Recent Judgments

COMMNR. OF COMMERCIAL TAX,INDORE vs T.T.K. HEALTH CARE LTD

COMMISSIONER OF INCOME TAX, KOLKATA vs MUKUNDRAY K.SHAH

C.I.T.UDAIPUR vs M/S AKJ GRANITES PVT.LTD.

M/S LAXMI PIPES P LTD. vs CIT RTK

COMMISSIONER OF INCOME TAX AND ANR. vs M/S DISTILLERS CO. LTD.

2 Judges

COMMNR. OF INCOME TAX vs M/S. DISTILLERS CO. LTD

C.I.T.PATIALA vs M/S KULDIP INDL.CORPON.CHD

C.I.T.PATIALA vs M/SKULDIP INDL.CORPON.CHD.

C.I.T. PATIALA vs M/S KULDIP INDUSTRIAL CORPN.

C.I.T.JALANDHAR vs SHRI MANGAL SAIN HOSHIARPUR

M/S. BINANI INDUSTRIES LIMITED vs ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, VI CIRCLE, BANGALORE AND ORS.

2 Judges

M/S M.S.SHOES EAST LTD. vs COMMR.OF CUSTOMS,NEW DELHI

COMMISSIONER OF INCOME TAX,JLDHR vs M/S GURU NANAK MERCANTILE CO.,JLDHR

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE M.M. KUMAR

COMMISSIONER OF INCOME TAX, LDH. vs M/S L W S KNITWEARS LTD.

MR. JUSTICE RAJESH BINDAL,MR. JUSTICE M.M. KUMAR

COMMISSIONER OF INCOME TAX,JLDHR vs M/S GURU NANAK MERCANTILE CO.,JLDHR

COCHIN PORT TRUST, WILLINGDON ISLAND vs DEPUTY COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME-TAX THIRUVANANTHAPURAM vs M/S BABY MARINE EXPORTS, KOLLAM

2 Judges

SHANKAR ENTERPRISES P.LTD. vs COMMISSIONER OF INCOME TAX

HON'BLE MR. JUSTICE B.N.CHATURVEDI

M/S SAHKAR ENTERPRISES P.LTD. vs COMMISSIONER OF INCOME TAX

COMMNR.OF INCOME TAX,THIRUVANANTHAPURAM vs M/S BABY MARINE EXPORTS KOLLAM

M/S. KEMROCK INDUSTRIES & EXPORTS LTD. vs COMMNR. OF CENTRAL EXCISE, VADODARA

COMMISSIONER OF CUSTOMS, MUMBAI vs M/S CLARIANT (INDIA) LIMITED, WORLI

ZUARI INDUSTRIES LTD. vs COMMNR. OF CENTRAL EXCISE & CUSTOMS

C I T JODHPUR vs SHIV RATAN SONI

NEW DLEHI.

COMMISSIONER OF INTREST TAX vs M/S G.E.CAPITAL TRANSPORATION

C.I.T JDR vs M/S SHANKAR RUBBER

MR. JUSTICE AJAY KUMAR MITTAL,MR. JUSTICE ADARSH KUMAR GOEL

CI.T vs HRY. LAND RECLAMATION DEVELOPMENT

CI.T HRY. RTK vs M/S HRY. LAND RECLAMATION & DEV. LTD.

C.I.T.AMRITSAR vs M/S AMRIK SINGH SURINDER SINGH ASR.