Recent Judgments
Latest ITAT tax tribunal orders across all benches.(357,292 total)
J.M. BHATIA, APPELLATE ASSISTANT COMMISSIONER OF WEALTH TAX & ORS. vs J.M. SHAH
CIVIL APPEAL No. 680/1975ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX PATLALA vs M/S. JAGANNATH PYARELAL
CIVIL APPEAL No. 124/1974ITAT SC
2 Judges
THE COMMISSIONER OF INCOME TAX, BANGALORE vs SRI J.H. GOTLA, YADAGIRI
CIVIL APPEAL No. 1596/1973ITAT SC
3 Judges
THE DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX & SALES TAX, ERNAKULAM vs INDIAN EXPLOSIVES LTD.
CIVIL APPEAL No. 867/1974ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, KANPUR ETC. vs M/S. MOTHER INDIA REFRIGERATION INDUSTRIES (P) LTD. ETC.
CIVIL APPEAL No. 1570/1973ITAT SC
3 Judges
C. I. T. CENTRAL BOMBAY vs JALAN TRADING CO. (P) LTD.
CIVIL APPEAL No. 1733/1973ITAT SC
3 Judges
COMMISSIONER OF INCOME TAX, A.P. vs M/S. T.VEERABHADRA RAO, K. KOTESWARA RAO & CO.
CIVIL APPEAL No. 114/1975ITAT SC
2 Judges
DEPUTY COMMISSIONER OF SALES-TAX, (LAW) BOARD OF REVENUE (TAXES), ERNAKULAM vs MESSRS K. KELUKUTTY
CIVIL APPEAL No. 2585/1978ITAT SC
2 Judges
MC DOWELL & COMPANY LIMITED vs THE COMMERCIAL TAX OFFICER
CIVIL APPEAL No. 570/1983ITAT SC
5 Judges
ASSOCIATED CEMENT CO. LTD. vs DIRECTOR OF INSPECTION, CUSTOMS & CENTRAL EXCISE, NEW DELHI.
CIVIL APPEAL No. 1201/1972ITAT SC
3 Judges
COMMISSIONER OF WEALTH-TAX ORISSA, BHUBANESHWAR. vs VYSYARAJU BADREENARAYANA MOORTHY RAJU, BERHAMPUR (GANJAM).
TAX REFERENCE CASE No. 3/1975ITAT SC
3 Judges
THE COMMISSIONER OF WEALTH TAX, GUJARAT, AHMEDABAD vs KANTILAL MANILAL ETC. ETC.
CIVIL APPEAL No. 1311/1973ITAT SC
2 Judges
M/S LOHIA MACHINES LIMITED AND ANR. vs UNION OF INDIA AND ORS.
WRIT PETITION (CIVIL) No. 4509/1980ITAT SC
5 Judges
COMMISSIONER OF INCOME TAX, ANDHRA PRADESH vs M. CHANDRA SEKHAR
CIVIL APPEAL No. 1299/1973ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX, ERNAKULAM (KERALA) vs THE OFFICIAL LIQUIDATOR, PALAI CENTRAL BANK LTD. (IN LIQUIDATION)
CIVIL APPEAL No. 2090/1980ITAT SC
3 Judges
COMMISSIONER OF INCOME-TAX CALCUTTA vs DALHOUSIE PROPERTIES LTD.
CIVIL APPEAL No. 3786/1982ITAT SC
2 Judges
P. JAYAPPAN vs S.K. PERUMAL, FIRST INCOME-TAX OFFICER, TUTICORIN
CRIMINAL APPEAL No. 1923/1984ITAT SC
3 Judges
BHAGWAN DAS SITA RAM vs COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 1168/1973ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX, KANPUR vs M/S. J.K. COTTON MANUFACTURERS LTD.
CIVIL APPEAL No. 1179/1973ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX, PATNA vs RAGHUBIR NARAIN SINGH
CIVIL APPEAL No. 1233/1973ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX, BIHAR, PATNA vs MAHARAJA KUMAR KAMAL SINGH
CIVIL APPEAL No. 1238/1973ITAT SC
3 Judges
JUGGL LAL KAMLAPAT BANKERS & ANR. vs WEALTH TAX OFFICER SPECIAL CIRCLE C-WARD KANPUR & ORS.
CIVIL APPEAL No. 816/1978ITAT SC
3 Judges
C.I.T. WEST BENGAL - III & ORS. ETC. vs ORIENTAL RUBBER WORKS ETC .
CIVIL APPEAL No. 1652/1973ITAT SC
3 Judges
COMMISSIONER OF WEALTH TAX, GUJARAT vs VIMLABEN VADILAL MEHTA
CIVIL APPEAL No. 1423/1973ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX GUJARAT, AHMEDABAD vs VADILAL LALLUBHAI ETC.
CIVIL APPEAL No. 1524/1973ITAT SC
2 Judges
COMMISSIONER OF WEALTH TAX, MADRAS vs K. S. N. BHATT
CIVIL APPEAL No. 384/1978ITAT SC
2 Judges
COMMISSIONER OF INCOME TAX, BOMBAY AND OTHERS vs MAHINDRA AND MAHINDRA LIMITED & ORS.
CIVIL APPEAL No. 3685/1982ITAT SC
2 Judges
COMMISSIONER OF INCOME-TAX BOMBAY CITY-III, BOMBAY vs SHANTILAL PRIVATE LIMITED BOMBAY
TAX REFERENCE CASE No. 4/1978ITAT SC
3 Judges
H.M.M LIMITED vs DIRECTOR OF ENTRY TAX, WEST BENGAL & OTHERS
CIVIL APPEAL No. 861/1980ITAT SC
3 Judges
APOORVA SHANTILAL SHAH vs COMMISSIONER OF INCOME TAX GUJARAT-I, AHMEDABAD
CIVIL APPEAL No. 35/1982ITAT SC
2 Judges
