Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,368 total)

COMMISSIONER OF INCOME TAX vs SONAL GUM INDUSTRIES

ITR/60/1986ITAT Gujarat
27/8/2001

M/S. JAYPEE REWA CEMENT vs COMMNR. OF CENTRAL EXCISE, M.P

C.A. No.-005340-005341 - 2000ITAT SC
22/8/2001

COMMNR. OF INCOME TAX, KARNATAKA-III vs KARNATAKA STATE COOPERATIVE APEX BANK

C.A. No.-004646-004648 - 2000ITAT SC
22/8/2001

M/S. K.P. MADHUSUDHANAN vs COMMNR. OF INCOME TAX, COCHIN, KERALA

C.A. No.-006465-006465 - 2000ITAT SC
21/8/2001

COMMISSIONER OF INCOME TAX vs PRABHAT TRADING CO.

ITR/88/1986ITAT Gujarat
20/8/2001

COMMISSIONER OF INCOME TAX vs NEW BHARAT ENGINEERING WORKS LTD.

ITR/48/1987ITAT Gujarat
20/8/2001

COMMISSIONER OF INCOME TAX vs NANALAL MANSUKHRAM

ITR/76/1987ITAT Gujarat
20/8/2001

COMMISSIONER OF INCOME TAX vs MIHIR TEXTILES LTD., NOW, MAFATLAL GAGALBHAI TEXTILE LTD

ITR/93/1987ITAT Gujarat
20/8/2001

COMMISSIONER OF INCOME TAX vs SUBODHCHANDRA & CO

ITR/293/1987ITAT Gujarat
20/8/2001

COMMISSIONER OF INCOME TAX BARODA vs HORMASJI MANCHARJI VAID

ITR/116/1982ITAT Gujarat
20/8/2001

COMMISSIONER OF INCOME TAX vs AHMEDABAD NEW COTTON MILLS CO. LTD.

ITR/22/1987ITAT Gujarat
20/8/2001

COMMISSIONER OF INCOME TAX vs SURAT DIST CO OP SPINNING MILL

ITR/280/1987ITAT Gujarat
20/8/2001

COMMISSIONER OF INCOME-TAX vs GUJARAT STATE FERTILISERS CO.

ITR/29/1987ITAT Gujarat
20/8/2001

COMMISSIONER OF INCOME TAX vs MAGANLAL MOHANLAL PANCHAL

ITR/101/1987ITAT Gujarat
20/8/2001

COMMISSIONER OF INCOME-TAX vs GAGALDAS H SANGHVI TRUST

ITR/130/1987ITAT Gujarat
20/8/2001

COMMISSIONER OF INCOME TAX vs GUJARAT STATE WAREHOUSING CORPORATION

ITR/83/1987ITAT Gujarat
20/8/2001

COMMISSIONER OF INCOME-TAX vs C D R LAXMIDEVI

ITR/43/1987ITAT Gujarat
20/8/2001

RAJPATH CLUB LIMITED vs COMMISSIONER OF INCOME-TAX

ITR/119/1985ITAT Gujarat
17/8/2001

G. K. CHOKSI & CO. (C.A.) vs COMMISSIONER OF INCOME-TAX

ITR/194/1986ITAT Gujarat
16/8/2001

COMMR. OF INCOME TAX, JAIPUR vs SRIEHMAL NAWALAKHA

C.A. No.-006725-006725 - 1994ITAT SC
16/8/2001

COLLECTOR OF CUSTOMS, BOMBAY vs M/S.M.J. EXPORTS LTD

C.A. No.-006069-006069 - 1999ITAT SC
14/8/2001

COMMISSIONER OF INCOME-TAX vs ELECON ENGINEERING CO LTD

ITR/23/1986ITAT Gujarat
13/8/2001

COMMISSIONER OF INCOME TAX vs RAMLUBHAIYA R MALHOTRA

ITR/119/1987ITAT Gujarat
13/8/2001

COMMISSIONER OF INCOME-TAX vs FARIDAHMED ABDULSAMAD

ITR/202/1986ITAT Gujarat
13/8/2001

COMMISSIONER OF INCOME TAX vs CAMA MOTORS PVT LTD

ITR/297/1987ITAT Gujarat
9/8/2001

RAMBHAI L PATEL vs COMMISSIONER OF INCOME-TAX

ITR/130/1986ITAT Gujarat
9/8/2001

GUJARAT STATE PETROCHEMICALS CORPN. vs COMMISSIONER OF INCOME TAX

ITR/94/1987ITAT Gujarat
6/8/2001

CHINTAN N PARIKH vs COMMISSIONER OF INCOME TAX

ITR/185/1986ITAT Gujarat
6/8/2001

COMMISSIONER OF INCOME TAX vs NARENDRA L PATEL

ITR/60/1987ITAT Gujarat
6/8/2001

INDIAN GINNING & PRESSING CO LTD vs COMMISSIONER OF INCOME TAX

ITR/282/1987ITAT Gujarat
6/8/2001