Recent Judgments
Latest ITAT tax tribunal orders across all benches.(358,351 total)
H. D. DEVASIA & CO., KERALA vs COMMISSIONER OF INCOME TAX, KERALA
CIVIL APPEAL No. 2716/1972ITAT SC
3 Judges
CLOTH TRADERS (P) LTD., ETC vs ADDL. COMMR. OF INCOME TAX, GUJARAT-I, ETC.
CIVIL APPEAL No. 117/1975ITAT SC
3 Judges
SASSOON J. DAVLD & CO. (P) LTD., BOMBAY vs C.L.T., BOMBAY
CIVIL APPEAL No. 2501/1972ITAT SC
2 Judges
HARDIP SINGH & ANR. vs THE INCOME TAX OFFICER, AMRITSAR & ORS.
CIVIL APPEAL No. 2390/1972ITAT SC
3 Judges
MADHAV PRASAD JATIA vs COMMISSIONER OF INCOME TAX, U.P., LUCKNOW
CIVIL APPEAL No. 1831/1972ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX, MYSORE vs HER HIGHNESS VIJAYABA, DOWGER MAHARANI SAHEB OF BHAVNAGAR PALACE, BHAVNAGAR & ORS.
CIVIL APPEAL No. 2170/1972ITAT SC
2 Judges
INCOME TAX OFFICER & ORS. vs M/S. MADNANI ENGINEERING WORKS LTD., CALCUTTA
CIVIL APPEAL No. 829/1975ITAT SC
2 Judges
GESTETNER DUPLICATORS (PVT.) LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 565/1978ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, PATIALA vs M/S. GROZ BACKERT SABOO LTD.
CIVIL APPEAL No. 1482/1972ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, (CENTRAL) DELHI, NEW DELHI vs BIJLI COTTON MILLS (P) LTD., HATHRAS DISTT., ALIGARH
CIVIL APPEAL No. 1328/1973ITAT SC
2 Judges
D.S. BIST & SONS, NAINITAL vs COMMISSIONER OF INCOME TAX, DELHI CENTRAL, NEW DELHI
CIVIL APPEAL No. 1727/1972ITAT SC
3 Judges
BRIJ BHUSHAN LAL PARDUMAN KUMAR ETC. vs COMMISSIONER OF INCOME TAX, HARYANA, HIMACHAL PRADESH AND NEW DELHI-III
CIVIL APPEAL No. 1701/1974ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, PATIALA vs PATIALA FLOUR MILLS CO. PVT. LTD., PATIALA
CIVIL APPEAL No. 2395/1977ITAT SC
3 Judges
COMMISSIONER OF SALES TAX, M.P. INDORE AND ORS. vs RADHAKRISHAN AND ORS.
CRIMINAL APPEAL No. 78/1972ITAT SC
3 Judges
RAJAPALAYAM MILLS LTD. vs COMMISSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 1989/1977ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, WEST BENGAL III, CALCUTTA vs RAJENDRA PRASAD MOODY, CALCUTTA ETC.
TAX REFERENCE CASE No. 1/1971ITAT SC
3 Judges
SUTLEJ COTTON MILLS LTD vs COMMR. OF INCOME TAX, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 1847/1972ITAT SC
2 Judges
MAHANT SRI SRINIVAS RAMNUJ DAS, MAHANT OF EMAR MATH, PURI vs THE AGRICULTURAL INCOME TAX OFFICER, PURI & ANR.
CIVIL APPEAL No. 1770/1972ITAT SC
3 Judges
M/S Y. L. AGARWALLA AND ORS. vs COMMISSIONER OF INCOME TAX, CENTRAL, CALCUTTA
CIVIL APPEAL No. 1112/1976ITAT SC
2 Judges
DHARMAPOSHANAM CO. KERALA vs COMMISSIONER OF INCOME TAX, KERALA
CIVIL APPEAL No. 6/1975ITAT SC
3 Judges
DHARMADEEPTI, ALWAYE, KERALA vs THE COMMISSIONER OF INCOME TAX, KERALA
CIVIL APPEAL No. 82/1975ITAT SC
3 Judges
MANGALORE ELECTRIC SUPPLY CO. LTD. vs THE COMMISSIONER OF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 2160/1972ITAT SC
3 Judges
B. R. LTD. vs V. P. GUPTA, C.I.T., BOMBAY
CIVIL APPEAL No. 1594/1972ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX WEST BENGAL I, CALCUTTA vs CLIVE INSURANCE CO. LTD., CALCUTTA
CIVIL APPEAL No. 1590/1973ITAT SC
3 Judges
CAMBAY ELECTRIC SUPPLY INDUSTRIAL CO. LTD. vs THE COMMISSIONER OF INCOME TAX, GUJARAT-II AHMEDABAD (AND VICE VERSA)
CIVIL APPEAL No. 785/1977ITAT SC
2 Judges
TOLARAM BIJOY KUMAR vs COMMISSIONER OF INCOME TAX, ASSAM
CIVIL APPEAL No. 1980/1972ITAT SC
3 Judges
SUPERINTENDENT OF TAXES, TEZPUR AND ORS. vs M/S. BORMAHAJAN TEA CO. LTD.
CIVIL APPEAL No. 602/1974ITAT SC
2 Judges
VISHNU AGENCIES (PVT.) LTD. ETC. vs COMMERCIAL TAX OFFICER & ORS. ETC.
CIVIL APPEAL No. 724/1976ITAT SC
7 Judges
ADDITIONAL COMMISSIONER OF INCOME TAX, GUJARAT, I, AHMEDABAD vs M/S. GURJARGRAVURES PRIVATE LIMITED
CIVIL APPEAL No. 1655/1972ITAT SC
2 Judges
RAMACHANDER SHIV NARAYAN vs COMMISSIONER OF INCOME TAX, ANDHRA PRADESH, HYDERABAD
CIVIL APPEAL No. 1611/1972ITAT SC
2 Judges