Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,850 total)
TRAVANCORE SUGARS AND CHEMICALS LTD. vs COMMISSIONER OF INCOME-TAX, KERALA
CIVIL APPEAL No. 324/1965ITAT SC
3 Judges
SHREE MEENAKSHI MILLS LTD., MADURAI vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 557/1965ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, U.P. vs NAINITAL BANK LTD.
CIVIL APPEAL No. 601/1965ITAT SC
3 Judges
FATEHCHAND MURLIDHAR AND ANR vs COMMISSIONER OF INCOME-TAX, CALCUTTA
CIVIL APPEAL No. 1108/1964ITAT SC
2 Judges
H. H. YESHWANT RAO GHORPADE vs THE COMMISSIONER OF WEALTH TAX, BANGALORE
CIVIL APPEAL No. 1133/1965ITAT SC
3 Judges
NALNIKANT AMBALAL MODY vs COMMISSIONER OF INCOME TAX, BOMBAY
CIVIL APPEAL No. 731/1964ITAT SC
3 Judges
COMMISSIONER OF WEALTH TAX WEST BENGAL vs IMPERIAL TOBACCO CO. OF INDIA LID.
CIVIL APPEAL No. 1062/1966ITAT SC
3 Judges
KISHANCHAND LUNIDASINGH BAJAJ vs COMMISSIONER OF INCOME-TAX, MYSORE
CIVIL APPEAL No. 234/1965ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, PATIALA & ORS. vs M/S. SHAHZADA NAND & SONS & ORS.
CIVIL APPEAL No. 494/1964ITAT SC
3 Judges
ESTHURI ASWATHIAH vs COMMISSIONER OF INCOME-TAX, MYSORE
CIVIL APPEAL No. 402/1966ITAT SC
3 Judges
TRAVANCORE TITANIUM PRODUCTS LTD. vs COMMISSIONER OF INCOME-TAX, KERALA
CIVIL APPEAL No. 235/1963ITAT SC
3 Judges
COMMISSIONER OF LNCOME-TAX, BOMBAY CITY vs TATA LOCOMOTIVE & ENGINEERING CO., LTD.
CIVIL APPEAL No. 236/1965ITAT SC
3 Judges
GOWLI BUDDANNA vs COMMISSIONER OF INCOME-TAX, MYSORE, BANGALORE
CIVIL APPEAL No. 328/1965ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY, SOUTH POONA vs MURLIDHAR JHAWAR & PURNA GINNING AND PRESSING FACTORY, DHARMABAD
CIVIL APPEAL No. 327/1965ITAT SC
3 Judges
SIR HUKUMCHAND & MANNALAL CO. vs COMMISSIONER OF INCOME-TAX, MADHYA PRADESH
CIVIL APPEAL No. 223/1965ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, PUNJAB vs M/S. CHANDER BHAN HARBHAJAN LAL
CIVIL APPEAL No. 605/1963ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, DELHI AND RAJASTHAN vs M/S. BHARAT CARBON AND RIBBON MANUFACTURING CO.
CIVIL APPEAL No. 106/1965ITAT SC
3 Judges
FIRST INCOME-TAX OFFICER, SALEM vs M/S. SHORT BROTHERS (P) LTD.
CIVIL APPEAL No. 97/1965ITAT SC
3 Judges
INCOME-TAX OFFICER, A-WARD, LUCKNOW vs BACHULAL KAPOOR
CIVIL APPEAL No. 638/1961ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, DELHI AND RAJASTHAN vs THE MEWAR TEXTILE MILLS LTD.
CIVIL APPEAL No. 969/1964ITAT SC
3 Judges
INDIA CEMENTS LTD., MADRAS vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 1106/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH vs M/S. NANDLAL BHANDARI MILLS LTD.
CIVIL APPEAL No. 629/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH ETC. . vs M/S. STRAW PRODUCTS LTD., BHOPAL
CIVIL APPEAL No. 893/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs DHARAMPUR LEATHER CLOTH CO. LTD., BOMBAY
CIVIL APPEAL No. 956/1964ITAT SC
3 Judges
M.CT.M. CHIDAMBARAM CHETTIAR vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 477/1964ITAT SC
3 Judges
T. S. SRINIVASAN vs COMMISSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 853/1964ITAT SC
3 Judges
THE COMMISSIONER OF INCOME TAX, PUNJAB vs THE LAHORE ELECTRIC SUPPLY CO.
CIVIL APPEAL No. 813/1963ITAT SC
3 Judges
HARI PRASAD JAYANTILAL & CO. LTD. vs INCOME-TAX OFFICER, SPECIAL INVESTIGATION CIRCLE-B
CIVIL APPEAL No. 871/1964ITAT SC
3 Judges
KESORAM INDUSTRIES & COTTON MILLS LTD. vs COMMISSIONER OF WEALTH TAX, (CENTRAL) CALCUTTA
CIVIL APPEAL No. 539/1964ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, KERALA vs SOUTH INDIAN BANK LTD. TRICHUR
CIVIL APPEAL No. 842/1964ITAT SC
3 Judges
