Recent Judgments

Latest ITAT tax tribunal orders across all benches.(359,850 total)

ASST. COMMISSIONER OF INCOME TAX(CENTRAL CIRCLE)-6(1), MUMBAI, MUMBAI vs SHRIVALLABH PITTIE INFRAPROJECTS LIMITED, MUMBAI

ITA 6978/MUM/2025[2014-15]Status: DisposedITAT MumbaiAY 2014-15
28/9/2026

RATILAL MANUBHAI DHANANI,AMRELI vs ITO WD 3(1)(4),AMRELI, AMRELI

ITA 697/RJT/2026[2015-16]Status: DisposedITAT RaipurAY 2015-16
28/9/2026

RESHMA DILIP RAMRAKHYANI,GANDHIDHAM vs ITO WARD 2 GANDHIDHAM, GANDHIDHAM

ITA 895/RJT/2025[2014-15]Status: DisposedITAT RaipurAY 2014-15
28/9/2026

GULABBEN KANTILAL GORADIA CHARITABLE TRUST,MUMBAI vs RIDDHI MISHRA, CIT( EXEMPTIONS), MUMBAI

ITA 9017/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
28/9/2026

GULABBEN KANTILAL GORADIA CHARITABLE TRUST,MUMBAI vs RIDDHI MISHRA, CIT(EXEMPTIONS), MUMBAI

ITA 9016/MUM/2026[2026-2027]Status: DisposedITAT MumbaiAY 2026-2027
28/9/2026

RPG COKE PRODUCT,GUWAHATI vs ACIT, CIR-2, GUWAHATI

ITA 389/GTY/2025[2021-22]Status: DisposedITAT GuwahatiAY 2021-22
28/9/2026

ACIT,CENTRAL CIRCLE 1 GUWAHATI, GUWAHATI vs ANIL KUMAR JAIN, ASSAM

ITA 182/GTY/2025[2021-22]Status: DisposedITAT GuwahatiAY 2021-22
28/9/2026

ARULMIGU DHARMARAJAR THIRUKOVIL ,DHARMAPURI vs ITO, EXEMPTIONS WARD,, SALEM

ITA 3399/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
28/9/2026

GLORIA CHRUCH,BYCULLA,MUMBAI vs CIT(EXEMPTION), MUMBAI, CUMBALLA HILL, MUMBAI

ITA 5864/MUM/2026[2026-27]Status: DisposedITAT MumbaiAY 2026-27
28/9/2026

AASPAN COMMODITIES TRADING PRIVATE LIMITED (THROUGH JAYASH DIGE BEING EX-DIRECTOR OF COMPANY),MUMBAI vs ACIT CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI

ITA 4646/MUM/2026[2018-19]Status: DisposedITAT MumbaiAY 2018-19
28/9/2026

AAVIM TRADING SERVICES PRIVATE LIMITED (THROUGH JAYASH DIGE BEING EX-DIRECTOR OF COMPANY),MUMBAI vs ACIT, CENTRAL CIRCLE 4(3), MUMBAI, MUMBAI

ITA 4643/MUM/2026[2019-20]Status: DisposedITAT MumbaiAY 2019-20
28/9/2026

ALAGESAN SELVARAJ,CHENNAI vs INCOME TAX OFFICER, CHENNAI

ITA 717/CHNY/2026[2023-2024]Status: DisposedITAT ChennaiAY 2023-2024
28/9/2026

SANGITA JAMDAR,PUNE vs ACIT CIRCLE-10, PUNE

ITA 925/PUN/2026[2011-2012]Status: DisposedITAT AhmedabadAY 2011-2012
28/9/2026

PRASHANT SADASHIVRAO GADHE,JALNA vs ITO WD-1 , JALNA

ITA 910/PUN/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
28/9/2026

ELA FOUNDATION,PUNE, MAHARASHTRA vs THE CIT (EXEMPTION), PUNE, PUNE, MAHARASHTRA

ITA 2696/PUN/2026[2026-2027]Status: DisposedITAT AhmedabadAY 2026-2027
28/9/2026

SUYASH DHONDU PASTE,RATNAGIRI vs INCOME TAX OFFICER, TDS, KOLHAPUR

ITA 2669/PUN/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
28/9/2026

SUYASH DHONDU PASTE,RATNAGIRI vs INCOME TAX OFFICER, TDS, KOLHAPUR

ITA 2668/PUN/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
28/9/2026

SUYASH DHONDU PASTE,RATNAGIRI vs INCOME TAX OFFICER, TDS, KOLHAPUR

ITA 2667/PUN/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
28/9/2026

SUYASH DHONDU PASTE,RATNAGIRI vs INCOME TAX OFFICER, TDS, KOLHAPUR

ITA 2666/PUN/2026[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
28/9/2026

IMRAN KHAN,CHANDIGARH vs THE COMMISSIONER OF INCOME TAX APPEALS, DELHI

ITA 689/CHANDI/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
28/9/2026

IMRAN KHAN,MANIMAJRA vs THE COMMISSIONER OF INCOME TAX APPEALS, NFAC DELHI

ITA 688/CHANDI/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
28/9/2026

IMRAN KHAN,CHANDIGARH vs CIT(A), DELHI

ITA 687/CHANDI/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
28/9/2026

IMRAN KHAN,CHANDIGARH vs THE COMMISSIONER OF INCOME TAX APPEALS, DELHI

ITA 686/CHANDI/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
28/9/2026

UPASANA CHOPRA,CHENNAI vs ITO NON CORP WARD 12(1), CHE

ITA 3251/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
28/9/2026

ESHWARAPRASAD,TIRUVALLUR vs ITO, WARD-1,, CHENNAI

ITA 2071/CHNY/2026[2015-16]Status: DisposedITAT ChennaiAY 2015-16
28/9/2026

RAMASAMIGOUNDER PALANIAMMAL,SALEM vs ITO, WARD 1(6), SALEM

ITA 2058/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
28/9/2026

GOLDEN SPORTS AND RECREATION CLUB,MADURAI vs ITO, NCW-1(7), MADURAI

ITA 2022/CHNY/2026[2023-24]Status: DisposedITAT ChennaiAY 2023-24
28/9/2026

RAJALINGA RAJA JEGATH JANANI,RAJAPALAYAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1, VIRUDHUNAGAR, INCOME TAX OFFICE, VIRUDHUNAGAR

ITA 153/CHNY/2026[2017-2018]Status: DisposedITAT ChennaiAY 2017-2018
28/9/2026

MANIPAL TECHNOLOGIES LIMITED,MANIPAL vs ITO 1 UDUPI, UDUPI

ITA 10/BANG/2026[2018-2019]Status: DisposedITAT BangaloreAY 2018-2019
28/9/2026

PRAKRUTHI CHITS PRIVATE LIMITED,,BANGALORE vs INCOME TAX OFFICER, WARD-5(1)(3), BANGALORE

ITA 2510/BANG/2025[2017-18]Status: DisposedITAT BangaloreAY 2017-18
28/9/2026