Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,842 total)

SEDCO FOREX INTERNATIONAL DRILLING INC. vs COMMISSIONER OF INCOME TAX

ITA/87/2004ITAT Uttarakhand
1/12/2005

ENSCO MARITIME LTD. vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/194/2004ITAT Uttarakhand
1/12/2005

SEDCO FOREX INTERNATIONAL DRILLING INC. vs COMMISSIONER OF INCOME TAX

ITA/89/2004ITAT Uttarakhand
1/12/2005

SEDCO FOREX INTERNATIONAL DRILLING vs THE COMMISSIONER OF INCOME TAX and ANR

ITA/158/2005ITAT Uttarakhand
1/12/2005

THE COMMISSIONER OF INCOME TAX MEERUT and ANOTHER vs SAIPEN SPA AS AGENT OF MR OLINI MAURIZIO

ITA/314/2000ITAT Uttarakhand
1/12/2005

SEDCO FOREX INTERNATIONAL DRILLING vs THE COMMISSIONER OF INCOME TAX and ANR

ITA/151/2005ITAT Uttarakhand
1/12/2005

SEDCO FOREX INTERNATIONAL DRILLING vs THE COMMISSIONER OF INCOME TAX and ANR

ITA/134/2005ITAT Uttarakhand
1/12/2005

SEDCO FOREX INTERNATIONAL DRILLING INC. vs THE COMMISSIONER OF INCOME TAX, DEHRADUN AND ANR.

ITA/126/2005ITAT Uttarakhand
1/12/2005

SEDCO FOREX INTERNATIONAL DRILLING vs THE COMMISSIONER OF INCOME TAX and ANR

ITA/160/2005ITAT Uttarakhand
1/12/2005

SEDCO FOREX INTERNATIONAL DRILLING vs THE COMMISSIONER OF INCOME TAX and ANR

ITA/147/2005ITAT Uttarakhand
1/12/2005

SEDCO FOREX INTERNATIONAL DRILLING vs THE COMMISSIONER OF INCOME TAX and ANR

ITA/129/2005ITAT Uttarakhand
1/12/2005

SEDCO FOREX INTERNATIONAL DRILLING INC. vs COMMISSIONER OF INCOME TAX

ITA/95/2004ITAT Uttarakhand
1/12/2005

SEDCO FOREX INTERNATIONAL DRILLING INC. vs COMMISSIONER OF INCOME TAX

ITA/98/2004ITAT Uttarakhand
1/12/2005

SEDCO FOREX INTERNATIONAL DRILLING INC. vs COMMISSIONER OF INCOME TAX

ITA/88/2004ITAT Uttarakhand
1/12/2005

SEDCO FOREX INTERNATIONAL DRILLING INC. vs THE COMMISSIONER OF INCOME TAX, DEHRADUN AND ANR.

ITA/122/2005ITAT Uttarakhand
1/12/2005

ENSCO MARITIME LTD. vs COMMISSIONER OF INCOME TAX DEHRADUN

ITA/189/2004ITAT Uttarakhand
1/12/2005

COMMISSIONER OF INCOME TAX vs R NITIN & COMPANY

ITR/33/1995ITAT Gujarat
1/12/2005

COMMISSIONER OF INCOME TAX vs JAGFASHION TEXTILE MILLS PVT.LTD.

ITR/23/1995ITAT Gujarat
1/12/2005

COMMISSIONER OF INCOME TAX vs STANDARD RADIATORS PVT.LTD.

ITR/235/1994ITAT Gujarat
1/12/2005

SEDCO FOREX INTERNATIONAL, AGENT NICK DIVKOVIC vs COMMISSIONER OF INCOME TAX

ITA/109/2004ITAT Uttarakhand
30/11/2005

SEDCO FOREX INTERNATIONAL,AGENT JAMES ROY vs COMMISSIONER OF INCOME TAX

ITA/104/2004ITAT Uttarakhand
30/11/2005

SEDCO FOREX INTERNATIONAL, AGENT NICK DIVKOVIC vs COMMISSIONER OF INCOME TAX

ITA/103/2004ITAT Uttarakhand
30/11/2005

COMMISSIONER INCOME TAX vs O.N.G.C. AS AGENT M/S FLOW PETROL TEL. BHAWAN

ITA/27/2001ITAT Uttarakhand
30/11/2005

M/S GARCIA FERNANDO THR.M/S FORAMER FRANCE and ORS vs COMMISSIONER INCOME TAX and ANOTHER

ITA/365/2000ITAT Uttarakhand
30/11/2005

SEDCO FOREX INTERNATIONAL AGENT G. FORTUNE vs COMMISSIONER OF INCOME TAX

ITA/108/2004ITAT Uttarakhand
30/11/2005

SEDCO FOREX INTERNATIONAL,AGENT MICHEL BOUTEVIN vs COMMISSIONER OF INCOME TAX

ITA/102/2004ITAT Uttarakhand
30/11/2005

SEDCO FOREX INTERNATIONAL AGENT G.D. FOSTER vs COMMISSIONER OF INCOME TAX

ITA/113/2004ITAT Uttarakhand
30/11/2005

SEDCO FOREX INTERNATIONAL, AGENT G.D. FOSTER vs COMMISSIONER OF INCOME TAX

ITA/111/2004ITAT Uttarakhand
30/11/2005

THE COMMISSIONER OF INCOME TAX and ANR. vs SAIPEM SPA AS AGENT MR. GALLINARI ENRISO

ITA/317/2000ITAT Uttarakhand
29/11/2005

COMMISSIONER OF INCOME TAX vs SHAKTI KHANDSARI UDYOG

ITR/7/1995ITAT Gujarat
29/11/2005