Recent Judgments
Latest ITAT tax tribunal orders across all benches.(361,826 total)
M/S.TATA TEA LIMITED vs THE ASST.COMMISSIONER OF INCOME TAX
ITA/87/2009ITAT Kerala
CIT CHANDIGARH vs M/S BHAGWATI STEELS, CHANDIGARH
ITA/693/2009ITAT Punjab & Haryana
CIT-II CHANDIGARH vs M/S CROWN MILK SPECIALTIES PVT. LTD.
ITA/696/2009ITAT Punjab & Haryana
THE COMMISSIONER OF INCOMET AX V vs EON TECHNOLOGY P.LTD.
ITA - 51 / 2010ITAT Delhi
COMMR. OF WEALTH TAX, PANCHKULA vs M/S HARYANA WAREHOUSING CORP.
WTA/17/2005ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs AKOI SAAB HOTEL IMPERIAL
ITA - 91 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs INDIAN RAILWAY FINANCE CORPORATION LTD.
ITA - 70 / 2010ITAT Delhi
CIT, FARIDABAD vs GURBACHAN SINGH
ITA/686/2009ITAT Punjab & Haryana
C.I.T. vs M/S.BRITISH AIRWAYS
C.A. No.-000751-000751 - 2010ITAT SC
C.I.T..MUMBAI vs M/S.EMPTEE POLY-YARN PVT.LTD
C.A. No.-000786-000786 - 2010ITAT SC
C.I.T.,NASHIK vs SHRI SATPUDA TAPI PARISAR SSK LTD
C.A. No.-000617-000617 - 2010ITAT SC
COMMISSIONER OF INCOME TAX vs SHRI CHAND RATAN BAGRI
ITA - 31 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs SHRI CHAND RATAN BAGRI
ITA/31/2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs GOETZE (INDIA) LTD
ITA/239/2008ITAT Delhi
M/S. MISTRY LALJI NARSI DEVELOPMENT CORPORATION vs THE ASSISTANT COMMISSIER OF INCOME TAX AND 2 ORS.
WP/2097/2009ITAT Bombay
COMMNR. OF INCOME TAX, DELHI vs JINDAL EQUIP.LEAS.& CONSULT.SERVICE LTD
C.A. No.-004596-004596 - 2003ITAT SC
COMMISSIONER OF INCOME TAX vs WOODWARD GOVERNOR INDIA LTD.
ITA/82/2010ITAT Delhi
M/S SUPER FOOTWEAR vs ASSTT. COMMISSIONER OF INCOME TAX KARNAL
ITA/79/2010ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX, DELHI vs M/S. KELVINATOR OF INDIA LIMITED
CIVIL APPEAL No. 2009/2003ITAT SC
3 Judges
GAUTAM CABLE INDUSTRIES vs DY. COMMISSIONER OF INCOME TAX
ITA/147/2009ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
GAUTAM CABLE INDUSTRIES vs DY. COMMISSIONER OF INCOME TAX
ITA/152/2009ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
GAUTAM CABLE INDUSTRIES vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 9
ITA - 1035 / 2007ITAT Delhi
COMMNR. OF INCOME TAX, DELHI vs M/S. KELVINATOR OF INDIA LTD
C.A. No.-002009-002011 - 2003ITAT SC
COMMISSIONER OF INCOME TAX vs GOYAL M G GASES LTD
ITA/829/2008ITAT Delhi
CIT, AMRITSAR vs HARBINDER SINGH
ITA/599/2009ITAT Punjab & Haryana
COMMISSIONER OF INCOME TAX vs SMCC CONSTRUCTION INDIA FORMERLY MITSUI KENSETSU INDIA LTD.
ITA/12/2010ITAT Delhi
HON'BLE MR. JUSTICE BADAR DURREZ AHMED,HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
COMMR.OF CENTRAL EXCISE vs M/S POLYPLASTIC
C.A. No.-000298-000299 - 2010ITAT SC
COMMISSIONER OF INCOME TAX vs SADEN VIKAS INDIA LTD.
ITA - 14 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX vs SMCC CONSTRUCTION INDIA FORMERLY MITSUI KENSETSU INDIA LTD.
ITA - 12 / 2010ITAT Delhi
COMMISSIONER OF INCOME TAX-II vs JCT ELECTRONICS LTD.
ITA/676/2009ITAT Punjab & Haryana
MR. JUSTICE M.M. KUMAR,MR. JUSTICE AJAY TEWARI
