Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,854 total)

COMMISSIONER OF INCOME TAX vs CHANDRA VILAS HOTEL

ITR/72/1995ITAT Gujarat
18/8/2006

COMMISSIONEROF INCOME-TAX vs NEHA BUILDERS PVT LTD

ITR/220/1994ITAT Gujarat
18/8/2006

SUBHASH CHANDER vs COMMISSIONER OF INCOME TAX, ROHTAK

ITA/1/2003ITAT Punjab & Haryana
17/8/2006

C I T AJMER vs M/S BT SUITINGS P LTD BHILWARA

ITA/70/2006ITAT Rajasthan

RAJESH BALIA,GOPAL KRISHAN VYAS

14/8/2006

COMMISSIONER OF INCOME TAX vs LAKHANPAL NATIONAL LTD

ITR/226/1995ITAT Gujarat
14/8/2006

COMMISSIONER OF INCOME TAX, RAJKOT vs LAKHABHAI LAVJIBHAI

ITR/302/1995ITAT Gujarat
14/8/2006

RAFIQUE A. MALIK vs THE CHIEF COMMISSIONER OF INCOME TAX CENTRAL-I, MUMBAI AND 3 ORS.

WP/1474/2006ITAT Bombay

HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI.JUSTICE V.R. KINGAONKAR

8/8/2006

MAINLAND DOCKS LIMITED, VASCO DA GAMA vs ASST. COMMISSIONER OF INCOME-TAX AND ANR.,

TXA/17/2006ITAT Bombay
7/8/2006

VIJAYALASHMI RICE MILL AND ORS. vs THE COMMERICAL TAX OFFICERS, PALAKOL AND ORS.

CIVIL APPEAL No. 5120/1999ITAT SC

2 Judges

7/8/2006

M/S.VIJAYALASHMI RICE MILL vs THE COMMERCIAL TAX OFFICERS,PALAKOL&ORS

C.A. No.-005120-005132 - 1999ITAT SC
7/8/2006

ABAN LOYD CHILES OFFSHORE LTD. vs COMMNR. OF CUSTOMS, MAHARASHTRA

C.A. No.-003584-003588 - 2001ITAT SC
7/8/2006

COMMISSIONER OF INCOME TAX vs VAIDHRAJ VELJIBHAI VASRAM KADVA PATEL

ITR/288/1995ITAT Gujarat
4/8/2006

COMMISSIONER OF INCOME TAX vs GUJARAT TUBE WELL CO.

ITR/197/1995ITAT Gujarat
3/8/2006

COMMISSIONER OF INCOME TAX vs PRAVIN INVESTMENT LTD.

ITR/124/1995ITAT Gujarat
3/8/2006

M/S BAJRANG OIL MILLS vs I T O BALOTRA

ITA/89/2001ITAT Rajasthan
2/8/2006

COMMISSIONER OF CENTRAL EXCISE, PUNE vs M/S. CADBURY INDIA LTD.

CIVIL APPEAL No. 2947/2001ITAT SC

2 Judges

1/8/2006

M/S. SONEBHADRA FUELS vs COMMNR, TARDE TAX

C.A. No.-001790-001790 - 2005ITAT SC

ASHOK BHAN MARKANDEY KATJU

1/8/2006

SOUTH EASTERN COALFIELDS LTD. vs COMMNR., CUSTOMS & CENTRAL EXCISE, M.P

C.A. No.-002408-002408 - 2001ITAT SC
1/8/2006

COMMNR. OF CENTRAL EXCISE, PUNE vs M/S. CADBURY INDIA LTD

C.A. No.-002947-002948 - 2001ITAT SC
1/8/2006

GUJARAT FERTILISERS vs COMMISSIONER OF INCOME TAX

ITR/227/1995ITAT Gujarat
31/7/2006

M/S. REIZ ELECTROCONTROLS PVT. LTD. vs COMMNR. OF CENTRAL EXCISE, DELHI-I

C.A. No.-007449-007449 - 2003ITAT SC
31/7/2006

COMMISSIONER OF INCOME TAX, RAIPUR vs C.R BANSAL

ITA/27/2002ITAT Chhattisgarh

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE DILIP RAOSAHEB DESHMUKH

30/7/2006

COMMISSIONER OF INCOME TAX, RAIPUR vs D.R.BANSAL

ITA/25/2002ITAT Chhattisgarh

HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE DILIP RAOSAHEB DESHMUKH

30/7/2006

COMMISSIONER OF INCOME TAX XII vs VIBHORE KAUSHIK

ITA - 1129 / 2006ITAT Delhi
28/7/2006

COMMISSIONER OF INCOME TAS vs EXPO PACKAGING

ITR/207/1995ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG

28/7/2006

INSPECTING ASSISTANT COMMR OF INCOME TAX vs SAMIR DIAMONDS MAFG P LTD

FA/455/1988ITAT Gujarat
28/7/2006

C I T JODHPUR vs ASHOK KUMAR SONI

ITA/90/2001ITAT Rajasthan
28/7/2006

BTX CHEMICAL PVT LTD vs COMMISSIONER OF INCOME TAX

ITR/59/1991ITAT Gujarat
28/7/2006

COMMISSIONER OF INCOME TAX vs KARSANDAS S HINDOCHA & . VINODRAI K HINDOCHA .

ITR/223/1995ITAT Gujarat
28/7/2006

COMMISSIONER OF INCOME TAX vs GALSS LINED EQUIPMENTS CO.LTD.

ITR/182/1995ITAT Gujarat
26/7/2006