Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,292 total)
DEPUTY COMMISSIONER OF SALES TAX (LAW), BOARD OF REVENUE (TAXES), ERNAKULAM vs MOTOR INDUSTRIES CO., ERNAKULAM
CIVIL APPEAL No. 210/1983ITAT SC
2 Judges
KALLOOMAL TAPESWARI PRASAD (HUF), KANPUR vs THE C. I T., KANPUR
CIVIL APPEAL No. 1370/1974ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, DELHI vs DELHI SAFE DEPOSIT CO. LTD.
CIVIL APPEAL No. 1235/1974ITAT SC
2 Judges
VAZIR SULTAN TOBACCO CO. LTD. ETC. ETC. vs COMMISSIONER OF INCOME-TAX ANDHRA PRADESH, HYDERABAD
CIVIL APPEAL No. 860/1973ITAT SC
3 Judges
ASSOCIATED CEMENT CO. LTD. vs COMMERCIAL TAX OFFICER, KOTA & ORS.
CIVIL APPEAL No. 852/1980ITAT SC
3 Judges
THE ASSOTD. CEMENT COMPANIES LTD. vs THE COMMERCIAL TAX OFFICER
C.A. No.-000852-000852 - 1980ITAT SC
KAPURCHAND SHRIMAL vs COMMISSIONER OF INCOME TAX, ANDHRA PRADESH,HYDERABAD
CIVIL APPEAL No. 1286/1973ITAT SC
2 Judges
SHIELA KAUSHISH vs COMMISSIONER OF INCOME-TAX, DELHI
CIVIL APPEAL No. 2110/1978ITAT SC
2 Judges
SANTOSHI TEL UTPADAK KENDRA vs DEPUTY COMMISSIONER OF SALES TAX
CIVIL APPEAL No. 1968/1978ITAT SC
2 Judges
BEHARILAL RAMCHARAN vs INCOME-TAX OFFICER, SPECIAL CIRCLE B WARD, KANPUR AND ANR.
CIVIL APPEAL No. 2367/1976ITAT SC
3 Judges
JAMNAPRASAD KANHAIYALAL vs COMMISSIONER OF INCOME-TAX, M.P., BHOPAL
TAX REFERENCE CASE No. 19/1975ITAT SC
3 Judges
GANGA SARAN SONS PVT. LTD. CALCUTTA vs INCOME TAX OFFICER & ORS.
CIVIL APPEAL No. 1146/1973ITAT SC
2 Judges
C.I.T. BOMBAY vs BAR COUNCIL OF MAHARASHTRA BAR COUNCIL OF INDIA BAR COUNCIL OF GUJARAT
CIVIL APPEAL No. 2115/1980ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, NEW DELHI vs FEDERATION OF INDIAN CHAMBERS OF COMMERCE & INDUSTRIES, NEW DELHI
TAX REFERENCE CASE No. 17/1975ITAT SC
3 Judges
AHMED IBRAHIM SAHIGRA DHORAJI vs COMMISSIONER OF WEALTH TAX, GUJARAT
CIVIL APPEAL No. 1217/1973ITAT SC
2 Judges
BARENDRA PRASAD RAY & ORS. vs THE INCOME-TAX OFFICER 'A' WARD FOREIGN SECTION AND ORS.
CIVIL APPEAL No. 1038/1973ITAT SC
3 Judges
WEALTH TAX OFFICER, CALICUT vs C. K. MAMMED KAYI (SINCE DECEASED) THROUGH HIS L.RS. T.M. POCKER & ORS.
CIVIL APPEAL No. 1543/1971ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX, AMRITSAR vs SURESH SETH
CIVIL APPEAL No. 768/1978ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, BANGALORE ETC. ETC. vs B. C. SRINIVASA SETTY, ETC. ETC.
CIVIL APPEAL No. 1146/1975ITAT SC
3 Judges
THE COMMISSIONER OF INCOME TAX, KERALA vs SMT. P.K. KOCHAMMU AMMA PEROKE
CIVIL APPEAL No. 1086/1973ITAT SC
2 Judges
KISHINCHAND CHELLARAM vs THE COMMR. OF INCOME-TAX BOMBAY CITY II, BOMBAY
CIVIL APPEAL No. 2728/1972ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX, LUCKNOW vs P. K. BANERJEE (DEAD) BY LRS.
CIVIL APPEAL No. 1163/1973ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH HYDERABAD vs TOSHOKU LTD. GUNTUR ETC.
CIVIL APPEAL No. 782/1973ITAT SC
2 Judges
L.B. SUGAR FACTORY & OIL MILLS (P) LTD. PILIBHIT vs C.L.T. U.P., LUCKNOW
CIVIL APPEAL No. 298/1973ITAT SC
3 Judges
EMPIRE JUTE CO. LID. vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 1197/1974ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, PATIALA vs PIARA SINGH
CIVIL APPEAL No. 2752/1972ITAT SC
3 Judges
ANANTHARAM VEERASINGAIAH & CO. vs COMMISSIONER OF INCOME TAX, A.P.
CIVIL APPEAL No. 2592/1972ITAT SC
3 Judges
MAHALAXMI SUGAR MILLS CO. LTD. vs COMMISSIONER OF INCOME-TAX, DELHI, NEW DELHI
CIVIL APPEAL No. 2440/1972ITAT SC
3 Judges
LIQUIDATOR OF MAHAMUDABAD PROPERTIES (P) LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL II, CALCUTTA
CIVIL APPEAL No. 2138/1972ITAT SC
2 Judges
GRINDLAYS BANK LIMITED vs THE INCOME TAX OFFICER, H WARD COMPANIES, DISTRICT-IV, CALCUTTA AND ORS.
CIVIL APPEAL No. 2009/1978ITAT SC
2 Judges
