Recent Judgments

Latest ITAT tax tribunal orders across all benches.(361,890 total)

CALCUTTA CHROMOTYPE LTD. vs COLLECTOR OF CENTRAL EXCISE, CALCUTTA

CIVIL APPEAL No. 241/1991ITAT SC

2 Judges

31/3/1998

THE COCA-COLA EXPORT CORPORATION vs INCOME TAX OFFICER AND ANR.

CIVIL APPEAL No. 4074/1985ITAT SC

2 Judges

30/3/1998

CENTRAL BOARD OF DIRECT TAXES AND ORS. vs OBEROI HOTELS (INDIA) PVT. LTD.

CIVIL APPEAL No. 5750/1985ITAT SC

2 Judges

30/3/1998

COMMISSIONER OF INCOME-TAX vs CAMA HOTELS LTD.

ITA/28/1998ITAT Gujarat
25/3/1998

COMMISSIONER OF INCOME-TAX vs RAJIV TRADERS PVT LTD.

ITR/10/1990ITAT Gujarat
25/3/1998

COMMISSIONER OF INCOME-TAX vs M/S.CAMA HOTELS LTD.

ITA/26/1998ITAT Gujarat
25/3/1998

COMMISSIONER OF INCOME-TAX vs P.P.CONTRACTOR (DECD.) L/H.R.PCONTRACTOR

ITR/244/1991ITAT Gujarat
24/3/1998

COMMISSIONER OF INCOME-TAX vs BHARAT VIJAY MILLS LTD

ITR/97/1988ITAT Gujarat
24/3/1998

COMMISSIONER OF INCOME-TAX, TAMIL NADU vs S. BALASUBRAMANIAN

CIVIL APPEAL No. 4048/1984ITAT SC

2 Judges

24/3/1998

COMMISSIONER OF INCOME TAX, KARNATAKA. BANGALORE vs M/S. SHAAN FINANCE (P.) LTD. BANGALORE ETC.

CIVIL APPEAL No. 7077/1993ITAT SC

2 Judges

20/3/1998

COMMISSIONER OF INCOME TAX vs JYOTI MARKETING & PROJECTS LTD.

ITR/9/1995ITAT Gujarat
19/3/1998

COMMISSIONER OF INCOME TAX vs AMBALAL MADHAVDAS

ITR/2/1995ITAT Gujarat
19/3/1998

COMMISSIONER OF INCOME TAX vs TALALA TALUKA SAHAKARI KHAND UDYOG MANDLI LTD.

ITR/22/1995ITAT Gujarat
19/3/1998

COMMISSIONER OF INCOME TAX vs NAVIN TRDERS

ITR/1/1995ITAT Gujarat
19/3/1998

COMMISSIONER OF INCOME TAX vs BOMBAY GARRAGE (ABD)LTD.

ITR/8/1995ITAT Gujarat
19/3/1998

COMMISSIONER OF INCOME TAX vs KAMAL METAL INDUTRIES

ITR/48/1995ITAT Gujarat
19/3/1998

COMMISSIONER OF INCOME TAX vs M/S.SAURASHTA BOTTLING P.LTD.

ITA/92/1996ITAT Gujarat
19/3/1998

COMMISSIONER OF INCOME TAX vs GITA GINNING & OIL INDUSTRIES

ITR/51/1995ITAT Gujarat
19/3/1998

COMMISSIONER OF INCOME TAX vs METRO ENTERPRISES

ITR/49/1995ITAT Gujarat
19/3/1998

COMMISSIONER OF INCOME TAX vs ATLAS LAMINATE INDUSTRIES

ITR/45/1995ITAT Gujarat
19/3/1998

COMMISSIONER OF INCOME-TAX vs MINOR BHAGWANDAS K. PATEL

ITA/29/1998ITAT Gujarat
16/3/1998

MIHIR TEXTILES LTD vs COMMISSIONER OF INCOME TAX

ITR/306/1987ITAT Gujarat
12/3/1998

AMBICA MILLS LTD vs COMMISSIONER OF INCOME TAX

ITR/277/1987ITAT Gujarat
11/3/1998

BHARAT CARPETS LTD. vs C.I.T.

ITR/234/1983ITAT Delhi
10/3/1998

COMMISSIONER OF INCOME-TAX vs BHARAT VIJAY CONSTRUCTION CO

ITR/134/1989ITAT Gujarat
6/3/1998

COMMISSIONER OF INCOME-TAX vs RANJIT CONSTRUCTION CO.

ITR/184/1988ITAT Gujarat
6/3/1998

COMMISSIONER OF INCOME-TAX vs VALLABH GLASS WORKS LTD

ITR/177/1988ITAT Gujarat
6/3/1998

COMMISSIONER OF INCOME TAX, BHUBANESHWAR AND ANR. vs PARMESHWARI DEVI SULTANIA AND ORS.

CIVIL APPEAL No. 142/1997ITAT SC

2 Judges

6/3/1998

COMMR. OF INCOME TAX vs PARMESHWARI DEVI SULTANIA

C.A. No.-000142-000142 - 1997ITAT SC
6/3/1998

COMMISSIONER OF INCOME-TAX vs WINDSOR FOODS LTD.

ITR/227/1985ITAT Gujarat
5/3/1998