Recent Judgments

Latest ITAT tax tribunal orders across all benches.(358,351 total)

COMMISSIONER OF INCOME TAX vs NILGIRI INVESTMENTS PVT. LTD.

ITR/315/1993ITAT Gujarat
6/11/2001

COMMISSIONER OF INCOME TAX vs SUHRID SARABHAI (HUF) TRUST NO.1

ITR/305/1993ITAT Gujarat
6/11/2001

COMMNR.OF CENTRAL EXCISE, MUMBAI vs M/S.FISHER ROSEMOUNT INDIA LTD

C.A. No.-002901-002901 - 2000ITAT SC
6/11/2001

COMMISSIONER OF INCOME TAX vs FARIDAHMED ABDULSAMAD

ITR/140/1988ITAT Gujarat
1/11/2001

MEHTA TRANSPORT CO. vs COMMISSIONER OF INCOME TAX

ITR/10/1988ITAT Gujarat
1/11/2001

COMMISSIONER OF INCOME-TAX vs MAHAVIR BUILDERS

ITR/182/1988ITAT Gujarat
30/10/2001

AMRISH & CO. vs COMMISSIONER OF INCOME TAX

ITR/72/1988ITAT Gujarat
30/10/2001

COMMISSIONER OF WEALTH TAX vs SANGEETH KENDRA CHARITY TRUST

WTR/35/1987ITAT Gujarat
25/10/2001

COMMISSIONER OF WEALTH TAX vs AMBALAL SARABHAI T NOS 3 TO 5

WTR/25/1987ITAT Gujarat
25/10/2001

COMMISSIONER OF WEALTH-TAX vs AMBALAL SARABHAI T.

WTR/27/1987ITAT Gujarat
25/10/2001

DIGVIJAY TILES & POTTERIES LTD vs COMMISSIONER OF INCOME-TAX

ITR/37/1988ITAT Gujarat
23/10/2001

COMMISSIONER OF INCOME TAX vs NAVNITLAL RANCHHODLAL CHARI- TABLE TRUST

ITR/272/1987ITAT Gujarat
23/10/2001

COMMISSIONER OF WEALTH TAX vs LALJIBHAI BHAGWANBHAI KHARAWLA

WTR/50/1987ITAT Gujarat
23/10/2001

COMMISSIONER OF INCOME TAX vs CHETAN CHEMICALS PVT.LTD.

ITR/148/1988ITAT Gujarat
23/10/2001

COMMISSIONER OF WEALTH-TAX vs MALLIKA SARABHAI

WTR/64/1987ITAT Gujarat
23/10/2001

GULAM HUSSAIN SHAIKH CHOUGULE vs S.REYNOLDS, SUPTD. OF CUSTOMS, MARMGOA

Crl.A. No.-001080-001080 - 2001ITAT SC
19/10/2001

COMNR. OF SALES TAX, U.P. vs S/S NEW INDIA INSURANCE CO. LTD

C.A. No.-002421-002421 - 2000ITAT SC

K.T.THOMAS R.C.LAHOTI N.S.HEGDE S.N.VARIAVA.

18/10/2001

SHRI N.K. SHAH vs THE COMMISSIONER OF INCOME TAX

ITR/52/1996ITAT Gujarat
17/10/2001

COMMISSIONER OF INCOME-TAX vs RAJENDRA CORPORATION

ITR/24/1988ITAT Gujarat
17/10/2001

COMMISSIONER OF INCOME TAX vs VINODCHANDRA D ASARWALA,

ITR/162/1988ITAT Gujarat
17/10/2001

COMMISSIONER OF INCOME-TAX vs SUSSEN TEXTILE BEARINGS LTD

ITR/172/1988ITAT Gujarat
17/10/2001

MALBAR INVESTMENT PVT. LTD. vs COMMISSIONER OF INCOME-TAX

ITR/209/1992ITAT Gujarat
16/10/2001

OFISADE PVT LTD vs COMMISSIONER OF INCOME-TAX

ITR/124/1991ITAT Gujarat
16/10/2001

COMMISSIONER OF INCOME-TAX vs BELUR INVESTMENTS PVT LTD

ITR/3/1991ITAT Gujarat
16/10/2001

SARABHAI CHEMICALS PVT. LTD. vs COMMISSIONER OF INCOME TAX

ITR/170/1989ITAT Gujarat
16/10/2001

COMMISSIONER OF INCOME TAX vs DEVARSONS PVT.LTD.

ITR/139/1989ITAT Gujarat
16/10/2001

COMMISSIONER OF INCOME-TAX vs TRIMURTI FABRICS

ITR/138/1993ITAT Gujarat
16/10/2001

COMMISSIONER OF INCOME-TAX vs SARABHAI FOUNDATION

ITR/96/1991ITAT Gujarat
16/10/2001

COMMISSIONER OF INCOME-TAX vs GUJARAT INDUSTRIAL PRODUCTS

ITR/41/1993ITAT Gujarat
16/10/2001

SABARKANTHA DISTRICT CO-OP. MILK PRODUCER'S UNION LTD vs COMMISSIONER OF INCOME-TAX

ITR/99/1991ITAT Gujarat
16/10/2001