Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,475 total)
ESTATE OF AMBALAL SARABHAI vs COMMISSIONER OF INCOME TAX
ITR/299/1984ITAT Gujarat
DECOM MARKETING PVT. LTD. vs COMMISSIONER OF INCOME TAX
ITR/266/1984ITAT Gujarat
RAJESH BABUBHAI DAMANIA vs THE COMMISSIONER OF INCOME TAX
ITR/45/1999ITAT Gujarat
COMMISSIONER OF INCOME TAX, TRIVANDRUM vs M?S ANAND THEATRES ETC. ETC.
CIVIL APPEAL No. 4758/1998ITAT SC
2 Judges
C.I.T.,TRIVANDRUM vs M/S.ANAND THEATRES
C.A. No.-004758-004758 - 1998ITAT SC
M.B.Shah A.P.Misra
HINDUSTAN AERONAUTICS LTD. vs COMNR OF INCOME TAX
C.A. No.-009104-009104 - 1995ITAT SC
COLLECTOR OF CUSTOMS, BOMBAY vs GRASIM INDUSTRIES LIMITED
C.A. No.-011388-011388 - 1995ITAT SC
COLLECTOR OF CUSTOMS, MADRAS vs INDIAN ORGANIC CHEMICALS
C.A. No.-008308-008308 - 1995ITAT SC
THE D.C.(IT) (ASSTT.) vs SAYAJI INDUSTRIES LTD.
TAXAP/253/1999ITAT Gujarat
HONOURABLE MR. JUSTICE ANIL R. DAVE,HONOURABLE MR. JUSTICE MOHIT S. SHAH
ASSTT.COMMISSIONER OF INCOME- TAX vs B.N. CORPORATION
TAXAP/251/1999ITAT Gujarat
C.I.T. vs KISHOR MOHANLAL TELWALA
ITA/411/1999ITAT Gujarat
ASSISTANT COMMI. OF INCOME TAX vs ALL INDIA WOMEN CONFERENCE
TAXAP/87/1999ITAT Gujarat
TRUSTEES OF H.E.H. THE NIZAM' S PILGRIMAGE MONEY TRUST, HYDERABAD vs COMMISSIONER OF INCOME TAX, ANDHRAPRADESH, HYDERABAD
CIVIL APPEAL No. 2328/1995ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX vs CAMA HOTELS LIMITED
ITR/53/1986ITAT Gujarat
COMMISSIONER OF INCOME TAX vs UNITED PROVINCES ELECTRIC SUPPLY CO
C.A. No.-006325-006325 - 1995ITAT SC
V.M. SALGAOCAR AND BROS. PVT. LTD. ETC. ETC. vs COMMISSIONER OF INCOME TAX ETC.
CIVIL APPEAL No. 657/1994ITAT SC
2 Judges
.M. SALGAOCAR & BORS. VS COMMISSIONER OF INCOME TAX
C.A. No.-000657-000657 - 1994ITAT SC
COLLECTOR OF CENTRAL EXCISE, BARODA vs UNITED PHOSPHONUS LTD
C.A. No.-008999-009000 - 1996ITAT SC
COMMISSIONER OF INCOME TAX vs SAHYOG INVESTMENTS P. LTD.
ITA/384/1999ITAT Gujarat
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS vs M/S. VENUS CASTINGS (P) LTD. ETC. ETC.
CIVIL APPEAL No. 4998/1999ITAT SC
2 Judges
COMMNR.OF CENT.EXCISE & CUSTOMS vs M/S.VENUS CASTINGS P.LTD
C.A. No.-004998-004998 - 1999ITAT SC
COMMISSIONER OF INCOME TAX, BHOPAL vs HINDUSTAN ELECTOR GRAPHITES LTD., INDORE
CIVIL APPEAL No. 2454/1998ITAT SC
2 Judges
C.I.T., BHOPAL vs HINDUSTAN ELECTOR GRAPHITES LTD
C.A. No.-002454-002454 - 1998ITAT SC
COMMISSIONER OF INCOME TAX vs MAHENDRA MILLS
C.A. No.-005394-005394 - 1994ITAT SC
THE TRAVANCORE RUBBER AND TEA CO. LTD. vs COMMISSIONER OF INCOME TAX, TRIVANDRUM
CIVIL APPEAL No. 385/1999ITAT SC
2 Judges
THE TRAVENCORE RUBBER & TEA CO.LTD. vs C.I.T., TRIVANDRUM
C.A. No.-000385-000386 - 1999ITAT SC
COMMNR., SALES TAX, U.P. vs M/S.LAL KUNWA STONE CRUSHER (P) LTD
C.A. No.-005654-005654 - 1998ITAT SC
M/S.SIV INDUSTRIES LTD. vs COMMNR.OF CENTRAL EXCISE & CUSTOMS
C.A. No.-001787-001787 - 1998ITAT SC
CHELMSFORD CLUB vs COMMISSIONER OF INCOME TAX, DELHI
C.A. No.-005364-005365 - 1995ITAT SC
THE EIMCO K.C.P. LTD. MADRAS vs COMMISSIONER OF INCOME TAX,.MADRAS
CIVIL APPEAL No. 4058/1994ITAT SC
2 Judges
