Recent Judgments
Latest ITAT tax tribunal orders across all benches.(359,850 total)
DCIT CENTRAL CIRCLE 2, FARIDABAD vs AGGARWAL VIDYA PRACHARINI SABHA, FARIDABAD
ITA 57/DEL/2024[2017-18]Status: DisposedITAT DelhiAY 2017-18
DCIT, CENTRAL CIRCLE-2, FARIDABAD, FARIDABAD vs AGGARWAL VIDYA PRACHARINI SABHA, FARIDABAD
ITA 49/DEL/2024[2015-16]Status: DisposedITAT DelhiAY 2015-16
KANHIYA LAL GAUTAM,NEW DELHI vs ITO WARD 54(3), NEW DELHI
ITA 4007/DEL/2024[2017-18]Status: DisposedITAT DelhiAY 2017-18
AGGARWAL VIDYA PARICHARNI SABHA,FARIDABAD vs DCIT, CENTRAL CIRCLE-II, FARIDABAD
ITA 3203/DEL/2023[2020-21]Status: DisposedITAT DelhiAY 2020-21
AGGARWAL VIDYA PARICHARNI SABHA,FARIDABAD vs DCIT CENTRE CIRCLE-II, FARIDABAD
ITA 3202/DEL/2023[2019-20]Status: DisposedITAT DelhiAY 2019-20
AGGARWAL VIDYA PARICHARNI SABHA,FARIDABAD vs DCIT CENTRAL CIRCLE-II, FARIDABAD
ITA 3201/DEL/2023[2018-19]Status: DisposedITAT DelhiAY 2018-19
SABRE MARKETING NEDERLAND,BV.,NETHERLANDS vs ACIT,CIRCLE-3(1)(2),INT. TAX., NEW DELHI
ITA 1697/DEL/2022[2019-20]Status: DisposedITAT DelhiAY 2019-20
SABRE MARKETING NEDERLAND, BV.,NETHERLANDS vs ACIT,CIRCLE-3(1)(2),INT. TAX., NEW DELHI
ITA 1696/DEL/2022[2018-19]Status: DisposedITAT DelhiAY 2018-19
DCIT, NEW DELHI vs M/S. SAHARA AIRLINES LTD. (NOW KNOWN AS M/S JET LITE (INDIA) LTD., NEW DELHI
ITA 2082/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S SAHARA AIRLINES LTD., NEW DELHI
ITA 3128/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S DCIT, NEW DELHI vs M/S SAHARA AIRLINES LTD., NEW DELHI
ITA 2992/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S SAHARA AIRLINES LTD., NEW DELHI
ITA 2475/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S SAHARA AIRLINES LTD., NEW DELHI
ITA 2474/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, NEW DELHI vs M/S SAHARA AIRLINES LTD., NEW DELHI
ITA 2473/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, NEW DELHI vs SAHARA AIRLINES LTD., NEW DELHI
ITA 2471/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs M/S SAHARA AIRLINES LTD (NOW KNOWN AS M/S. JET LITE INDIA LTD.), NEW DELHI
ITA 776/DEL/2009[2001-02]Status: DisposedITAT DelhiAY 2001-02
DCIT, CC 6 vs SAHARA AIRLINES LTD.,
ITA 2167/DEL/2007[1999-2000]Status: DisposedITAT DelhiAY 1999-2000
DCIT, CC-1, LUCKNOW vs SAHARA AIRLINES LTD., LUCKNOW
ITA 707/LKW/2002[1998-99]Status: DisposedITAT DelhiAY 1998-99
BALMUKAND GATTANI , DCIT CIRCLE 1(1)(1) VADODARA, VADODARA vs NAGESH KUMAR AGRAWAL HUF, VADODARA
ITA 1512/AHD/2024[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI NARENDRA PRASAD SINHA (Accountant Member)
JAYPRAKASH BARBHAYA vs THE INCOME TAX OFFICER-29(1)(5)
ITXA/95/2020ITAT Bombay
JAYPRAKASH BARBHAYA vs THE INCOME TAX OFFICER-29(1)(5)
ITXA/92/2020ITAT Bombay
JAYPRAKASH BARBHAYA vs THE INCOME TAX OFFICER -29 (1)(5)
ITXA/103/2020ITAT Bombay
JAYPRAKASH BARBHAYA vs THE INCOME TAX OFFICER-29(1)(5)
ITXA/100/2020ITAT Bombay
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-12 vs SALONI NARANG
ITA/779/2026ITAT Delhi
PRINCIPAL COMMISSIONER OF INCOME TAX - 1 vs M/S COSMO FILMS LTD.
ITA/567/2025ITAT Delhi
Agfa Healthcare India Private Limited vs Deputy Commissioner of Income tax International Taxation Circle 1, Pune
WP/11723/2026ITAT Bombay
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-3, NEW DELHI vs OLIVE OVERSEAS PRIVATE LIMITED
ITA/780/2026ITAT Delhi
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-3, NEW DELHI vs OLIVE OVERSEAS PRIVATE LIMITED
ITA/783/2026ITAT Delhi
VISHAL OIL AND LUBRICANTS CO. vs THE COMMISSIONER OF CUSTOMS (IMPORT)
W.P.(C)-7004/2026ITAT Delhi
ZAVERBEN DHANJI GALA (LEGAL HEIR OF DHANJI GHELLABHAI GALA),MUMBAI vs INCOME TAX OFFICER –WARD 20(3)(1), MUMBAI, MUMBAI
ITA 7369/MUM/2026[2022-23]Status: DisposedITAT MumbaiAY 2022-23
