Recent Judgments

Latest ITAT tax tribunal orders across all benches.(367,854 total)

APARNA FAMILY TRUST vs COMMISSIONER OF INCOME-TAX

ITR/110/1997ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG

30/8/2006

KINNARY FAMILY TRUST vs COMMISSIONER OF INCOME-TAX

ITR/108/1997ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG

30/8/2006

COMMISSIONER OF INCOME TAX vs MAYUR FOUNDATION

ITR/97/1996ITAT Gujarat
30/8/2006

COMMISSIONER OF INCOME TAX vs M/S.COMET DYESTUFF PVT.LTD.

ITR/63/1996ITAT Gujarat
30/8/2006

COMMISSIONER OF INCOME TAX vs DR.SHAILESH C. PATEL

ITR/12/1997ITAT Gujarat
30/8/2006

COMMISSIONER OF INCOME-TAX vs JYOTSANA H. TOPRANI,

ITR/14/1999ITAT Gujarat
30/8/2006

COMMISSIONER OF INCOME TAX vs MIHIR TEXTILE LTD

ITR/65/1996ITAT Gujarat
30/8/2006

COMMISSIONER OF INCOME-TAX vs DARUL ULLAIM HASANIA

ITR/69/1997ITAT Gujarat
30/8/2006

JYOTI FAMILY TRUST vs COMMISSIONER OF INCOME-TAX

ITR/109/1997ITAT Gujarat
30/8/2006

COMMISSIONER OF INCOME TAX vs MEHSANA DIST.CO-OP.MILK PRODUCER'S UNION LTD.

ITR/70/1996ITAT Gujarat
30/8/2006

HEMESH FAMILY TRUST vs COMMISSIONER OF INCOME TAX

ITR/248/1995ITAT Gujarat
29/8/2006

GENERAL CONTRACTS CO vs COMMISSIONER OF INCOME TAX

ITR/38/1996ITAT Gujarat
25/8/2006

SHREE DIGVIJAY CEMENT CO LTD vs COMMISSIONER OF INCOME TAX

ITR/225/1995ITAT Gujarat
25/8/2006

COMMISSIONER OF WEALTH-TAX vs MINALBEN RAMESHBHAI JHAVERI L.H OF MANORAMA B. DALAL

WTR/121/1994ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG

24/8/2006

COMMISSIONER OF WEALTH TAX vs LATE SMT. MANORAMA B. DALAL

WTR/117/1995ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG

24/8/2006

COMMISSIONER OF WEALTH TAX vs MINALBEN RAMESHBHAI JHAVERI L/H OF SMT.MANORAM B. DALAL

WTR/112/1995ITAT Gujarat
24/8/2006

COMMNR. OF CENTRAL EXCISE, CHANDIGARH vs M/S. PUNJAB LAMINATES PVT. LTD

C.A. No.-003632-003632 - 2006ITAT SC
24/8/2006

M/S. O.N.G.C. LTD. vs COMMNR. OF CUSTOMS, MUMBAI

C.A. No.-001882-001882 - 2004ITAT SC
24/8/2006

SYNBIOTICS LIMITED vs COMMISSIONER OF INCOME TAX

ITR/238/1995ITAT Gujarat
23/8/2006

DEEPAK CONSTRUCTION CO. vs COMMISSIONER OF INCOME TAX

ITR/269/1995ITAT Gujarat
23/8/2006

ANUSANDHAN INVESTMENTS LTD. vs M.R. SINGH, DY. COMMISSNROF INCOME-TAX, SP. RANGE 53, MUMBAI and ANR.

WP/839/1997ITAT Bombay

HON'BLE SHRI JUSTICE H.L. GOKHALE, HON'BLE SHRI JUSTICE J.P. DEVADHAR

22/8/2006

COMMISSIONER OF INCOME TAX vs JOITARAM K PATEL

ITR/83/1995ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG

22/8/2006

COMMISSIONER OF INCOME-TAX vs STATRONICS & ENTERPRISES PVT LTD

ITR/22/1996ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG

22/8/2006

COMMISSIONER OF INCOME-TAX vs SURESH P AMIN FAMILY TRUST

ITR/18/1996ITAT Gujarat

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.S.GARG

22/8/2006

M/S. DUNCANS INDUSTRIES LTD., CALCUTTA vs COMMISSIONER OF CENTRAL EXCISE,NEW DELHI

C.A. No.-000754-000754 - 2001ITAT SC
22/8/2006

COMMISSIONER OF INCOME TAX vs M/S HIGH POLYMER LABS LTD.

ITA - 133 / 2006ITAT Delhi
22/8/2006

COMMISSIONER OF INCOME TAX DEL vs M/S DCM LTD.

ITA - 1084 / 2006ITAT Delhi
22/8/2006

COMMISIONER OF INCOME TAX DELH vs M/S CHINAR ESTATES (P) LTD.

ITA - 172 / 2004ITAT Delhi
21/8/2006

COMMISSIONER OF INCOME TAX vs NEW BHARAT ENGINEERING WORKS LTD.

ITR/264/1995ITAT Gujarat
21/8/2006

COMMISSIONER OF INCOME TAX vs M/S. ARUNODAYA MILLS LTD.

ITR/271/1995ITAT Gujarat
21/8/2006