Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,073 total)
K. M. S. REDDY, COMMISSIONER OF INCOME. TAX, KERALA (COIMBATORE), ERNAKULAM vs THE WEST COAST CHEMICALS AND INDUSTRIES LTD. (IN LIQUIDATION), ALLEPPY
CIVIL APPEAL No. 286/1961ITAT SC
3 Judges
THE FAZILKA ELECTRIC SUPPLY CO. LTD . vs THE COMMISSIONER OF INCOME-TAX, DELHI
CIVIL APPEAL No. 183/1961ITAT SC
2 Judges
THE INCOME TAX OFFICER vs ARVIND N. MAFATLAL
CIVIL APPEAL No. 502/1960ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY I, BOMBAY vs BAI SHIRINBAI K. KOOKA
CIVIL APPEAL No. 133/1958ITAT SC
7 Judges
M/S. SOORAJMULL NAGARMULL vs COMMISSIONER OF INCOME-TAX, CALCUTTA (AND CONNECTED APPEAL)
CIVIL APPEAL No. 238/1961ITAT SC
3 Judges
INDORE MALWA UNITED MILLS LTD vs THE COMMISSIONER OF INCOME-TAX(CENTRAL) BOMBAY
CIVIL APPEAL No. 149/1961ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX vs SHAPOORJI PALLONJI MISTRY
CIVIL APPEAL No. 420/1961ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX BOMBAY vs MANILAL DHANJI, BOMBAY
CIVIL APPEAL No. 323/1961ITAT SC
3 Judges
THE COMMISSIONER OF INCOME TAX, DELHI AND RAJASTHAN vs M/S. NATIONAL FINANCE LTD.
CIVIL APPEAL No. 559/1960ITAT SC
3 Judges
THE INCOME TAX OFFICER. MADRAS vs S. K. HABIBULLAH, MADRAS
CIVIL APPEAL No. 557/1960ITAT SC
3 Judges
THE COMMISSIONER OF INCOME TAX, MADRAS AND ANOTHER vs S. V. ANGIDI CHETTIAR
CIVIL APPEAL No. 6/1961ITAT SC
5 Judges
THE INCOME-TAX OFFICER CIRCLE II MADURA, AND ANOTHER vs M. R. VIDYASAGAR
CIVIL APPEAL No. 545/1960ITAT SC
5 Judges
COMMISSIONER OF INCOME TAX KERALA vs HELEN RUBBER INDUSTRIES LTD .
CIVIL APPEAL No. 466/1960ITAT SC
5 Judges
P. vs RAGHAVA REDDI AND ANOTHER versus COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 325/1960ITAT SC
5 Judges
GORDON WOODROFFEE LEATHER MANUFACTURING CO. vs THE COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 62/1961ITAT SC
5 Judges
DHARAMVIR DHIR. vs THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
CIVIL APPEAL No. 448/1959ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX, MADRAS vs K.T.M.T.M ABDUL KAYOOM
REVIEW PETITION (CIVIL) No. 16/1960ITAT SC
3 Judges
THE ADDITIONAL INCOME-TAX OFFICER, SALEM vs E.ALFRED
CIVIL APPEAL No. 282/1960ITAT SC
3 Judges
THE FIRST ADDITIONAL INCOME-TAX OFFICER, MYSORE vs H.N.S. IYENGAR
CIVIL APPEAL No. 60/1961ITAT SC
3 Judges
KARANPURA DEVELOPMENT CO., LTD. vs THE COMMISSIONER OF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 376/1960ITAT SC
3 Judges
THE DOOARS TEA CO., LTD. vs COMMISSIONER OF AGRICULTURAL INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 381/1960ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX, KERALA AND COIMBATORE vs PUTHIYA PONMANICHINTAKAM WAKF MANAGER P. P. AYESHA BI BI
CIVIL APPEAL No. 397/1960ITAT SC
3 Judges
CHANDRAKANT KRISHNARAO PRADHAN AND ANOTHER vs THE COLLECTOR OF CUSTOMS, BOMBAY AND OTHERS
CIVIL APPEAL No. 80/1960ITAT SC
5 Judges
THE COMMISSIONER OF INCOME-TAX, MADRAS vs S. A. S. MARIMUTHU NADAR
CIVIL APPEAL No. 427/1960ITAT SC
3 Judges
BALAJI vs INCOME-TAX OFFICER, SPECIAL INVESTIGATION CIRCLE
WRIT PETITION (CIVIL) No. 240/1960ITAT SC
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY II vs SHAKUNTALA AND TWO OTHERS ETC.
CIVIL APPEAL No. 125/1960ITAT SC
3 Judges
RAJAH S. vs JAGANNATH RAO versus COMMISSIONER OF INCOME-TAX, HYDERABAD
CIVIL APPEAL No. 1661/1959ITAT SC
3 Judges
SHRI KANHAIYALAL LOHIA vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 347/1960ITAT SC
3 Judges
THE COMMISSIONER OF INCOME-TAX NEW DELHI vs M/S. CHUNI LAL MOONGA RAM
CIVIL APPEAL No. 39/1960ITAT SC
3 Judges
RANJIT SINGH vs THE COMMISSIONER OF INCOME-TAX, U. P. AND OTHERS
WRIT PETITION (CIVIL) No. 85/1959ITAT SC
5 Judges
