBERBHAI DHANJIBHAI PATEL vs COMMISSIONER OF INCOME TAX

ITR/12/1987ITAT Gujarat
19/7/2001

COMMISSIONER OF INCOME TAX vs CIBATUL LTD

ITR/291/1987ITAT Gujarat
19/7/2001

COMMISSIONER OF INCOME-TAX vs INDU NISSAN OXO CHEMICALS LTD.

ITR/51/1987ITAT Gujarat
19/7/2001

PARIKH ENTERPRISES PVT. LTD. vs COMMISSIONER OF INCOME-TAX

ITR/30/1987ITAT Gujarat
19/7/2001

MANIBHAI & BROS vs COMMISSIONER OF INCOME TAX

ITR/36/1987ITAT Gujarat
19/7/2001

NAVJIVAN OIL MILLS vs COMMISSIONER OF INCOME TAX

ITR/147/1986ITAT Gujarat
19/7/2001

DEEPAK NITRITE LTD. vs COMMISSIONER OF INCOME-TAX

ITR/54/1987ITAT Gujarat
19/7/2001

COMMISSIONER OF INCOME TAX vs BARODA ELECTRIC METERS LTD.

ITR/118/1987ITAT Gujarat
19/7/2001

VIKRAM V PANCHAL vs COMMISSIONER OF INCOME-TAX

ITR/123/1987ITAT Gujarat
19/7/2001

COMMISSIONER OF INCOME-TAX vs ANIL STARCH PRODUCTS LTD.

ITR/87/1987ITAT Gujarat
19/7/2001

COMMISSIONER OF INCOME-TAX vs ELECON ENGINEERING CO LTD

ITR/2/1987ITAT Gujarat
19/7/2001

NIKHIL V PATEL vs COMMISSIONER OF INCOME-TAX

ITR/37/1987ITAT Gujarat
19/7/2001

NATIONAL WIRE MFG CO vs COMMISSIONER OF INCOME-TAX

ITR/22/1986ITAT Gujarat
19/7/2001

COMMISSIONER OF INCOME-TAX vs JAYANT H HARIBHAKTI

ITR/140/1987ITAT Gujarat
19/7/2001

CADILA CHEMICALS PVT.LTD. vs COMMISSIONER OF INOCME TAX

ITR/59/1987ITAT Gujarat
19/7/2001

VIMLA SIDDHARTHBHAI vs COMMISSIONER OF INCOME-TAX

ITR/121/1987ITAT Gujarat
19/7/2001

PATIDAR OIL CAKE INDUSTRIES vs COMMISSIONER OF INCOME-TAX

ITR/133/1987ITAT Gujarat
19/7/2001

COMMISSIONER OF INCOME TAX vs OM NILKANTH CHEMICALS (I) PVT LTD

ITR/171/1986ITAT Gujarat
18/7/2001

KASHIRAM OMPRAKASH vs COMMISSIONER OF INCOME TAX

ITR/169/1986ITAT Gujarat
18/7/2001

COMMISSIONER OF INCOME TAX vs ASHOKA MILLS LTD

ITR/161/1986ITAT Gujarat
17/7/2001

GHANSHYAM A PANDIT

ITR/43/1993ITAT Gujarat

HONOURABLE MR. JUSTICE ANIL R. DAVE,HONOURABLE MR. JUSTICE D.A.MEHTA

12/7/2001

GHANSHYAM A PANDIT vs COMMISSIONER OF INCOME TAX

ITR/113/1986ITAT Gujarat
12/7/2001

COMMISSIONER OF INCOME-TAX vs CAMA HOTELS PVT. LTD.

ITR/191/1986ITAT Gujarat
12/7/2001

COMMISSIONER OF INCOME TAX vs RAJENDRA DYEING & PRINTING MILLS LTD.

ITR/86/1986ITAT Gujarat
12/7/2001

COMMISSIONER OF INCOME TAX vs ILAC LTD.

ITR/87/1986ITAT Gujarat
12/7/2001

GLASS LINES EQUIPMENTS CO LTD vs COMMISSIONER OF INCOME-TAX

ITR/140/1986ITAT Gujarat
12/7/2001

COMMISSIONER OF WEALTH TAX vs JAYKRISHNA HARIVALLBHDAS HUF

WTR/7/1984ITAT Gujarat
11/7/2001